COURT ARCHIVE

Delhi High Court judgments

1,35,544 judgments · page 4,465 of 6,778

High Courts30 Sept 2011Allowed

Sachin Bansal @ Anshu Vs State

Delhi High Court · (2011) 9 AD 13 : (2012) CriLJ 852 : (2011) 184 DLT 223 : (2011) 4 JCC 2698

Arms Act, 1959 — Section 25, 27Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 120B, 302, 506

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High Courts30 Sept 2011Dismissed

Selex Sistemi Integrati, SPA Vs Union of India (UOI) and Others

Delhi High Court · (2011) 09 DEL CK 0391

Constitution of India, 1950 — Article 14, 19(1), 226

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High Courts30 Sept 2011Dismissed

All India Tent Dealers Welfare Organization Vs Union of India (UOI) and Others

Delhi High Court · (2011) 183 DLT 646 : (2011) 187 ECR 404 : (2011) 24 STR 385 : (2012) 47 VST 285

Constitution of India, 1950 — Article 226Finance Act, 1994 — Section 65(105), 65(77), 66Finance Act, 1995 — Section 65(105), 66

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High Courts30 Sept 2011Disposed Off

Arvind Kejriwal Vs Central Public Information Officer and Another

Delhi High Court · AIR 2012 Delhi 29 : (2011) 105 CLA 67 : (2011) 183 DLT 662

Freedom of Information Act, 2002 — Section 8Right to Information Act, 2005 — Section 10, 11, 11(1), 2, 24

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High Courts30 Sept 2011Allowed

The Institute of Chartered Accountants of India and Others Vs P. Rama Krishna and Another

Delhi High Court · (2011) 167 CompCas 244 : (2011) 202 TAXMAN 585

Chartered Accountants Act, 1949 — Section 10, 11, 12, 13, 14Chartered Accountants Regulations, 1988 — Regulation 12, 12(1), 12(10), 12(11), 12(12)Companies Act, 1956 — Section 209A, 211, 227, 228, 292

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High Courts30 Sept 2011Disposed Off

Vipul Medcorp Tpa Pvt. Ltd. and Others Vs Central Board of Direct Taxes and Another

Delhi High Court · (2011) 245 CTR 125 : (2011) 183 DLT 580 : (2011) 202 TAXMAN 463

Income Tax Act, 1961 — Section 119, 119(1), 14, 194J, 198Partnership Act, 1932 — Section 2

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High Courts30 Sept 2011Dismissed

Star India Private Limited Vs Union of India (UOI)

Delhi High Court · (2011) 9 AD 708 : (2011) 185 DLT 519

Cable Television Networks (Regulation) Act, 1995 — Section 20, 5Cable Television Networks Rules, 1994 — Rule 6, 6(1)

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High Courts30 Sept 2011Disposed Off

Commissioner of Income Tax Delhi (Central)-II Vs Manoj Aggarwal

Delhi High Court · (2011) 09 DEL CK 0384

Income Tax Act, 1961 — Section 131, 132, 158BC, 158BFA(1), 260A

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High Courts30 Sept 2011Disposed Off

Naraingarh Sugar Mills Ltd. Vs CIT

Delhi High Court · (2012) 204 TAXMAN 90

Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 37

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High Courts30 Sept 2011Dismissed

Shri Munavar Khan Vs M/s Magma Leasing Ltd.

Delhi High Court · (2011) 09 DEL CK 0324

Arbitration and Conciliation Act, 1996 — Section 3, 34, 37Limitation Act, 1963 — Section 5

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High Courts30 Sept 2011Dismissed

Gurinder Mohan Singh Nindrajog Vs Commissioner of Income Tax

Delhi High Court · (2012) 348 ITR 170

Income Tax Act, 1922 — Section 31, 31(3)Income Tax Act, 1961 — Section 132, 143(3), 147, 148, 154

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High Courts30 Sept 2011Allowed

Ram Parshad Vs State

Delhi High Court · (2012) 2 AD 282 : (2012) 1 ILR Delhi 194

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 324

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High Courts30 Sept 2011Dismissed

Directorate of Enforcement Vs Renu Vij

Delhi High Court · (2011) 09 DEL CK 0295

Foreign Exchange Management Act, 1999 — Section 35Foreign Exchange Regulation Act, 1973 — Section 54, 68, 9(1)

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High Courts30 Sept 2011Dismissed

Uttar Pradesh State Road Transport Corporation Vs Baldev

Delhi High Court · (2011) 09 DEL CK 0290

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High Courts30 Sept 2011

Commissioner of Income Tax - II Vs M/s. Jain Studios Ltd.

Delhi High Court · (2011) 203 TAXMAN 522

Companies Act, 1956 — Section 372

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High Courts30 Sept 2011

Usha Rani and Others Vs Pritam Singh and Others

Delhi High Court · (2011) 09 DEL CK 0287

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High Courts30 Sept 2011Dismissed

Shri M.L. Meena Vs Union of India and Another

Delhi High Court · (2011) 09 DEL CK 0286

Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226

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High Courts30 Sept 2011

In The Matter of: Nirmal Singh Vs GNCT of Delhi and Others

Delhi High Court · (2011) 9 AD 27

Delhi Land Reforms Act, 1954 — Section 185

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High Courts30 Sept 2011Dismissed

Hardayal Gumber and Others Vs CBI and Others

Delhi High Court · (2011) 9 AD 28 : (2011) 184 DLT 385 : (2012) 1 RCR(Criminal) 571

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 4, 6, 7

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High Courts30 Sept 2011Allowed

S.V. Arumugam Vs State and Another

Delhi High Court · (2011) 184 DLT 107

Consumer Protection Act, 1986 — Section 17, 23Contract Act, 1872 — Section 176Criminal Procedure Code, 1973 (CrPC) — Section 200, 378, 482

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