COURT ARCHIVE

Delhi High Court judgments

1,35,544 judgments · page 4,456 of 6,778

High Courts20 Oct 2011Dismissed

Mohd. Aslam @ Aslam Vs State

Delhi High Court · (2012) 3 AD 343 : (2012) 186 DLT 481

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 308

High Courts20 Oct 2011

IFCI Ltd. Vs Bharat Steel Tubes Ltd. and Anr

Delhi High Court · (2011) 10 DEL CK 0012

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)

High Courts19 Oct 2011Allowed

M.A. Khan and Another Vs New Delhi Municipal Council and Others

Delhi High Court · (2011) 9 AD 409

Constitution of India, 1950 — Article 226, 309

High Courts19 Oct 2011Disposed Off

Manisha Vs Laxmi Bai College and Others

Delhi High Court · (2011) 10 DEL CK 0221

High Courts19 Oct 2011Disposed Off

Ravinder Kapoor Vs Sushma Kapoor and Another

Delhi High Court · (2011) 10 DEL CK 0209

Negotiable Instruments Act, 1881 (NI) — Section 147

High Courts19 Oct 2011Allowed

Surender Bhasin and Another Vs State of NCT of Delhi and Another

Delhi High Court · (2011) 10 DEL CK 0208

Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 324, 380, 448, 452

High Courts19 Oct 2011Allowed

Baij Nath Thakur and Others Vs State

Delhi High Court · (2011) 10 DEL CK 0207

Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 288, 304, 324, 337, 338

High Courts19 Oct 2011Dismissed

Virender Singh Bidhuri Vs State of Delhi

Delhi High Court · (2011) 9 AD 502

Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 109, 110, 356, 401, 432Delhi Police Act, 1978 — Section 23, 47, 48, 49, 50

High Courts19 Oct 2011Allowed

Sh. Gurvinder Singh Vs M/s. Deenar Builders Pvt. Ltd. and Others

Delhi High Court · (2011) 10 DEL CK 0193

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 13, Order 16 Rule 3

High Courts19 Oct 2011Dismissed

Food Corporation of India Vs M/s. Deep Rice Mills

Delhi High Court · (2011) 10 DEL CK 0188

Arbitration and Conciliation Act, 1996 — Section 34

High Courts19 Oct 2011Dismissed

Preet Inder Singh Vs Gursharna Kaur and Another

Delhi High Court · (2011) 9 AD 545

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 7 Rule 11, 2(2), 96Evidence Act, 1872 — Section 167, 58Limitation Act, 1963 — Article 59

High Courts19 Oct 2011Dismissed

Madhurika Sharma and Others (Smt) Vs Smt. Bhagwati Devi Sharma and Another

Delhi High Court · (2011) 9 AD 340 : (2012) 1 ILR Delhi 538

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7

High Courts19 Oct 2011Dismissed

Chambal Fertilisers and Chemicals Ltd. Vs Shivani Sood

Delhi High Court · (2011) 10 DEL CK 0144

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14

High Courts19 Oct 2011Dismissed

Yaro Khan @ Ahmad Shah Vs Union of India and Others

Delhi High Court · (2011) 10 DEL CK 0115

Foreigners Act, 1946 — Section 3(2)

High Courts19 Oct 2011Dismissed

Hemant Saluja Vs CBI

Delhi High Court · (2011) 9 AD 341

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 14, 18, 2, 2(1), 20Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 13(6), 13(7)Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471

High Courts19 Oct 2011Dismissed

M/s Terra Manufacturing and Sales Vs M/s Alagendiraa Apparels

Delhi High Court · (2011) 10 DEL CK 0099

Arbitration and Conciliation Act, 1996 — Section 11, 17, 27(5), 9

High Courts19 Oct 2011Dismissed

Mohd. Hanif Vs Shamsun Nisa (Decd.) thr Lrs

Delhi High Court · (2011) 10 DEL CK 0093

Civil Procedure Code, 1908 (CPC) — Section 151Delhi Rent Control Act, 1958 — Section 14(1)(e), 25(B)(8)Transfer of Property Act, 1882 — Section 53(A)

High Courts19 Oct 2011Dismissed

Ms. Vanita Sarin and Another Vs Skin Institute and Public Services Charitable Trust and Others

Delhi High Court · (2011) 10 DEL CK 0079

Civil Procedure Code, 1908 (CPC) — Section 92

High Courts19 Oct 2011Dismissed

Rameshwar Dayal Vs Nirula Handicraft Bazar Pvt. Ltd.

Delhi High Court · (2012) 186 DLT 185

Civil Procedure Code, 1908 (CPC) — Section 151Delhi Rent Control Act, 1958 — Section 14(1), 25(B)

High Courts19 Oct 2011Allowed

M/s Jasbir Singh Chadha (Huf) and Another Vs M/s Jeevan Diesels and Electricals Ltd.

Delhi High Court · (2011) 10 DEL CK 0073

Civil Procedure Code, 1908 (CPC) — Section 96Delhi Rent Control Act, 1958 — Section 26