High Courts13 May 2011Dismissed
Bir Singh Vs Sunbeam Engineering Corporation
Delhi High Court · (2011) 05 DEL CK 0192
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Delhi High Court judgments
1,34,558 judgments · page 4,506 of 6,728
High Courts13 May 2011Allowed
Delhi Transport Corporation Vs Raj Kumar
Delhi High Court · (2011) 05 DEL CK 0191
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 173Industrial Disputes Act, 1947 — Section 11A, 25F
High Courts13 May 2011
Ravindra Dewaji Durge Vs ONGC Ltd. and Others
Delhi High Court · (2011) 181 DLT 1
High Courts13 May 2011
Neelam Kushwaha Vs Chief Army Staff and Others
Delhi High Court · (2011) 5 AD 433 : (2011) 180 DLT 516 : (2011) 124 DRJ 107
High Courts13 May 2011Allowed
Delhi Development Authority Vs Shri Prem Kumar and Others
Delhi High Court · (2011) 05 DEL CK 0138
Constitution of India, 1950 — Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2, 4, 5(1)
High Courts13 May 2011
Om Prakash and Others Vs Jai Singh and Others
Delhi High Court · (2011) 05 DEL CK 0052
High Courts13 May 2011Dismissed
Shailendra Nath Endlay and Another Vs Kuldip Gandotra
Delhi High Court · (2011) 5 AD 261 : (2011) 180 DLT 769 : (2011) 124 DRJ 224 : (2011) 3 ILR Delhi 783 : (2011) 6 RCR(Civil) 982
Evidence Act, 1872 — Section 91, 92
High Courts13 May 2011Dismissed
The Management of S.E.S. Baba Nebhraj Sr. Secondary School and Another Vs Smt. Raj Kumari Khanchandani and Another
Delhi High Court · (2011) 181 DLT 204 : (2011) 124 DRJ 235
Civil Procedure Code, 1908 (CPC) — Section 5Constitution of India, 1950 — Article 233, 239, 53Delhi School Education Act, 1973 — Section 8(3)
High Courts13 May 2011Allowed
Union of India (UOI) and Others Vs Shri Bannu and Others
Delhi High Court · (2011) 05 DEL CK 0016
Administrative Tribunals Act, 1985 — Section 22(3)Constitution of India, 1950 — Article 12, 14, 16, 226, 309
High Courts13 May 2011Allowed
Dharamshala Lala Lachman Dass Trust Vs Smt. Sunita Sharma and Others
Delhi High Court · (2011) 124 DRJ 211
High Courts12 May 2011Allowed
Ishwari Devi Vs Bata Shoe Company Pvt. Ltd. and Another
Delhi High Court · (2011) 163 PLR 17 : (2011) 1 RCR(Rent) 492
Delhi Rent Control Act, 1958 — Section 14D, 25B
High Courts12 May 2011Dismissed
State Vs Jai Prakash and Others
Delhi High Court · (2011) 3 JCC 1878
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 302, 307, 34, 397, 455
High Courts12 May 2011Dismissed
Kajri Akhtar Vs Union of India (UOI) and Others
Delhi High Court · (2011) 05 DEL CK 0361
High Courts12 May 2011Allowed
Chand Ram and Others Vs Lt. Governor of Delhi and Others
Delhi High Court · (2011) 05 DEL CK 0299
Civil Procedure Code, 1908 (CPC) — Section 151East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 14, 24, 42
High Courts12 May 2011Dismissed
State Vs Kuldeep Kumar
Delhi High Court · (2011) 3 JCC 1924
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 279, 302, 304A, 304B
High Courts12 May 2011Dismissed
Stae Govt. of NCT of Delhi Vs Deepak and Another
Delhi High Court · (2011) 3 JCC 1754
Evidence Act, 1872 — Section 25, 27
High Courts12 May 2011Dismissed
Shri Dal Chand (Deceased) through his L.Rs. Vs Bharat Singh and Another
Delhi High Court · (2011) 05 DEL CK 0267
Contract Act, 1872 — Section 202Transfer of Property Act, 1882 — Section 53A
High Courts12 May 2011Dismissed
Jatinder Mittal Engineers and Contractors Vs Commissioner of Trade Taxes
Delhi High Court · (2011) 46 VST 498
Delhi Value Added Tax Act, 2004 — Section 32, 5, 5(2), 59(3), 81
High Courts12 May 2011Dismissed
Lord Builder Pvt. Ltd. Vs Registrar of Companies
Delhi High Court · (2011) 5 AD 125
Companies Act, 1956 — Section 20Delhi Apartment Ownership Act, 1986 — Section 20, 4(7), 4(8)Societies Registration Act, 1860 — Section 1, 20
High Courts12 May 2011Dismissed
Shri Anil Kumar and Another Vs Savitri Devi
Delhi High Court · (2011) 05 DEL CK 0209
Contract Act, 1872 — Section 202Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 53A, 54