High Courts08 Nov 2011Dismissed
Danish and Another Vs State
Delhi High Court · (2012) 194 DLT 437
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,448 of 6,778
High Courts08 Nov 2011
Dev Datt Vs The Chief Secretary Govt. of NCT and Others
Delhi High Court · (2011) 11 DEL CK 0001
High Courts04 Nov 2011Dismissed
M/S B.R. Arora and Associates Pvt. Ltd. Vs National Highways Authority of India (NHAI)
Delhi High Court · (2011) 11 DEL CK 0488
Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151
High Courts04 Nov 2011Dismissed
Commissioner of Income Tax Vs M/S Asahi India Safety Glass Ltd.
Delhi High Court · (2011) 10 AD 85 : (2011) 245 CTR 529 : (2012) 186 DLT 213 : (2012) 346 ITR 329 : (2011) 203 TAXMAN 277
High Courts04 Nov 2011
Council of Institute of Chartered Accountants of India Vs Praveen Kumar Katyal,Fca and Another
Delhi High Court · (2011) 9 AD 721 : (2011) 203 TAXMAN 260
Chartered Accountants Act, 1949 — Section 21, 21(4), 21(5), 22Chartered Accountants Regulations, 1988 — Regulation 12(7)
High Courts04 Nov 2011Dismissed
Ten XC Wireless Inc and Another Vs Mobi Antenna Technologies (Shenzhen) Co. Ltd.
Delhi High Court · (2012) 187 DLT 632
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Patent Cooperation Treaty — Article 27(5), 27(6), 33(1), 33(3), 35(2)Patents Act, 1970 — Section 10(4), 107, 11, 11B, 12
High Courts04 Nov 2011Disposed Off
BC India Private Investors and Another Vs Lilliput Kidswear Limited and Others
Delhi High Court · (2011) 11 DEL CK 0468
Arbitration and Conciliation Act, 1996 — Section 9
High Courts04 Nov 2011Allowed
Shailesh Mudgil Vs Smt. Vijay Arora
Delhi High Court · (2012) 187 DLT 160
Civil Procedure Code, 1908 (CPC) — Section 96Contract Act, 1872 — Section 74
High Courts04 Nov 2011Allowed
Sh. Thakur Dass (Since Deceased) Through LR''s Vs Sh. Laxman Basandani
Delhi High Court · (2011) 11 DEL CK 0456
Civil Procedure Code, 1908 (CPC) — Section 96Contract Act, 1872 — Section 74
High Courts04 Nov 2011
Sudhir Rawal Vs Satish Batra
Delhi High Court · (2011) 10 AD 218
Civil Procedure Code, 1908 (CPC) — Section 96Contract Act, 1872 — Section 74
High Courts04 Nov 2011Dismissed
State Vs Ram Jiwan @ Pappy
Delhi High Court · (2011) 11 DEL CK 0329
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 201, 302, 363, 364
High Courts04 Nov 2011Dismissed
Smt. Ravinder Kaur Vs The Lt. Governor of Delhi and Others
Delhi High Court · (2011) 11 DEL CK 0281
Delhi School Education Act, 1973 — Section 8, 8(3)Delhi School Education Rules, 1973 — Rule 98, 98(4)
High Courts04 Nov 2011Dismissed
P. Thulasidhass Vs Jawaharlal Nehru University and Others
Delhi High Court · (2011) 10 AD 173
High Courts04 Nov 2011Disposed Off
Suraj Modi Vs Commissioner of Police, Delhi
Delhi High Court · (2011) 9 AD 542 : (2011) 184 DLT 562
Penal Code, 1860 (IPC) — Section 302
High Courts04 Nov 2011
Northern India Jvginvestors and Depositors Welfare Assocn Vs VK Sharma and Others
Delhi High Court · (2011) 11 DEL CK 0195
Companies Act, 1956 — Section 237, 454(5)Criminal Procedure Code, 1973 (CrPC) — Section 251
High Courts04 Nov 2011
Hemant Sharma and Others Vs Union of India and Others
Delhi High Court · (2011) 10 AD 362 : (2012) 186 DLT 17
Competition Act, 2002 — Section 19, 19(1), 2, 26, 3Constitution of India, 1950 — Article 19(1), 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3)
High Courts04 Nov 2011Dismissed
Commissioner of Income Tax Vs M/S Amway India Enteprises
Delhi High Court · (2012) 346 ITR 341
Income Tax Act, 1961 — Section 30, 32, 37(1)
High Courts04 Nov 2011
Laj Gandhi Vs Delhi Development Authority
Delhi High Court · (2011) 10 AD 377 : (2011) 184 DLT 538
Delhi Development Act, 1957 — Section 14, 14(11), 29(2)Delhi Rent Control Act, 1958 — Section 14(1), 14(11)
High Courts04 Nov 2011Allowed
Kalpana Pandey Vs Director of Education and Others
Delhi High Court · (2012) 1 AD 29 : (2012) 186 DLT 132 : (2012) 3 SLJ 150
High Courts04 Nov 2011Dismissed
Commissioner of Income Tax Vs M/s Amway India Enterprises Pvt. Ltd.
Delhi High Court · (2012) 346 ITR 341 : (2012) 207 TAXMAN 103