High Courts12 Aug 2011Dismissed

Dharampal Premchand Ltd. Vs Commissioner of Central Excise

Delhi High Court · (2011) 182 DLT 654 : (2012) 277 ELT 23 : (2012) 25 STR 429

Central Excise Rules, 2002 — Article 226, 227Central Excises and Salt Act, 1944 — Section 11A, 11AB, 25Civil Procedure Code, 1908 (CPC) — Section 100(1), 100(3), 100(4), 100(5), 35G
High Courts12 Aug 2011

Tej Pratap Singh Vs State

Delhi High Court · (2012) CriLJ 486

Criminal Procedure Code, 1973 (CrPC) — Section 166, 313Penal Code, 1860 (IPC) — Section 120B, 34, 489B, 489C
High Courts12 Aug 2011Allowed

George N.S. Vs Comm. of Police

Delhi High Court · (2011) 7 AD 416 : (2011) 183 DLT 226

Criminal Procedure Code, 1973 (CrPC) — Section 197Delhi Police Act, 1978 — Section 21(3), 23Penal Code, 1860 (IPC) — Section 384, 506
High Courts12 Aug 2011

Delhi Abhibhavak Mahasangh and Others Vs Govt. of NCT of Delhi and Others The Action Committee of Unaided Pvt. Schools and Others Vs Director of Education and Others Association of Public Schools Regd. and Another Vs Director of Education and Another The Summer Field Schools Parents Association Vs The Summer Field School and Others

Delhi High Court · (2011) 08 DEL CK 0181

Constitution of India, 1950 — Article 14, 141, 142, 19(1), 19(6)Delhi School Education Act, 1973 — Section 10, 17, 17(1), 17(2), 17(3)Delhi School Education Rules, 1973 — Rule 167, 170, 172, 173, 173(4)