High Courts14 Oct 2011Allowed
Hitesh Kumar Verma Vs Nav Bahar
Delhi High Court · (2011) 10 DEL CK 0190
Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,459 of 6,778
High Courts14 Oct 2011Disposed Off
Adarsh Public School Vs Sunil Jindal and Others
Delhi High Court · (2011) 10 DEL CK 0171
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Delhi Municipal Corporation Act, 1957 — Section 298Delhi Police Act, 1978 — Section 28
High Courts14 Oct 2011Disposed Off
Rajeev Aggarwal Vs Vijay Kumar Diwakar and Another
Delhi High Court · (2011) 184 DLT 518
Penal Code, 1860 (IPC) — Section 34, 406, 420
High Courts14 Oct 2011Allowed
Lalit Kumar and Ors Vs State and Another
Delhi High Court · (2011) 10 DEL CK 0143
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts14 Oct 2011Dismissed
Rati Bhan Vs Delhi Transport Corporation
Delhi High Court · (2011) 9 AD 669
Administrative Tribunals Act, 1985 — Section 19Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15Constitution of India, 1950 — Article 226
High Courts14 Oct 2011Allowed
Verma Leather Factory and Tannery Pvt Ltd Vs Gulshan Rai
Delhi High Court · (2011) 10 DEL CK 0088
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Delhi Rent Control Act, 1958 — Section 14(1), 25B, 25B(8)
High Courts14 Oct 2011
Hari Singh Vs Govt. of NCT and Others
Delhi High Court · (2011) 10 DEL CK 0087
Delhi Land Reforms Act, 1954 — Section 74(4)
High Courts14 Oct 2011Dismissed
Gopi Dargan Vs Praveen Kumar
Delhi High Court · (2012) 187 DLT 546
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts14 Oct 2011Allowed
Pooja and Others Vs State
Delhi High Court · (2011) 10 DEL CK 0015
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts13 Oct 2011Dismissed
Ankur Sen Vs C.B.S.E.
Delhi High Court · (2011) 184 DLT 39
Constitution of India, 1950 — Article 226
High Courts13 Oct 2011Dismissed
Veerpal @ Veeru Vs The State (NCT of Delhi)
Delhi High Court · (2011) 10 DEL CK 0256
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 392, 397
High Courts13 Oct 2011Allowed
Vinod Kumar Vs State
Delhi High Court · (2011) 10 AD 385 : (2012) 1 RCR(Criminal) 569 : (2012) 2 TAC 664
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Penal Code, 1860 (IPC) — Section 279, 304A
High Courts13 Oct 2011Dismissed
Deepak Gupta Vs Joint Commissioner of Police and Others
Delhi High Court · (2011) 10 DEL CK 0242
Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 15, 6
High Courts13 Oct 2011Dismissed
Anil Mehta Vs Union of India and Others
Delhi High Court · (2011) 10 DEL CK 0235
High Courts13 Oct 2011Dismissed
State Vs Jagdish Grover
Delhi High Court · (2011) 10 AD 21 : (2011) 4 JCC 3062 : (2012) 1 RCR(Criminal) 717
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 13(2), 16A(1), 7
High Courts13 Oct 2011Dismissed
Mohd. Tahir Khan Vs Vinod Kumar and Others
Delhi High Court · (2013) 1 ACC 86
High Courts13 Oct 2011Allowed
PEC Ltd. Vs Prime Impex Ltd. and Others
Delhi High Court · (2011) 10 DEL CK 0163
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Oct 2011Allowed
IRIS Computers Ltd. Vs Fine Electronics Corporation (India) and Others
Delhi High Court · (2011) 10 DEL CK 0162
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Oct 2011Allowed
IRIS Computers Ltd. Vs Ghulam Nabi Paul
Delhi High Court · (2011) 10 DEL CK 0161
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Oct 2011Allowed
Iris Computers Ltd. Vs Fort Systems Services and Others
Delhi High Court · (2011) 10 DEL CK 0160
Negotiable Instruments Act, 1881 (NI) — Section 138