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Delhi High Court judgments

1,34,661 judgments · page 4,502 of 6,734

High Courts27 May 2011Allowed

DLF Limited Vs Punjab National Bank

Delhi High Court · (2011) 180 DLT 435 : (2011) 8 RCR(Civil) 1645

Constitution of India, 1950 — Article 12, 226Contract Act, 1872 — Section 130, 74Evidence Act, 1872 — Section 91, 92
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High Courts26 May 2011Allowed

T. Murugan Vs State

Delhi High Court · (2011) 3 JCC 1577

Constitution of India, 1950 — Article 14, 20(3), 21Criminal Procedure Code, 1973 (CrPC) — Section 313, 411Evidence Act, 1872 — Section 105, 106, 114, 45
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High Courts26 May 2011Dismissed

State Vs Sunil Gupta

Delhi High Court · (2011) 05 DEL CK 0451

Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 248(2), 313, 360Penal Code, 1860 (IPC) — Section 354, 376, 377, 377(3), 448
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High Courts26 May 2011

Anoop Kumar Konkde Vs State

Delhi High Court · (2011) 3 JCC 1938

Criminal Procedure Code, 1973 (CrPC) — Section 160, 161, 173, 313Penal Code, 1860 (IPC) — Section 302, 394
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High Courts26 May 2011Dismissed

Sudershan Singh Vs Ravinder Uppal and Others

Delhi High Court · (2013) ACJ 742 : (2011) 180 DLT 78 : (2011) 124 DRJ 407 : (2011) 5 ILR Delhi 700

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Motor Vehicles Act, 1939 — Section 110A(1)Motor Vehicles Act, 1988 — Section 140, 165(1), 166, 166(1)
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