High Courts21 Oct 2011Dismissed
Sartaz Malik Vs Mithlesh Rani
Delhi High Court · (2011) 10 DEL CK 0030
Delhi Rent Control Act, 1958 — Section 14(1), 25B(5), 25B(8)
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,455 of 6,778
High Courts21 Oct 2011Allowed
Raj Kumar Maheshwai Vs Jyoti Gupta and Others
Delhi High Court · (2011) 10 DEL CK 0020
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7, 151Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 406, 409, 420, 422
High Courts20 Oct 2011Disposed Off
Commissioner of Income Tax Delhi-V Vs NECTAR Life Science Ltd.
Delhi High Court · (2011) 203 TAXMAN 318
Income Tax Act, 1961 — Section 28, 37, 56, 57, 80HHC
High Courts20 Oct 2011Allowed
Lalit @ Babloo Vs State
Delhi High Court · (2011) 10 DEL CK 0234
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307, 498A
High Courts20 Oct 2011Dismissed
Shri Mahender Kumar Aggarwal Vs M/S Ansal Buildwell Ltd.
Delhi High Court · (2011) 10 DEL CK 0222
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 120B, 384, 506
High Courts20 Oct 2011Dismissed
Kaushalya Contractor and Developers (P) Ltd. Vs Jaspal Kaur Public School
Delhi High Court · (2011) 10 DEL CK 0212
High Courts20 Oct 2011Dismissed
Shri Daulat Ram and Another Vs Keshav Smarak Samithi and Another
Delhi High Court · (2011) 10 DEL CK 0211
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 96Evidence Act, 1872 — Section 13, 40, 41, 42, 43
High Courts20 Oct 2011Dismissed
Ram Kumar Vs State
Delhi High Court · (2011) 10 DEL CK 0210
Penal Code, 1860 (IPC) — Section 34, 392, 395, 397
High Courts20 Oct 2011Disposed Off
Disney Enterprises, Inc and Another Vs Gurmeet Singh and Others
Delhi High Court · (2011) 10 DEL CK 0197
Court Fees Act, 1870 — Section 16Trade Marks Act, 1999 — Section 2(1)
High Courts20 Oct 2011Dismissed
Kishori Lal Krishan Kumar Vs Ankit Rastogi
Delhi High Court · (2011) 184 DLT 130 : (2012) 2 ILR Delhi 53
Delhi Rent Control Act, 1958 — Section 14(1), 25(B)
High Courts20 Oct 2011Dismissed
Bijender Gupta Vs Pushpa Devi
Delhi High Court · (2011) 9 AD 374
Delhi Rent Control Act, 1958 — Section 14(1), 25(B)Evidence Act, 1872 — Section 116
High Courts20 Oct 2011Dismissed
Madan Cloth House Vs Pradip Kumar
Delhi High Court · (2011) 10 DEL CK 0146
Delhi Rent Control Act, 1958 — Section 14(1), 25
High Courts20 Oct 2011
K.R. Builders Pvt. Ltd. Vs DDA
Delhi High Court · (2012) 1 ILR Delhi 541
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts20 Oct 2011Dismissed
National Highways Authority of India Vs Bhageeratha Engineering Ltd.
Delhi High Court · (2011) 184 DLT 332 : (2012) 1 ILR Delhi 548
Arbitration and Conciliation Act, 1996 — Section 31(5), 33, 33(4), 34, 34(3)
High Courts20 Oct 2011Dismissed
Sh. Hari Kishan Vs Mohan Lal
Delhi High Court · (2011) 10 DEL CK 0098
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts20 Oct 2011Dismissed
Thakur Dass Wadhwa Vs M/S Coromandal Agrico Pvt. Ltd.
Delhi High Court · (2011) 10 DEL CK 0097
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts20 Oct 2011Dismissed
Surinder Malik Vs Asha Verma
Delhi High Court · (2011) 10 DEL CK 0072
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts20 Oct 2011
Mohd. Aish Ur Rehman Vs State
Delhi High Court · (2011) 10 DEL CK 0060
Penal Code, 1860 (IPC) — Section 489C
High Courts20 Oct 2011Allowed
Sarabjit Prakash and Another Vs Udyajit Prakash and Others
Delhi High Court · (2011) 10 DEL CK 0050
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts20 Oct 2011
CIT Vs Nectar Lifesciences Ltd.
Delhi High Court · (2011) 10 DEL CK 0028
Income Tax Act, 1961 — Section 260A, 28, 37, 56, 57