High Courts30 Sept 2011Dismissed
Mohd. Irfan Gani Vs Unian of India (UOI) and Others
Delhi High Court · (2011) 09 DEL CK 0274
Passports Act, 1967 — Section 10(5), 11
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,466 of 6,778
High Courts30 Sept 2011Dismissed
Commissioner of Income Tax Vs Arvind Kumar Jain
Delhi High Court · (2012) 205 TAXMAN 44
Income Tax Act, 1922 — Section 2(6A)Income Tax Act, 1961 — Section 2(22), 2(22)(e)
High Courts30 Sept 2011Dismissed
Metal Forging P. Ltd. Vs D.D.A. and Another
Delhi High Court · (2011) 09 DEL CK 0176
High Courts30 Sept 2011Allowed
Kusal Construction Company Vs Municipal Corporation of Delhi
Delhi High Court · (2011) 09 DEL CK 0168
Civil Procedure Code, 1908 (CPC) — Section 96Contract Act, 1872 — Section 74
High Courts30 Sept 2011Allowed
M. Padmanabhan Vs Union of India (UOI) and Others
Delhi High Court · (2011) 10 AD 50 : (2011) 183 DLT 603
High Courts30 Sept 2011Disposed Off
J.L. Gugnani (Huf) Vs O.P. Arora and Others
Delhi High Court · (2011) 9 AD 66
Income Tax Act, 1961 — Section 23, 269UCSpecific Relief Act, 1963 — Section 16
High Courts30 Sept 2011Dismissed
Ashok Shankarrao Chavan Vs Madhavrao Kinhalkar and Others
Delhi High Court · (2011) 09 DEL CK 0119
Conduct of Elections Rules, 1961 — Rule 86, 89, 90Constitution of India, 1950 — Article 226, 227Representation of the People Act, 1951 — Section 100, 10A, 77(1), 77(2), 78
High Courts30 Sept 2011Dismissed
Sh. Anuj sharma Vs Ahsanul Haq and Others
Delhi High Court · (2011) 09 DEL CK 0074
High Courts29 Sept 2011Allowed
New India Assurance Company Ltd. Vs Zarina and Others
Delhi High Court · (2011) 09 DEL CK 0501
Motor Vehicles Act, 1939 — Section 110A, 92A
High Courts29 Sept 2011Dismissed
Devender Kumar Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2011) 09 DEL CK 0495
High Courts29 Sept 2011Dismissed
J.P. Gattani and Others Vs The Delhi Police and Another
Delhi High Court · (2011) 09 DEL CK 0493
High Courts29 Sept 2011Dismissed
Ramesh Ahuja and Others Vs DDA and Another
Delhi High Court · (2011) 09 DEL CK 0349
Delhi Development Act, 1957 — Section 29(2)
High Courts29 Sept 2011Allowed
Smt. Kamla Devi and Others Vs Jagjit Singh and Another
Delhi High Court · (2011) 09 DEL CK 0348
Motor Vehicles Act, 1939 — Section 95(2), 96
High Courts29 Sept 2011Disposed Off
Vardhman Cables India Pvt. Ltd. Vs Mahanagar Telephone Nigam Ltd. and Another
Delhi High Court · (2011) 09 DEL CK 0323
Arbitration and Conciliation Act, 1996 — Section 34, 39, 73, 74Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 75
High Courts29 Sept 2011Dismissed
Mohd. Shahid Vs MCD
Delhi High Court · (2011) 185 DLT 414
Delhi Municipal Corporation Act, 1957 — Section 397, 417, 430
High Courts29 Sept 2011Allowed
Loil Overseas Foods Ltd. Vs MGR Holdings (P) Ltd.
Delhi High Court · (2011) 09 DEL CK 0282
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11
High Courts29 Sept 2011Dismissed
Royce Kizhankoodan Vs Gurind Systems P. Ltd.
Delhi High Court · (2011) 09 DEL CK 0280
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts29 Sept 2011Dismissed
Nasiruddin and Others Vs MCD and Others
Delhi High Court · (2011) 8 AD 305
High Courts29 Sept 2011Dismissed
Essar Steel Limited Vs Union of India (UOI) and Others
Delhi High Court · (2011) 9 AD 648 : (2011) 184 DLT 700
Government of India (Transaction of Business) Rules, 1961 — Rule 3, 6(4), 6(6)