High Courts29 Sept 2011Dismissed
Spread Info Tech Consultants Pvt. Ltd. Vs ZTE Kangxun Telecom Company India Pvt. Ltd. and Another
Delhi High Court · (2011) 09 DEL CK 0159
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 7 Rule 11, 151
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,467 of 6,778
High Courts29 Sept 2011
Joginder Singh Vs Vishnu Dutt and Another
Delhi High Court · (2011) 09 DEL CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 320(8), 389Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts29 Sept 2011Dismissed
Delhi Development Authority Vs Suresh Gupta and Others
Delhi High Court · (2011) 09 DEL CK 0051
High Courts28 Sept 2011Allowed
Union of India (UOI) and Another Vs R.C. Bajpayee and Others
Delhi High Court · (2011) 8 AD 544
Constitution of India, 1950 — Article 14
High Courts28 Sept 2011Disposed Off
Dr. Reena Ramachandran Vs Union of India (UOI) and Others
Delhi High Court · (2012) 1 AD 188
High Courts28 Sept 2011Disposed Off
Prem Pal Singh Vs Union of India (UOI) and Others
Delhi High Court · (2011) 09 DEL CK 0528
Border Security Force Act, 1968 — Section 20, 46, 74Border Security Force Rules, 1969 — Rule 45, 48(3), 93Penal Code, 1860 (IPC) — Section 352
High Courts28 Sept 2011Disposed Off
United India Insurance Company Ltd. Vs Radha Devi and Others Radha Devi and Others Vs Sukhdev Singh and Others
Delhi High Court · (2011) 09 DEL CK 0521
High Courts28 Sept 2011Allowed
Lalitesh Chauhan and Others Vs Harvinder Singh and Others
Delhi High Court · (2013) ACJ 504 : (2012) 2 TAC 631
Motor Vehicles Act, 1988 — Section 168
High Courts28 Sept 2011Allowed
Leela Manchanda Vs State Bank of India and Others
Delhi High Court · (2011) 10 AD 609 : (2011) 183 DLT 531
High Courts28 Sept 2011Dismissed
Chotu Pahlwan and Others Vs State and Others
Delhi High Court · (2011) 09 DEL CK 0480
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341
High Courts28 Sept 2011Dismissed
Arjun Singh Rawat Vs Director Don Bosco Ashalayam
Delhi High Court · (2011) 10 AD 604
Constitution of India, 1950 — Article 12, 14, 16, 226
High Courts28 Sept 2011Allowed
Dftry Bhimraj Singh and Others Vs Union of India (UOI) and Others
Delhi High Court · (2011) 09 DEL CK 0473
High Courts28 Sept 2011Allowed
Sardar Gurmukh Singh Vs Gian Prakash
Delhi High Court · (2011) 09 DEL CK 0431
Delhi Rent Control Act, 1958 — Section 14(1), 25B(8)
High Courts28 Sept 2011Allowed
Hajeej India Hospitality P. Ltd. and Another Vs State NCT of Delhi and Another
Delhi High Court · (2011) 09 DEL CK 0415
Penal Code, 1860 (IPC) — Section 420
High Courts28 Sept 2011Dismissed
Harish Bhatt and Others Vs Union of India and Others
Delhi High Court · (2011) 9 AD 507
Constitution of India, 1950 — Article 12, 14, 16, 226
High Courts28 Sept 2011Dismissed
Sajjan Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2011) 09 DEL CK 0281
High Courts28 Sept 2011
Ex. CT. (GD) Ashok Kumar Vs Union of India (UOI)
Delhi High Court · (2011) 09 DEL CK 0261
Central Civil Services (Conduct) Rules, 1964 — Rule 15(1)Central Reserve Police Force Act, 1949 — Section 11(1), 11(1)Penal Code, 1860 (IPC) — Section 120, 420, 468, 471
High Courts28 Sept 2011
Jagatjit Industries Ltd. Vs Labour Officer and Another
Delhi High Court · (2012) 132 FLR 124 : (2012) 3 LLJ 448
Criminal Procedure Code, 1973 (CrPC) — Section 468, 472Industrial Disputes Act, 1947 — Section 17, 17A, 17A(1), 19, 19(3)
High Courts28 Sept 2011Dismissed
Dharambir Singh Vs Union of India (UOI) and Another
Delhi High Court · (2011) 09 DEL CK 0259
Central Civil Services (Leave) Rules, 1972 — Rule 14, 19, 19(1), 7
High Courts28 Sept 2011
St. Stephen''s College Vs St. Stephen''s College Alumni Association and Others
Delhi High Court · (2011) 8 AD 537 : (2011) 183 DLT 567 : (2011) 48 PTC 223
Constitution of India, 1950 — Article 19(1)