High Courts10 Oct 2011Disposed Off
New India Assurance Co. Ltd. Vs SH. Satvir Verma and Others
Delhi High Court · (2012) 2 TAC 521
Employees Compensation Act, 1923 — Section 30, 4(1)
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,462 of 6,778
High Courts10 Oct 2011Disposed Off
Nandlal Prasad Prajapati and Another Vs Govt. of NCT and Others
Delhi High Court · (2011) 10 DEL CK 0229
High Courts10 Oct 2011Dismissed
UOI and Others Vs Sh. B.D. Phulara
Delhi High Court · (2011) 10 DEL CK 0228
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226
High Courts10 Oct 2011Disposed Off
Mars International India Pvt Ltd Vs State of NCT of Delhi
Delhi High Court · (2011) 184 DLT 464
Penal Code, 1860 (IPC) — Section 494Standards of Weights and Measures (Enforcement) Act, 1985 — Section 33, 51, 63, 65Standards of Weights and Measures Act, 1976 — Section 72
High Courts10 Oct 2011Allowed
Shiv Shankar and Others Vs State and Others
Delhi High Court · (2011) 10 DEL CK 0224
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts10 Oct 2011Dismissed
Ajay Kumar Verma (Guard) and Others Vs Union of India and Another
Delhi High Court · (2011) 9 AD 729
Administrative Tribunals Act, 1985 — Section 20(2), 21, 21(3)Constitution of India, 1950 — Article 136, 14
High Courts10 Oct 2011Disposed Off
Rajinder Rai Vs MCD and Others
Delhi High Court · (2011) 9 AD 369 : (2012) 1 ILR Delhi 453
Delhi Municipal Corporation Act, 1957 — Section 345A
High Courts10 Oct 2011Dismissed
Delhi Development Authority Vs Sh. Suresh Kumar Diwan
Delhi High Court · (2011) 10 DEL CK 0120
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226
High Courts10 Oct 2011
The Indian Express Limited Vs Express Publications Madurai Limited and Others
Delhi High Court · (2011) 9 AD 253 : (2011) 185 DLT 602
Trade Marks Act, 1999 — Section 28, 33(1)
High Courts10 Oct 2011
Dharampal Singh and Others Vs GNCT of Delhi and Others
Delhi High Court · (2011) 10 DEL CK 0085
High Courts10 Oct 2011Dismissed
Container Corporation of India Ltd. Vs Sanjeev Kumar
Delhi High Court · (2011) 9 AD 1 : (2011) 184 DLT 79 : (2012) 2 LLJ 629
Industrial Disputes Act, 1947 — Section 31, 33, 33A
High Courts10 Oct 2011Dismissed
Pisces Communications Pvt. Ltd. Vs DTC
Delhi High Court · (2011) 10 DEL CK 0041
High Courts10 Oct 2011
Harsh Preet Jolly and Another Vs State and Another
Delhi High Court · (2011) 10 DEL CK 0038
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts10 Oct 2011
Nepc India Ltd Vs Govt of NCT of Delhi
Delhi High Court · (2011) 10 DEL CK 0037
Penal Code, 1860 (IPC) — Section 406, 420
High Courts10 Oct 2011Dismissed
Delhi Development Authority Vs Sh. Surendra Kumar Meena
Delhi High Court · (2011) 10 DEL CK 0008
High Courts10 Oct 2011
Gupta and Gupta Chartered Accountants and Another Vs Reserve Bank of India and Others
Delhi High Court · (2011) 167 CompCas 600 : (2011) 110 SCL 68
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 10(1)Banking Regulation Act, 1949 — Section 21, 30(1A), 35ACompanies Act, 1956 — Section 224(2)
High Courts07 Oct 2011Dismissed
M/S. G. Ajaib Singh and Co. Vs SH. Pardeep Arora
Delhi High Court · (2011) 10 DEL CK 0130
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 7, Order 21 Rule 50, Order 30 Rule 1, 96
High Courts05 Oct 2011Disposed Off
COL. A.B. Singh Through L.RS. Vs Shri Chunnilal Sawhney and Others
Delhi High Court · (2011) 10 DEL CK 0249
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(5), Order 21 Rule 32(5), Order 7 Rule 11, 80, 80(1)Contract Act, 1872 — Section 23, 24Delhi Development Act, 1957 — Section 53(H), 53B
High Courts05 Oct 2011Dismissed
Bitu Bhalla Vs Rajesh Mohan Bhalla and Another
Delhi High Court · (2011) 10 DEL CK 0248
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Evidence Act, 1872 — Section 47, 63, 68