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Delhi High Court judgments

1,34,558 judgments · page 4,505 of 6,728

High Courts16 May 2011Dismissed

State Vs Pappu @ Yadram and Another

Delhi High Court · (2011) 3 JCC 1882

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 363, 376, 511
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High Courts16 May 2011Dismissed

Bata India Ltd. Vs Union of India (UOI) and Others

Delhi High Court · (2011) 5 AD 475 : (2011) 180 DLT 351 : (2011) 124 DRJ 188 : (2011) 130 FLR 529 : (2011) 4 LLJ 372

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 10(1A), 10A, 2, 23
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High Courts16 May 2011

Progressive Career Academy Pvt. Ltd. Vs FIIT JEE Ltd. Oriental Structural Engineers Vs Alcove Industries Ltd. Neeru Walia Vs Inderbir Singh Uppal Suvidha Adlakha Vs Raj Kumar Dua

Delhi High Court · (2011) 6 AD 283 : (2011) 2 ARBLR 323 : (2011) 180 DLT 714 : (2011) 4 ILR Delhi 286 : (2011) 6 RCR(Civil) 418

Arbitration and Conciliation Act, 1996 — Section 11, 12, 13, 14(1), 14(2)Civil Procedure Code, 1908 (CPC) — Section 104, 4Constitution of India, 1950 — Article 12, 12(2), 13, 13(2), 13(3)
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High Courts13 May 2011Dismissed

S.K. Bhalla Vs State and Others

Delhi High Court · (2011) 180 DLT 219 : (2011) 5 RCR(Criminal) 826

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 203, 204Penal Code, 1860 (IPC) — Section 109, 120A, 120B, 354, 405
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