High Courts17 Oct 2011Disposed Off
Amit Arora Vs Union of India and Others
Delhi High Court · (2011) 10 DEL CK 0227
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Intellectual Property Appellate Board (Procedure) Rules, 2003 — Rule 10
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,458 of 6,778
High Courts17 Oct 2011Disposed Off
Bharti Airtel Ltd and Others Vs Mr Rajeev Kumar and Others
Delhi High Court · (2011) 184 DLT 46 : (2012) 127 DRJ 192 : (2013) 53 PTC 568
Trade Marks Act, 1999 — Section 28, 29
High Courts17 Oct 2011Dismissed
Sunder Vs State
Delhi High Court · (2011) 10 DEL CK 0213
Penal Code, 1860 (IPC) — Section 34, 420
High Courts17 Oct 2011Dismissed
Madhavan Vs State
Delhi High Court · (2011) 10 DEL CK 0149
Criminal Procedure Code, 1973 (CrPC) — Section 82 , 83Penal Code, 1860 (IPC) — Section 302, 34, 380
High Courts17 Oct 2011Dismissed
Manju Kumar Vs State N.C.T. of Delhi Smt. Devendri Vs State Jayant@Amit Vs State Govt. of NCT of Delhi
Delhi High Court · (2012) 1 ILR Delhi 271
Criminal Procedure Code, 1973 (CrPC) — Section 160, 311, 313Evidence Act, 1872 — Section 137, 138Penal Code, 1860 (IPC) — Section 212, 34, 365, 396, 411
High Courts17 Oct 2011Dismissed
State Vs Dharmender Singh Mehra and Another
Delhi High Court · (2012) 5 AD 108
Penal Code, 1860 (IPC) — Section 302, 34
High Courts17 Oct 2011
State (Government. of Delhi) Vs Smt. Sumitra and Others
Delhi High Court · (2011) 10 DEL CK 0091
Penal Code, 1860 (IPC) — Section 434, 498(A)
High Courts17 Oct 2011
National Insurance Company Ltd. and Another Vs Smt. Sudesh Chabra and Others
Delhi High Court · (2011) 10 DEL CK 0081
Motor Vehicles Act, 1988 — Section 122, 126, 133, 168
High Courts17 Oct 2011Allowed
Abid Ali and Others Vs State and Others
Delhi High Court · (2011) 10 DEL CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 120B, 34, 420, 468, 471
High Courts17 Oct 2011Allowed
Ram Mohan Vs The State of NCT of Delhi
Delhi High Court · (2011) 10 AD 352 : (2012) CriLJ 745 : (2011) 126 DRJ 558
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts17 Oct 2011
Indian Bank Vs Gawri Construction Udyog Ltd. and Others
Delhi High Court · (2011) 9 AD 439 : (2011) 126 DRJ 569
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 1Contract Act, 1872 — Section 69Delhi Municipal Corporation Act, 1957 — Section 155, 156(1), 156(2), 158, 162(1)
High Courts17 Oct 2011Dismissed
Santosh Kumar Jha Vs Union of India and Others
Delhi High Court · (2011) 184 DLT 438 : (2012) 1 ILR Delhi 473
Constitution of India, 1950 — Article 226, 77Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 19, 19(1), 19(3)
High Courts17 Oct 2011Dismissed
Anil Kumar Sharma Vs Union of India and Others
Delhi High Court · (2011) 10 DEL CK 0024
High Courts17 Oct 2011Dismissed
Vicky Kumar and Others Vs State of Delhi and Others
Delhi High Court · (2011) 10 DEL CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 193, 319, 372Evidence Act, 1872 — Section 24, 25Limitation Act, 1963 — Section 5
High Courts14 Oct 2011Allowed
Vaidya Jagjit Singh Vs Union of India and Others
Delhi High Court · (2011) 10 DEL CK 0258
Indian Medicine Central Council Act, 1970 — Section 10, 3, 3(1), 7, 7(2)
High Courts14 Oct 2011Dismissed
Surya Prakash Gupta Vs Government of NCT of Delhi and Others
Delhi High Court · (2011) 10 DEL CK 0236
Land Acquisition Act, 1894 — Section 4, 48, 6
High Courts14 Oct 2011Dismissed
Sowar Virendra Kumar Vs UOI and Others
Delhi High Court · (2011) 10 DEL CK 0232
High Courts14 Oct 2011Allowed
Aircel Ltd. Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2011) 10 AD 10 : (2011) 126 DRJ 449
Legal Metrology Act, 2009 — Section 57(1)Standards of Weights and Measures (Enforcement) Act, 1985 — Section 33, 33(2), 51Standards of Weights and Measures Act, 1976 — Section 31, 39, 39(9)
High Courts14 Oct 2011Disposed Off
Rajpal Singh Anand and Another Vs State and Others
Delhi High Court · (2011) 10 AD 225 : (2012) 1 RCR(Criminal) 577
Penal Code, 1860 (IPC) — Section 120B, 406, 420, 468