High Courts08 Nov 2011Disposed Off
Pritpal Singh Bhatia Vs Kulwant Singh
Delhi High Court · (2011) 11 DEL CK 0378
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,447 of 6,778
High Courts08 Nov 2011Disposed Off
Slotco Steel Products Pvt. Ltd. Vs Commissioner of Central Excise, Delhi-I
Delhi High Court · (2012) 1 AD 73 : (2011) 188 ECR 419 : (2012) 281 ELT 193
Central Excises and Salt Act, 1944 — Section 14, 35G, 9D, 9D(2)Constitution of India, 1950 — Article 14Evidence Act, 1872 — Section 32
High Courts08 Nov 2011Partly Allowed
M/s. Nicco Corporation Ltd. Vs M/s. S.N. Nandy and Co.
Delhi High Court · (2011) 11 DEL CK 0371
Contract Act, 1872 — Section 70
High Courts08 Nov 2011Dismissed
Sukhdev Singh Vs Delhi Development Authority
Delhi High Court · (2011) 10 AD 429 : (2011) 184 DLT 164 : (2012) 132 FLR 234 : (2012) 2 LLJ 94 : (2012) LLR 178 : (2012) 2 SLJ 75
Constitution of India, 1950 — Article 14, 226
High Courts08 Nov 2011Dismissed
Neeta Mehra Vs Sanjay Mehra
Delhi High Court · (2012) 188 DLT 355 : (2012) 1 ILR Delhi 645
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 4, Order 9 Rule 9, 115, 151Hindu Marriage Act, 1955 — Section 13(1)
High Courts08 Nov 2011Dismissed
Major (Retd.) Rajinder Mohan Vs Oil and Natural Gas Corporation Ltd. and Another
Delhi High Court · (2011) 11 DEL CK 0278
Oil and Natural Gas Commission Service Rules, 1995 — Rule 24, 24(4)ONGC Conduct Discipline and Appeal Rules, 1944 — Rule 35, 36
High Courts08 Nov 2011Dismissed
Eveneet Singh Vs Prashant Chaudhari and Another
Delhi High Court · (2011) 11 DEL CK 0277
Matrimonial Homes Act, 1967 — Section 2Protection of Women From Domestic Violence Act, 2005 — Section 10(1), 18, 19, 19(1), 2
High Courts08 Nov 2011
Kapil Sethi Vs State Komal Sethi Vs State and Anr
Delhi High Court · (2011) 9 AD 724 : (2012) 2 Crimes 396 : (2011) 184 DLT 449 : (2011) 3 DMC 766 : (2012) 1 RCR(Criminal) 552
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 406, 409, 420, 498A
High Courts08 Nov 2011Dismissed
Karam Singh Vs Union of India and Others
Delhi High Court · (2011) 11 DEL CK 0227
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 27Central Reserve Police Force Act, 1949 — Section 10, 11, 11(1), 9Central Reserve Police Force Rules, 1955 — Rule 27
High Courts08 Nov 2011
Seema Grover Seth Vs Govt. of NCT of Delhi and Others Govt. of NCT of Delhi Vs Sanjay Grover and Another
Delhi High Court · (2011) 11 DEL CK 0184
Constitution of India, 1950 — Article 226, 227Stamp Act, 1899 — Section 27, 33, 35, 38(2), 40
High Courts08 Nov 2011Dismissed
Fashion Television India Private Limited Vs FTV BVI
Delhi High Court · (2011) 9 AD 517 : (2012) 127 DRJ 535
Arbitration and Conciliation Act, 1996 — Section 17, 37(2), 9Specific Relief Act, 1963 — Section 14(1), 37, 41, 42
High Courts08 Nov 2011
Chand Mohammed @ Anish Ahmed and Others Vs State
Delhi High Court · (2011) 9 AD 608 : (2011) 184 DLT 478
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts08 Nov 2011Dismissed
S.I. Jai Bhagwan and Others Vs Smt. Suman Devi and Another
Delhi High Court · (2011) 185 DLT 29
Civil Procedure Code, 1908 (CPC) — Section 96Delhi Police Act, 1978 — Section 138, 140
High Courts08 Nov 2011
Indian Oil Corporation Ltd Vs The Cantonment Board, Delhi Ca
Delhi High Court · (2011) 11 DEL CK 0164
Cantonments Act, 1924 — Section 103, 65, 65(1), 65(2), 66Cantonments Act, 1994 — Section 16(1)Delhi Rent Control Act, 1958 — Section 1(2), 6(2)
High Courts08 Nov 2011Allowed
The Commissioner of Income Tax-X Vs Satish Kumar Agarwal
Delhi High Court · (2011) 10 AD 265 : (2012) 1 ILR Delhi 355
Constitution of India, 1950 — Article 141Income Tax Act, 1961 — Section 143, 154, 254(2), 260A, 80HHC
High Courts08 Nov 2011Dismissed
Union Of India Vs Sh. S. Srinivasa Rao and Others
Delhi High Court · (2012) 6 AD 584
Constitution of India, 1950 — Article 21
High Courts08 Nov 2011
The Commissioner of Income Tax Delhi-IV, New Delhi Vs Eon Technology P. Limited
Delhi High Court · (2011) 10 AD 661 : (2012) 246 CTR 40 : (2012) 1 ILR Delhi 363 : (2012) 343 ITR 366 : (2011) 203 TAXMAN 266
Income Tax Act, 1961 — Section 14, 160, 161, 162, 163
High Courts08 Nov 2011Dismissed
T.M. Sampath Vs Secy Ministry of Water Resources and Others
Delhi High Court · (2011) 11 DEL CK 0059
High Courts08 Nov 2011Dismissed
Superhouse Leathers Limited Vs Rana Pratap Singh and Another
Delhi High Court · (2011) 11 DEL CK 0039
Civil Procedure Code, 1908 (CPC) — Section 151Industrial Disputes Act, 1947 — Section 17B
High Courts08 Nov 2011Dismissed
The Chairman, Central Board of Trustees Vs M. Vijayaraj
Delhi High Court · (2011) 185 DLT 688 : (2012) 2 SLJ 79
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 15Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 5D(7)