High Courts24 May 2011Dismissed
Deva Nand Shah Vs A.V.I. Plast
Delhi High Court · (2011) 05 DEL CK 0062
Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
Delhi High Court judgments
1,34,648 judgments · page 4,504 of 6,733
High Courts24 May 2011Allowed
Shri P.S. Verma Vs Hindustan Coca Cola Beverages Pvt. Ltd.
Delhi High Court · (2011) 05 DEL CK 0055
High Courts24 May 2011Dismissed
Chander Bhan Vs DTC
Delhi High Court · (2011) 05 DEL CK 0010
Industrial Disputes Act, 1947 — Section 10, 33(2)
High Courts23 May 2011Dismissed
Bijoy Ghosh Vs Union of India (UOI) and Others
Delhi High Court · (2011) 05 DEL CK 0478
All India Services (Discipline and Appeal) Rules, 1969 — Rule 8(19)Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14(18)
High Courts23 May 2011
Purshottam Chopra Vs State
Delhi High Court · (2011) 05 DEL CK 0477
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts23 May 2011Dismissed
O.P. Arora Vs Syndicate Bank and Others
Delhi High Court · (2011) 05 DEL CK 0476
High Courts23 May 2011Dismissed
Bijender Singh Rathore Vs Union of India (UOI) and Others
Delhi High Court · (2011) 4 ILR Delhi 675
Administrative Service (Appointment by Competitive Examinations) Regulations, 1955 — Regulation 4Administrative Service (Recruitment) Rules, 1954 — Rule 7Constitution of India, 1950 — Article 12, 14, 141, 15, 16
High Courts23 May 2011
Som Datt Construction Company and Another Vs HDFC Bank Limited and Others
Delhi High Court · (2011) 2 ARBLR 444 : (2011) 182 DLT 424 : (2011) 6 RCR(Civil) 450
Arbitration and Conciliation Act, 1996 — Section 11
High Courts23 May 2011
Vishal Yadav Vs The Deputy Commissioner of Police Recruitment Cell
Delhi High Court · (2011) 05 DEL CK 0448
Administrative Tribunals Act, 1985 — Section 14(1)
High Courts23 May 2011Dismissed
Jai Kishan Gupta Vs Hindustan Paper Corporation Ltd.
Delhi High Court · (2011) 05 DEL CK 0443
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Evidence Act, 1872 — Section 114Limitation Act, 1963 — Article 123
High Courts23 May 2011Dismissed
Mehkar Singh Vs Central Bureau of Investigation
Delhi High Court · (2011) 3 Crimes 94 : (2011) 4 ILR Delhi 656
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7
High Courts23 May 2011
Nand Kishore Garg Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2011) ELR 745
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54(1)Constitution of India, 1950 — Article 166, 226Delhi Municipal Corporation Act, 1957 — Section 126(4)
High Courts23 May 2011Dismissed
Yash Pal Vs The Director General Council of Scientific and Industrial Research and Another
Delhi High Court · (2011) 124 DRJ 485
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11Constitution of India, 1950 — Article 14, 16, 39
High Courts23 May 2011Dismissed
Sh. Gurdeep Singh Vs President, Delhi Sikh Gurudwara Management Committee
Delhi High Court · (2011) 05 DEL CK 0406
Delhi Sikh Gurdwaras Act, 1971 — Section 32, 33(1)
High Courts23 May 2011
Koshika Telecom Ltd. Vs Ms. Shalini Soni
Delhi High Court · (2011) 05 DEL CK 0360
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151Contempt of Courts Act, 1971 — Section 11, 12
High Courts23 May 2011Disposed Off
Abdullah (Master Mohd.) Vs Govt. of Nct of Delhi and Others
Delhi High Court · (2011) 5 AD 530 : (2011) 180 DLT 616
Delhi School Education Act, 1973 — Section 3(1)Delhi School Education Rules, 1973 — Rule 43Recognized Schools (Admission Procedure for Pre-Primary Class) Order, 2007 — Rule 21
High Courts23 May 2011Dismissed
N.D.M.C. Vs Shri Chander Kishore Aggarwal
Delhi High Court · (2011) 05 DEL CK 0342
Motor Vehicles Act, 1988 — Section 110, 116
High Courts23 May 2011
Ms. Sudha Rani Gupta Vs The Secretary, Govt. of India and Others
Delhi High Court · (2011) 05 DEL CK 0298
Constitution of India, 1950 — Article 14
High Courts23 May 2011Dismissed
Bela Juneja Vs CIT
Delhi High Court · (2011) 243 CTR 397 : (2011) 339 ITR 144
Income Tax Act, 1961 — Section 132, 153(A), 153(C), 69
High Courts23 May 2011Dismissed
North Delhi Power Ltd. Vs Asha Devi and Others
Delhi High Court · (2011) 05 DEL CK 0272
Employees Compensation Act, 1923 — Section 30