High Courts02 Sept 2011Dismissed
Prime Hortiagro Projects Ltd. Vs Competent Conveyor Systems Pvt. Ltd.
Delhi High Court · (2011) 09 DEL CK 0169
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 96
COURT ARCHIVE
Delhi High Court judgments
1,35,365 judgments · page 4,481 of 6,769
High Courts02 Sept 2011Dismissed
Rajat Goel Vs Ministry of Human Resource and Development (Govt. of India) and Another
Delhi High Court · (2011) 8 AD 517 : (2011) 183 DLT 430
Constitution of India, 1950 — Article 226
High Courts02 Sept 2011Dismissed
The Secretary, Railway Board, Ministry of Railway and Others Vs Gurdial Singh
Delhi High Court · (2011) 09 DEL CK 0109
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 15(3), 32Constitution of India, 1950 — Article 226, 320(3), 322Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 9
High Courts02 Sept 2011
Kamla Devi Vs Union of India (UOI) and Others
Delhi High Court · (2011) 182 DLT 239
High Courts02 Sept 2011Allowed
M.C. Agrawal Huf Vs Sahara India and Others Sahara India and Others Vs M.C. Agrawal Huf
Delhi High Court · (2011) 183 DLT 105
Civil Procedure Code, 1908 (CPC) — Section 2(12)Contract Act, 1872 — Section 74Evidence Act, 1872 — Section 114, 57
High Courts02 Sept 2011
CIT Vs Gold Leaf Capital Corporation Ltd.
Delhi High Court · (2013) 353 ITR 163 : (2012) 205 TAXMAN 16
Income Tax Act, 1961 — Section 40A(8), 68
High Courts02 Sept 2011Dismissed
Kusum Lata Sharma Vs State and Another
Delhi High Court · (2011) 6 AD 576 : (2011) 181 DLT 775 : (2011) 3 DMC 1 : (2012) 1 RCR(Criminal) 924 : (2012) 1 RCR(Criminal) 924
Penal Code, 1860 (IPC) — Section 498AProtection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19(1), 2
High Courts01 Sept 2011Dismissed
Metro Tyres Ltd. and Others Vs Satpal Singh Bhandari and Others
Delhi High Court · (2011) 183 DLT 311
Benami Transactions (Prohibition) Act, 1988 — Section 3, 4, 4(1), 4(2)Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, Order 41 Rule 1, Order 43 Rule 1, Order 9 Rule 9, 100ADelhi High Court Act, 1966 — Section 1(2), 10, 10(1), 15, 16
High Courts01 Sept 2011Dismissed
Independent Schools'' Federation of India (Regd.) Vs Central Board of Secondary Education and Another
Delhi High Court · (2011) 183 DLT 211
Constitution of India, 1950 — Article 14, 226
High Courts01 Sept 2011Allowed
Subhash Baloda and Others Vs Lok Sabha Secretariat and Ors
Delhi High Court · (2011) 7 AD 117 : (2011) 183 DLT 298
Constitution of India, 1950 — Article 14, 16
High Courts01 Sept 2011Disposed Off
Music Broadcast Pvt. Ltd. Vs Super Cassette Industries Ltd.
Delhi High Court · (2011) 183 DLT 23 : (2011) 48 PTC 399
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 94Constitution of India, 1950 — Article 19(1), 300AConsumer Protection Act, 1986 — Section 14
High Courts01 Sept 2011Dismissed
Sh. Angan Lal Aggarwal Vs Director of Education and Others
Delhi High Court · (2011) 09 DEL CK 0484
Delhi School Education Act, 1973 — Section 8(3)
High Courts01 Sept 2011Dismissed
Shri Amar chand and Others Vs Shri Chander Bhan and Others
Delhi High Court · (2011) 09 DEL CK 0475
Civil Procedure Code, 1908 (CPC) — Section 96Delhi Municipal Corporation Act, 1957 — Section 124, 126
High Courts01 Sept 2011Dismissed
Vikas Gachli Vs Competition Commission of India
Delhi High Court · (2011) 09 DEL CK 0456
High Courts01 Sept 2011Dismissed
Rajender Mohan Rana and Others Vs Prem Prakash Chaudhary and Others
Delhi High Court · (2011) 8 AD 153 : (2011) 184 DLT 454
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Delhi Land Reforms Act, 1954 — Section 2(1), 31, 33, 34, 442
High Courts01 Sept 2011Dismissed
Manohar Lal Sharma Vs Union of India (UOI) and Another
Delhi High Court · (2011) 185 DLT 194
Constitution of India, 1950 — Article 107, 108, 109, 110, 111
High Courts01 Sept 2011Dismissed
Santosh Gobru Jadhao and Another Vs Union Public Service commission and Others
Delhi High Court · (2011) 09 DEL CK 0453
High Courts01 Sept 2011Disposed Off
Sarvjeet Singh Vs Union of India (UOI) and Others
Delhi High Court · (2011) 09 DEL CK 0442
High Courts01 Sept 2011Dismissed
State Vs Rani
Delhi High Court · (2011) 09 DEL CK 0439
Penal Code, 1860 (IPC) — Section 328, 366, 366(A)
High Courts01 Sept 2011Disposed Off
Naveen Kumar Vs Smt. Khilya Devi and Another
Delhi High Court · (2011) 183 DLT 381
Civil Procedure Code Amendment Act, 1999 — Section 151, 89(1)(2)Mediation and Conciliation Rules, 2004 — Rule 24, 25