High Courts30 May 2011Allowed
Narender Kumar Jain Vs Pradeep Kumar Jain
Delhi High Court · (2011) 05 DEL CK 0238
Delhi Rent Control Act, 1958 — Section 50
COURT ARCHIVE
Delhi High Court judgments
1,34,661 judgments · page 4,501 of 6,734
High Courts30 May 2011Dismissed
Lal Chand Rajora Vs Sant Lal and Others
Delhi High Court · (2011) 05 DEL CK 0237
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 9 Rule 13, 105, 96Limitation Act, 1963 — Section 14, 5
High Courts30 May 2011Dismissed
Onkar Saroop Mahajan Vs PS Mahajan and Others
Delhi High Court · (2011) 05 DEL CK 0236
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 100, 103Suits Valuation Act, 1887 — Section 11, 11(1)
High Courts30 May 2011Dismissed
State (Govt. of NCT of Delhi) Vs Girdhari Lal Verma
Delhi High Court · (2011) 6 ILR Delhi 354 : (2011) 3 JCC 1744 : (2011) 4 RCR(Criminal) 245
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 161
High Courts30 May 2011Dismissed
G. Seenivasagam Vs Inspector General and Others
Delhi High Court · (2011) 05 DEL CK 0186
Central Reserve Police Force Act, 1949 — Section 11(1)
High Courts30 May 2011Dismissed
Victor Bennet Vs Union of India (UOI) and Others
Delhi High Court · (2011) 05 DEL CK 0185
Central Reserve Police Force Act, 1949 — Section 11, 11(1)
High Courts30 May 2011Dismissed
Debashish Bhattacharya Vs Union of India (UOI) and Another
Delhi High Court · (2011) 05 DEL CK 0184
High Courts30 May 2011Dismissed
Delhi Jal Board Contractors Welfare Association Vs Delhi Jal Board and Others
Delhi High Court · (2011) 05 DEL CK 0090
Companies Act, 2002 — Section 391, 392Constitution of India, 1950 — Article 226
High Courts30 May 2011Dismissed
Sh. Hamid Ali (Since Deceased through his Legal Heirs) Vs Sh. Noor Ahmed (Since Deceased through his Legal Heirs)
Delhi High Court · (2011) 05 DEL CK 0077
High Courts30 May 2011
Suresh Batra and Others Vs Securities and Exchange Board of India
Delhi High Court · (2012) 107 CLA 602 : (2011) 166 CompCas 13 : (2011) 4 CompLJ 82 : (2011) 5 ILR Delhi 334 : (2011) 3 JCC 1863 : (2011) 108 SCL 152
Criminal Procedure Code, 1973 (CrPC) — Section 200, 251Securities and Exchange Board of India (Collective Investment Schemes) Regulations, 1999 — Regulation 5(1), 68(1), 68(2), 73, 74Securities and Exchange Board of India Act, 1992 — Section 11(B), 12(1B), 12(B), 24(1), 24(1)8
High Courts30 May 2011
Best Laboratories Pvt. Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2011) 6 AD 118 : (2012) 187 DLT 434 : (2011) 124 DRJ 390 : (2011) 6 RCR(Civil) 942
Essential Commodities Act, 1955 — Section 7A
High Courts30 May 2011Allowed
Bindya Agarwal Vs Registrar of Co-Operative Societies and Another
Delhi High Court · (2011) 181 DLT 513 : (2011) 124 DRJ 497 : (2011) 8 RCR(Civil) 195
Delhi Co-operative Societies Rules, 1973 — Rule 25, 25(1), 25(2), 25(4)Delhi Co-operative Societies Rules, 2007 — Rule 20
High Courts27 May 2011Dismissed
Society for Employment and Career Counselling (Regd.) Vs The Chairman, Delhi Development Authority and Others
Delhi High Court · (2011) 05 DEL CK 0462
Constitution of India, 1950 — Article 226Delhi Development Act, 1957 — Section 22Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 20, 5
High Courts27 May 2011Allowed
Satpal Vs Sahi Ram
Delhi High Court · (2011) 05 DEL CK 0458
Delhi Rent Control Act, 1958 — Section 14(1), 25B(5), 25B(6), 25B(7), 25B(8)
High Courts27 May 2011Dismissed
Shankar Dass and Another Vs Pratap International P. Ltd.
Delhi High Court · (2011) 05 DEL CK 0422
Industrial Disputes Act, 1947 — Section 10, 25F
High Courts27 May 2011Dismissed
Delhi Transport Corporation Vs Jai Pal Singh
Delhi High Court · (2011) 05 DEL CK 0414
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts27 May 2011Dismissed
Geofin Investment (P) Ltd. Vs Commissioner of Income Tax and Others
Delhi High Court · (2012) 348 ITR 118
Income Tax Act, 1961 — Section 254(1), 254(2), 260A
High Courts27 May 2011Allowed
Delhi Transport Corporation Vs Ravi Kumar
Delhi High Court · (2011) 05 DEL CK 0391
Administrative Tribunals Act, 1985 — Section 21, 21(1), 21(3)Limitation Act, 1963 — Article 58
High Courts27 May 2011Dismissed
Bharat Prakartik Chikitsa Mission (Regd.) Vs Delhi Development Authority and Another
Delhi High Court · (2011) 05 DEL CK 0383