High Courts04 Nov 2011Dismissed
National Hydroelectric Power Corporation Ltd. Vs Jaiprakash Industries Ltd and Another
Delhi High Court · (2011) 11 DEL CK 0167
Arbitration Act, 1940 — Section 30, 33, 39
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,449 of 6,778
High Courts04 Nov 2011
Sood Brij and Associates Vs The Commissioner of Income Tax-XIII, New Delhi
Delhi High Court · (2011) 9 AD 511 : (2011) 203 TAXMAN 188
Income Tax Act, 1961 — Section 260A, 30, 31, 32, 33
High Courts04 Nov 2011
Power Finance Corporation Ltd. Vs Additional Commissioner of Income Tax
Delhi High Court · (2012) 340 ITR 284
Income Tax Act, 1961 — Section 254(2), 256, 36(1)
High Courts04 Nov 2011
Raju Chakravarthy Vs State of NCT of Delhi
Delhi High Court · (2012) 1 ILR Delhi 638
Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 19Juvenile Justice Act, 1986 — Section 14, 15, 15(1), 18, 2Penal Code, 1860 (IPC) — Section 302, 34
High Courts04 Nov 2011
Anita Vs Rati Ram Chauhan
Delhi High Court · (2011) 9 AD 619 : (2011) 184 DLT 407 : (2011) 3 DMC 791 : (2012) 1 RCR(Criminal) 575
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A
High Courts04 Nov 2011
M/S Maharia-Raj Jv and Another Vs M/S Bhandari Engineers and Builders Pvt. Ltd. and Another
Delhi High Court · (2011) 10 AD 185
Arbitration and Conciliation Act, 1996 — Section 34, 9
High Courts04 Nov 2011Dismissed
State Vs Ashok @ Kala
Delhi High Court · (2011) 11 DEL CK 0038
Penal Code, 1860 (IPC) — Section 120B, 307, 34
High Courts04 Nov 2011Dismissed
Commissioner of Income Tax Vs Asahi India Safety Glass Ltd.
Delhi High Court · (2011) 11 DEL CK 0030
Income Tax Act, 1961 — Section 80IA
High Courts03 Nov 2011Disposed Off
Levi Strauss and Company Vs Nizami Garments
Delhi High Court · (2011) 185 DLT 43 : (2012) 127 DRJ 134 : (2012) 49 PTC 65
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2
High Courts03 Nov 2011Allowed
Sh. Ramesh Kumar Nasa Vs Sh. Sudhir Kumar Rawal
Delhi High Court · (2011) 11 DEL CK 0454
Civil Procedure Code, 1908 (CPC) — Section 144Contract Act, 1872 — Section 74Negotiable Instruments Act, 1881 (NI) — Section 80
High Courts03 Nov 2011Dismissed
Rajkumar Vs Om Prakash Thakur
Delhi High Court · (2011) 11 DEL CK 0453
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts03 Nov 2011Dismissed
M/S HRD Corporation Vs GAIL(INDIA) Ltd.
Delhi High Court · (2011) 184 DLT 390
Arbitration and Conciliation Act, 1996 — Section 11, 11(11), 11(12), 11(6), 11(8)Constitution of India, 1950 — Article 136, 14
High Courts03 Nov 2011Dismissed
Shri Rajeev Mehra Vs Sudhir Kumar
Delhi High Court · (2011) 11 DEL CK 0234
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 341, 380, 406, 420, 456Specific Relief Act, 1963 — Section 16(C)
High Courts03 Nov 2011Dismissed
State Vs Satya Parkash
Delhi High Court · (2011) 9 AD 577
Arms Act, 1959 — Section 25, 27Constitution of India, 1950 — Article 20, 20(1), 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 300
High Courts03 Nov 2011
Municipal Corporation of Delhi Vs Afsar and Others
Delhi High Court · (2011) 11 DEL CK 0168
Delhi Agricultural Cattle Preservation Act, 1994 — Section 12, 13, 4, 8Delhi Municipal Corporation Act, 1957 — Section 345A, 415Penal Code, 1860 (IPC) — Section 278, 295A, 34, 429
High Courts03 Nov 2011Dismissed
Mahender Kumar Bansal Vs Municipal Corporation of Delhi
Delhi High Court · (2011) 11 DEL CK 0125
Delhi Municipal Corporation Act, 1957 — Section 348
High Courts03 Nov 2011Allowed
Madan Lal @ Manohar @ Motta Vs State
Delhi High Court · (2011) 10 AD 372 : (2011) 184 DLT 160 : (2012) 2 ILR Delhi 58 : (2012) 1 JCC 37
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304, 304I, 326