High Courts13 Oct 2011Dismissed
Rishabh Sheonk Vs Jamia Milia Islamia and Others
Delhi High Court · (2011) 10 DEL CK 0125
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,460 of 6,778
High Courts13 Oct 2011
Iris Computers Ltd. Vs Nitish Singh
Delhi High Court · (2011) 10 DEL CK 0118
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Oct 2011
Iris Computers Ltd. Vs Parth and Associates and Others
Delhi High Court · (2011) 10 DEL CK 0117
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Oct 2011Dismissed
Arpit Singh Vs GGSIU and Another
Delhi High Court · (2011) 184 DLT 119
Constitution of India, 1950 — Article 226
High Courts13 Oct 2011Allowed
Rajendra Kumar Gupta Vs Sheela Devi
Delhi High Court · (2011) 10 DEL CK 0086
Delhi Rent Control Act, 1958 — Section 14D, 25B(4), 25B(5), 25B(8)
High Courts13 Oct 2011
Anita Mehra and Others Vs State
Delhi High Court · (2011) 10 DEL CK 0068
Canara Bank Regulations — Regulation 10, 10(1)(11), 10(1)(3), 5(4)Criminal Procedure Code, 1973 (CrPC) — Section 173(3), 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts13 Oct 2011Allowed
Bharat Heavy Electricals Ltd. and Another Vs DPC Engineering Project Pvt. Ltd.
Delhi High Court · (2011) 184 DLT 292
Arbitration and Conciliation Act, 1996 — Section 37, 41, 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 41
High Courts13 Oct 2011Dismissed
Ajay Kumar @ Lalu and Others Vs State and Others
Delhi High Court · (2011) 10 AD 701
Criminal Procedure Code, 1973 (CrPC) — Section 161, 340Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts13 Oct 2011
Jaipur Taxi Service and Another Vs Commissioner of Police
Delhi High Court · (2011) 10 DEL CK 0027
Delhi Control of Vehicular and other traffic on Roads and Streets Regulations, 1980 — Section 3
High Courts13 Oct 2011Dismissed
Jasvindedr Saini and Others Vs State
Delhi High Court · (2011) 9 AD 452 : (2012) 186 DLT 411 : (2012) 1 DMC 311 : (2012) 1 RCR(Criminal) 638 : (2012) 1 RCR(Criminal) 638
Criminal Procedure Code, 1973 (CrPC) — Section 216, 217Penal Code, 1860 (IPC) — Section 302, 304B, 34, 406, 498A
High Courts13 Oct 2011
IRIS Computers Ltd. Vs Sreenivas E.
Delhi High Court · (2011) 10 DEL CK 0017
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Oct 2011Allowed
Ashwini Chhachra and Others Vs State and Others
Delhi High Court · (2011) 10 DEL CK 0016
Penal Code, 1860 (IPC) — Section 120B, 34, 406, 420, 506
High Courts13 Oct 2011
Sh. Sohan Pal and Another Vs IFFCO Tokio General Insurance Co. Ltd.
Delhi High Court · (2012) 2 TAC 932
High Courts13 Oct 2011
Dharmbir @ Dharma Vs State
Delhi High Court · (2011) 10 AD 676
Penal Code, 1860 (IPC) — Section 324, 34, 341, 392, 397
High Courts13 Oct 2011Dismissed
Hari Kishan Vs State
Delhi High Court · (2011) 10 AD 553 : (2012) 1 RCR(Criminal) 641
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7
High Courts12 Oct 2011
Rakesh Kulhari Vs Central Industrial Security Force
Delhi High Court · (2011) 185 DLT 466
High Courts12 Oct 2011Dismissed
Ravi Kant Sharma Vs State State Vs Ved Prakash Sharma
Delhi High Court · (2011) 8 AD 433 : (2011) 183 DLT 248
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 10, 27, 63, 65, 65BPenal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 392
High Courts12 Oct 2011Dismissed
Chander Meenakshi Vs DDA and Another Tara Chand Vs DDA
Delhi High Court · (2011) 10 DEL CK 0261
High Courts12 Oct 2011Dismissed
Dr. Mohinder Kumar Vs Medical Council of India and Another
Delhi High Court · (2011) 10 DEL CK 0246
Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts12 Oct 2011Dismissed
Union of India Vs Dr. M.B. Pahari
Delhi High Court · (2011) 10 DEL CK 0226
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 15(2)