COURT ARCHIVE

Delhi High Court judgments

1,35,544 judgments · page 4,468 of 6,778

High Courts28 Sept 2011

Teerthanker Mahaveer Institute of Management Vs Union of India (UOI) and Others Rama Medical College Hospital and Research Centre Vs Union of India (UOI) and Another

Delhi High Court · (2011) 09 DEL CK 0253

Capitation Fee Act, 1992 — Section 4(1)Constitution of India, 1950 — Article 226Dentists Act, 1948 — Section 10(A), 33

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High Courts28 Sept 2011Allowed

Maj. Gen. A.K. Mehta Vs Union of India (UOI) and Others

Delhi High Court · (2011) 09 DEL CK 0153

Army Act, 1950 — Section 18Constitution of India, 1950 — Article 226, 311, 311(2), 32

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High Courts28 Sept 2011Dismissed

Bitoren Dolores Fernades Vs Director of Revenue Intelligence

Delhi High Court · (2011) 09 DEL CK 0076

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High Courts28 Sept 2011Allowed

Mala Dutta Gupta and Another Vs National Insurance Company Ltd. and Others

Delhi High Court · (2011) 09 DEL CK 0073

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High Courts28 Sept 2011Dismissed

Ex Constable Naresh Kumar Vs Commissioner of Police and Others

Delhi High Court · (2011) 09 DEL CK 0052

Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 14(4)

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High Courts28 Sept 2011Allowed

Vinod @ Ramesh Vs State

Delhi High Court · (2011) 9 AD 404

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313, 41.1Penal Code, 1860 (IPC) — Section 34, 392, 394, 395, 397

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High Courts28 Sept 2011Allowed

Rajesh Kumar @ Raju Sharma Vs State of Delhi

Delhi High Court · (2011) 9 AD 490 : (2011) 4 JCC 3055

Criminal Procedure Code, 1973 (CrPC) — Section 157, 174Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 324

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High Courts27 Sept 2011Disposed Off

Hamdard Laboratories Vs DDA and Another

Delhi High Court · (2011) 09 DEL CK 0523

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High Courts27 Sept 2011Disposed Off

Namrata Singh Vs Union of India (UOI) and Others

Delhi High Court · (2011) 09 DEL CK 0516

Administrative Tribunals Act, 1985 — Section 2

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High Courts27 Sept 2011Allowed

Bhupinder Singh and Others Vs State and Another

Delhi High Court · (2011) 09 DEL CK 0497

Penal Code, 1860 (IPC) — Section 34, 406, 498A

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High Courts27 Sept 2011Disposed Off

Raj Kumar and Another Vs Govt. of N.C.T. of Delhi

Delhi High Court · (2011) 09 DEL CK 0496

Penal Code, 1860 (IPC) — Section 34, 392, 394

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High Courts27 Sept 2011Allowed

Naushad Ali and Another Vs State

Delhi High Court · (2011) 10 AD 227

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34

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High Courts27 Sept 2011Dismissed

Commissioner of Customs Vs Lindt Exports

Delhi High Court · (2012) 278 ELT 587 : (2012) 28 STR 216

Customs Act, 1962 — Section 129, 129A(1), 129B, 129B(1), 129B(2A)

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High Courts27 Sept 2011Disposed Off

Oriental Insurance Co. Ltd. Vs Hazara and Others

Delhi High Court · (2013) ACJ 751 : AIR 2012 Delhi 26

Motor Vehicles Act, 1988 — Section 147

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High Courts27 Sept 2011Disposed Off

Mohd. Hanif and Another Vs State

Delhi High Court · (2011) 9 AD 642 : (2011) 4 JCC 3072

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 308, 34, 37

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High Courts27 Sept 2011Dismissed

V.K. Aggarwal Vs Sh. Vijay Kumar and Others

Delhi High Court · (2012) 1 AD 357

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 99Delhi Rent Control Act, 1958 — Section 14(1), 25Limitation Act, 1963 — Article 128, 5

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High Courts27 Sept 2011

Smt Neety Gupta Vs Smt. Usha Gupta and Others

Delhi High Court · (2011) 09 DEL CK 0325

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High Courts27 Sept 2011

Commissioner of Income Tax Vs Ravinder Kumar Arora

Delhi High Court · (2012) 252 CTR 392 : (2012) 342 ITR 38 : (2011) 203 TAXMAN 289

Income Tax Act, 1961 — Section 260A, 54, 54F, 54F(1)

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High Courts27 Sept 2011Allowed

Bharat @ Titu and Others Vs State and Another

Delhi High Court · (2011) 09 DEL CK 0279

Penal Code, 1860 (IPC) — Section 34, 406, 498A

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High Courts27 Sept 2011Dismissed

Bhabajiban Bhattacharya and Others Vs MCD and Others

Delhi High Court · (2011) 183 DLT 478

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