High Courts24 Oct 2011Dismissed
Aditya N. Prasad Vs University of Delhi and Others
Delhi High Court · (2012) 1 AD 841
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,454 of 6,778
High Courts24 Oct 2011Dismissed
Himachal Pradesh State Electricity Board Vs M/S Sumer Chand and Sons
Delhi High Court · (2011) 10 DEL CK 0054
Contract Act, 1872 — Section 7
High Courts24 Oct 2011
D.P.S. Chawla Vs Union of India and Others
Delhi High Court · (2011) 9 AD 473 : (2011) 184 DLT 96 : (2012) 1 ILR Delhi 340
Administrative Tribunals Act, 1985 — Section 19
High Courts24 Oct 2011
Shanti Janak Sachdeva Educational Society Vs DDA and Others
Delhi High Court · (2012) 1 AD 121
High Courts24 Oct 2011Dismissed
M/S M.D. Overseas Ltd Vs Canara Bank
Delhi High Court · (2011) 10 DEL CK 0022
Arbitration and Conciliation Act, 1996 — Section 34, 35, 36, 37Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 151, 47Constitution of India, 1950 — Article 142
High Courts24 Oct 2011
Sujoy Chatterjee Vs Lipika Chatterjee
Delhi High Court · (2011) 10 DEL CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 340Penal Code, 1860 (IPC) — Section 191, 193, 199, 200
High Courts21 Oct 2011Dismissed
Shri Devender Pandey Vs Smt. Bimla
Delhi High Court · (2011) 10 DEL CK 0216
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts21 Oct 2011Dismissed
Vir Singh Vs Union of India and Others
Delhi High Court · (2011) 10 DEL CK 0196
Border Security Force Rules, 1969 — Rule 142(2), 45, 48(2), 48(3), 48(4)Constitution of India, 1950 — Article 226
High Courts21 Oct 2011Dismissed
Satish Kumar Yadav Vs UOI
Delhi High Court · (2011) 10 DEL CK 0185
Central Reserve Police Force Act, 1949 — Section 11(1)Central Reserve Police Force Rules, 1955 — Rule 27
High Courts21 Oct 2011
Anil Kumar Goswami Vs State (NCT OF DELHI)
Delhi High Court · (2012) 1 JCC 47
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts21 Oct 2011Dismissed
Shri Suresh Kumar Gupta Vs DR. Sunil Abrol and Another
Delhi High Court · (2011) 10 DEL CK 0169
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts21 Oct 2011Dismissed
Kew Precisions Parts Pvt. Ltd. Vs Swaroop Lal Adlakha
Delhi High Court · (2011) 10 DEL CK 0168
High Courts21 Oct 2011
D.R. Batra and Others Vs Arvinder Pal Singh Makkar and Another
Delhi High Court · (2011) 10 AD 509
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Specific Relief Act, 1963 — Section 41(1)
High Courts21 Oct 2011Dismissed
Khema Dhar Vs Bses Yamuna Power Ltd.
Delhi High Court · (2011) 10 DEL CK 0122
Constitution of India, 1950 — Article 226
High Courts21 Oct 2011Dismissed
Dharam Bir Singh Vs Union of India and Another
Delhi High Court · (2011) 185 DLT 477
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Evidence Act, 1872 — Section 68Land Acquisition Act, 1894 — Section 18
High Courts21 Oct 2011Dismissed
Ms. Madhu Gupta Vs M/s Gardenia Estates (P) Ltd.
Delhi High Court · (2011) 184 DLT 103 : (2012) 1 ILR Delhi 558
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Delhi Rent Control Act, 1958 — Section 25(B)Delhi Rent Control Rules, 1959 — Rule 23
High Courts21 Oct 2011Dismissed
Zahid Parwez Vs UOI and Others
Delhi High Court · (2011) 184 DLT 543 : (2012) 1 ILR Delhi 566
Constitution of India, 1950 — Article 226Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 10(1), 3(1), 68A(2), 68B, 68FSmugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 2(2), 6, 6(1), 8
High Courts21 Oct 2011Allowed
Sk Sahani Vs State and Another
Delhi High Court · (2011) 10 DEL CK 0059
Copyright Act, 1957 — Section 52A, 62A, 63, 68ACriminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 292, 320(C), 324, 452
High Courts21 Oct 2011
Amit Sundra and Others Vs State and Another
Delhi High Court · (2011) 10 DEL CK 0058
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts21 Oct 2011
M/s. Sentinel Consultants Pvt. Ltd. Vs Shri Sudhir Malhotra
Delhi High Court · (2011) 9 AD 555
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151Contract Act, 1872 — Section 23, 24Delhi Rent Control Act, 1958 — Section 3, 5, 5(3)