COURT ARCHIVE

Delhi High Court judgments

1,35,544 judgments · page 4,469 of 6,778

High Courts27 Sept 2011

Dilip Kumar Saha Vs Punjab National Bank and Others

Delhi High Court · (2011) 09 DEL CK 0255

Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3A), 17

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High Courts27 Sept 2011Dismissed

Association of Radio and Television Engineering Employees and Others Vs Union of India (UOI) and Others

Delhi High Court · (2011) 183 DLT 466 : (2012) 1 ILR Delhi 180

Administrative Tribunals Act, 1985 — Section 19, 3Constitution of India, 1950 — Article 323AGeneral Clauses Act, 1897 — Section 3(42)

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High Courts27 Sept 2011

Promila Gupta and Raj Bala and Others Vs Govt. of NCT of Delhi and Others Sanjeev Kumar and Others Vs Land Acquisition Collector and Another

Delhi High Court · (2011) 09 DEL CK 0154

Land Acquisition Act, 1894 — Section 18, 23(1A), 4(1)

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High Courts27 Sept 2011

Wazirpur Industrial Pollution Control (CETP), Society Vs Lt. Governer, NCT of Delhi and Others

Delhi High Court · (2011) 09 DEL CK 0090

Delhi Common Effluent Treatment Plants Act, 2000 — Section 2(10), 3, 3(2)

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High Courts27 Sept 2011Dismissed

Jai Parkash Gupta Vs Oriental Bank of Commerce

Delhi High Court · (2011) 09 DEL CK 0066

Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Article 113, 24

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High Courts27 Sept 2011Dismissed

Delhi Development Authority Vs Vijay Pal Singh and Others

Delhi High Court · (2011) 09 DEL CK 0065

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 100Delhi Land Reforms Act, 1954 — Section 84

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High Courts27 Sept 2011

BSES Yamuna Power Ltd Vs Badle

Delhi High Court · (2011) 09 DEL CK 0049

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High Courts26 Sept 2011Dismissed

United India Insurance Company Ltd. Vs Kamlesh Kumar and Others

Delhi High Court · (2011) 09 DEL CK 0527

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High Courts26 Sept 2011Allowed

Ashok Kumar and Others Vs State Govt. of NCT of Delhi and Others

Delhi High Court · (2011) 09 DEL CK 0490

Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 34, 406, 498A

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High Courts26 Sept 2011Disposed Off

Rajesh Kumar Bahl Vs Union of India (UOI) and Others

Delhi High Court · (2011) 09 DEL CK 0474

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High Courts26 Sept 2011Disposed Off

NDPL Vs Ganga Plastic

Delhi High Court · (2011) 09 DEL CK 0469

Delhi Electricity Reform Act, 2000 — Section 61Electricity Act, 2003 — Section 50

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High Courts26 Sept 2011Disposed Off

Bhavika Bharti Vs State and Another

Delhi High Court · (2011) 09 DEL CK 0430

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts26 Sept 2011Allowed

Minda HUF Limited Vs Union of India (UOI) and Others

Delhi High Court · (2011) 185 DLT 33 : (2012) 205 TAXMAN 81

Income Tax Act, 1961 — Section 142(1), 142(2), 143(3), 147, 148

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High Courts26 Sept 2011Dismissed

Dalmia Pvt. Ltd. Vs Commissioner of Income Tax and Another

Delhi High Court · (2011) 10 AD 73 : (2012) 348 ITR 469 : (2011) 202 TAXMAN 312

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(3), 147, 148, 271(1), 41(1)

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High Courts26 Sept 2011Disposed Off

Kanta Thapar Vs Brij Nandan

Delhi High Court · (2011) 09 DEL CK 0427

Delhi Rent Control Act, 1958 — Section 14(1), 25(3), 25B

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High Courts26 Sept 2011Disposed Off

Commissioner of Central Excise, Delhi-I Vs Kandhari Radio Corporation and Others

Delhi High Court · (2011) 184 DLT 13 : (2012) 280 ELT 376

Central Excises and Salt Act, 1944 — Section 11A, 11ACCentral Excise Rules, 1944 — Rule 10, 173Q, 209A, 233A, 49

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High Courts26 Sept 2011Dismissed

Indian Hume Pipe Company Ltd. Vs Regional Director, E.S.I.C. and Another

Delhi High Court · (2012) 132 FLR 154 : (2012) 2 LLJ 558

Employees State Insurance Act, 1948 — Section 45A, 75, 82

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High Courts26 Sept 2011Dismissed

Gajender Singh Vs State

Delhi High Court · (2013) 1 AD 693

Arms Act, 1959 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 120B, 186, 307, 34, 353

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High Courts26 Sept 2011Allowed

Smt. Dhanwanti Devi and Others Vs Om Prakash and Others

Delhi High Court · (2011) 09 DEL CK 0258

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High Courts26 Sept 2011

Mohd. Sadiq Vs Union of India (UOI) and Others

Delhi High Court · (2011) 10 AD 496

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