Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4

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High Courts12 Oct 2011Allowed

Rajbir Pal and Another Vs Kanwar Pratap Singh

Delhi High Court · (2011) 10 DEL CK 0108

Constitution of India, 1950 — Article 141Delhi Rent Control Act, 1958 — Section 14(1), 25B(5), 25B(8)

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High Courts12 Oct 2011Dismissed

I.T.P.O. and Others Vs State and Others

Delhi High Court · (2011) 10 DEL CK 0107

Contract Labour (Regulation and Abolition) Act, 1970 — Section 21, 21(2), 22, 24, 7Contract Labour (Regulation and Abolition) Central Rules, 1971 — Rule 72, 73Criminal Procedure Code, 1973 (CrPC) — Section 197

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High Courts12 Oct 2011Dismissed

Mirza Muzaffer Beg Vs Union of India and Others

Delhi High Court · (2011) 10 DEL CK 0090

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High Courts12 Oct 2011

Ami Chand and Another Vs Jai Prakash and Others

Delhi High Court · (2011) 126 DRJ 584 : (2012) 1 ILR Delhi 460

Motor Vehicles Act, 1939 — Section 11, 110A, 112, 149(2), 3Motor Vehicles Act, 1988 — Section 166, 168Penal Code, 1860 (IPC) — Section 279, 304Al

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High Courts12 Oct 2011Disposed Off

Commissioner of Income Tax-IV, New Delhi Vs Escorts Automotives Ltd.

Delhi High Court · (2012) 204 TAXMAN 173

Income Tax Act, 1961 — Section 142(1), 143(2)

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High Courts12 Oct 2011Dismissed

Kanaklata Sharma and Others Vs Registrar General of Census India, New Delhi and Others

Delhi High Court · (2011) 10 DEL CK 0056

Census Act, 1948 — Section 4(1), 4(2)Census Rules, 1990 — Rule 5(1)

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High Courts12 Oct 2011

Director of Income Tax Vs India Habitat Centre

Delhi High Court · (2011) 203 TAXMAN 510

Income Tax Act, 1961 — Section 11, 12A, 13(1), 13(3), 143(1)

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High Courts12 Oct 2011

Rajeev Dhawan Vs Chairman, Punjab National Bank and Anr

Delhi High Court · (2011) 10 DEL CK 0040

Criminal Procedure Code, 1973 (CrPC) — Section 340

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High Courts12 Oct 2011Allowed

Air India Limited Vs Union of India

Delhi High Court · (2011) 10 DEL CK 0039

Constitution of India, 1950 — Article 32Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 20, 20(2), 33A, 33CIndustrial Disputes Act, 1947 — Section 10, 10(1), 18, 19, 33(C)

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High Courts12 Oct 2011

Ramesh Chander Vs Ganesh Bahadur Kami and Others

Delhi High Court · (2012) ACJ 2579 : (2012) 1 ILR Delhi 259

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 114, 151Motor Vehicles Act, 1988 — Section 140, 166, 2, 2(30)

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High Courts12 Oct 2011Dismissed

Royal Nepal Airlines Corporation Vs UOI and Another

Delhi High Court · (2011) 10 DEL CK 0004

Civil Procedure Code, 1908 (CPC) — Section 86Consumer Protection Act, 1986 — Section 13(4)Delhi Rent Control Act, 1958 — Section 36(2)

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High Courts10 Oct 2011Allowed

Vineet Jain Vs NCT of Delhi and Others Ramesh Chander Agarwal Vs State and Another

Delhi High Court · (2011) 184 DLT 596 : (2012) 3 JCC 2023

Immoral Traffic (Prevention) Act, 1956 — Section 8Penal Code, 1860 (IPC) — Section 109, 294, 34, 400, 499Press and Registration of Books Act, 1867 — Section 1, 1(1), 3, 4, 5

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High Courts10 Oct 2011

Mrs. Harinder Dewan Vs Shri Ravi Dewan

Delhi High Court · (2011) 10 DEL CK 0264

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High Courts10 Oct 2011

Rajender Kumar Khatri and Another Vs DDA.

Delhi High Court · (2011) 10 DEL CK 0259

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