High Courts29 Jul 2011Allowed
Mr. Davinder Kumar Jain and Others Vs Mr. Sanjeev Singh and Others
Delhi High Court · (2011) 7 AD 17 : (2011) 47 PTC 553
COURT ARCHIVE
Delhi High Court judgments
1,35,042 judgments · page 4,491 of 6,753
High Courts29 Jul 2011Dismissed
T.K. Malhotra Vs Bharat Bhushan Arora
Delhi High Court · (2011) 07 DEL CK 0159
Limitation Act, 1963 — Article 1, 14, 19
High Courts29 Jul 2011
Sarjo and Another Vs D.D.A. and Another
Delhi High Court · (2011) 07 DEL CK 0082
Constitution of India, 1950 — Article 226
High Courts29 Jul 2011
Nalini Prabhakar Vs University of Delhi and Another
Delhi High Court · (2011) 07 DEL CK 0078
Constitution of India, 1950 — Article 14, 21
High Courts29 Jul 2011Allowed
Sharad Chandra Sharma Vs Delhi Transco Limited and Others
Delhi High Court · (2011) 6 AD 557
Constitution of India, 1950 — Article 226, 311, 311(2), 32DESU (DMC) Service (Control and Appeal) Regulations, 1976 — Regulation 10, 4(2)(A), 7, 8, 9
High Courts29 Jul 2011Dismissed
Kabushiki Kaisha Toshiba Trading as Toshiba Corp. Vs Mr. S.K. Sil and Another
Delhi High Court · (2011) 6 AD 574 : (2011) 47 PTC 484
Trade Marks Act, 1999 — Section 29(4)
High Courts29 Jul 2011Dismissed
Devender Kumar Vs State
Delhi High Court · (2011) 07 DEL CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 215, 313Evidence Act, 1872 — Section 106, 9Penal Code, 1860 (IPC) — Section 120B, 201, 242, 302, 308
High Courts29 Jul 2011Dismissed
C.S. Agarwal. Vs State and Others
Delhi High Court · (2011) 8 AD 265 : (2011) 125 DRJ 241 : (2011) 6 ILR Delhi 701
Constitution of India, 1950 — Article 131(1), 132(1), 225, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 156(3), 173, 482Delhi High Court Act, 1966 — Section 10, 5, 5(2)
High Courts28 Jul 2011Disposed Off
Indra Kumar Mehta Vs Union of India (UOI) and Others
Delhi High Court · (2011) 07 DEL CK 0374
Constitution of India, 1950 — Article 142
High Courts28 Jul 2011Dismissed
Indian Sulphacid Industries Ltd. Vs Emmsons International Ltd.
Delhi High Court · (2011) 07 DEL CK 0369
Criminal Procedure Code, 1973 (CrPC) — Section 218, 218(1), 219, 219(1), 220Negotiable Instruments Act, 1881 (NI) — Section 138, 142Penal Code, 1860 (IPC) — Section 379, 380
High Courts28 Jul 2011Dismissed
S.S. Nirmal Vs Union of India (UOI) and Others
Delhi High Court · (2011) 07 DEL CK 0366
High Courts28 Jul 2011Allowed
Delhi Flowers Cutters, Growers and Suppliers Welfare Society Vs GNCTD and Others
Delhi High Court · (2011) 6 AD 605
Constitution of India, 1950 — Article 226Delhi Agricultural Produce Marketing (Regulation) Act, 1998 — Section 2(t), 23, 23(2), 26, 3General Clauses Act, 1897 — Section 21
High Courts28 Jul 2011Dismissed
Anish Ahmed Vs The State (N.C.T.) of Delhi
Delhi High Court · (2011) 07 DEL CK 0326
Criminal Procedure Code, 1973 (CrPC) — Section 293Penal Code, 1860 (IPC) — Section 302
High Courts28 Jul 2011Dismissed
Karan Singh Vs Govt. of NCT of DELHI and Another
Delhi High Court · (2011) 07 DEL CK 0270
High Courts28 Jul 2011Dismissed
State Vs Dharamvir @ Dhiraj and Others
Delhi High Court · (2011) 07 DEL CK 0262
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302(34), 34, 392, 394
High Courts28 Jul 2011
Suresh Vs State
Delhi High Court · (2012) 1 RCR(Criminal) 922
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 7A, 7A(2)Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12(2), 12(3), 19, 3
High Courts28 Jul 2011Dismissed
Commissioner Of Income Tax Vs Adhunik Niryat Ispat Ltd.
Delhi High Court · (2011) 07 DEL CK 0236
Income Tax Act, 1961 — Section 143(1), 148
High Courts28 Jul 2011
Japan Airlines Vs P and S Exports Corporation
Delhi High Court · (2011) 07 DEL CK 0214
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts28 Jul 2011
Sh. Gopal Verma Vs Sh. Dindayal and Others
Delhi High Court · (2011) 07 DEL CK 0213
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts28 Jul 2011Allowed
Allied Engineering Works Vs Directorate General of Supplies and Disposals and Others
Delhi High Court · (2011) 07 DEL CK 0209