High Courts14 Nov 2011Allowed
Aman Gupta and Another Vs State and Another
Delhi High Court · (2011) 11 DEL CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 324, 34, 380, 427, 452
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,445 of 6,778
High Courts14 Nov 2011Dismissed
Smt. Anjini Devi and Others Vs M/S. VST Industries Ltd.
Delhi High Court · (2011) 11 DEL CK 0009
High Courts11 Nov 2011Dismissed
Ram Karan Gupta Vs Dayanand Gupta and Others
Delhi High Court · (2011) 10 AD 247
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 67(2), Order 21 Rule 84, Order 21 Rule 85, Order 21 Rule 94, Order 21 Rule 95
High Courts11 Nov 2011Dismissed
Shree Hazur Baba Sadhu Singh Ji Maharaj Trust and Others Vs Union of India and Others Laliteswar Kumar Chowdhary and Others Vs Govt of NCT of Delhi and Others
Delhi High Court · (2011) 11 DEL CK 0372
Delhi Land Reforms Act, 1954 — Section 11(1), 154, 7, 7(1)
High Courts11 Nov 2011Disposed Off
M/s Jagatjit Industries Limited Gurgaon Vs Dy. Commissioner of Income Tax
Delhi High Court · (2011) 11 DEL CK 0355
Finance Act, 2002 — Section 43AForeign Exchange Regulation Act, 1947 — Section 2Income Tax Act, 1961 — Section 43A
High Courts11 Nov 2011Dismissed
Sh. Harvinder Singh Vs Sh. Suresh Kumar Tehri
Delhi High Court · (2011) 11 DEL CK 0296
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts11 Nov 2011Dismissed
M/s Atma Ram Properties Private Limited Vs D.C.I.T.
Delhi High Court · (2011) 10 AD 464 : (2012) 343 ITR 141 : (2011) 203 TAXMAN 408
Income Tax Act, 1922 — Section 34(1)Income Tax Act, 1961 — Section 143(3), 147, 2(22), 260A
High Courts11 Nov 2011
M/s Empire Fantronics (I) Pvt Ltd and Ors Vs UOI and Ors
Delhi High Court · (2011) 11 DEL CK 0230
Constitution of India, 1950 — Article 226
High Courts11 Nov 2011
C.S. Aggarwal Vs State
Delhi High Court · (2011) 10 AD 291 : (2011) 185 DLT 631
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 167(2)Penal Code, 1860 (IPC) — Section 120B, 406, 409, 415, 420Transfer of Property Act, 1882 — Section 58, 59
High Courts11 Nov 2011Dismissed
Pardarshita Public Welfare Association Vs Comissioner of MCD and Others
Delhi High Court · (2011) 11 DEL CK 0124
High Courts11 Nov 2011Allowed
Commissioner of Income Tax Vs M/s. Jagatjit Industries Limited
Delhi High Court · (2011) 11 DEL CK 0102
Finance Act, 2002 — Section 43AForeign Exchange Regulation Act, 1947 — Section 2, 7Income Tax Act, 1961 — Section 32A, 43A
High Courts11 Nov 2011Allowed
Super Cassettes Industries Limited Vs Mr. Chintamani Rao and Others (India TV) Independent News Services Pvt. Ltd. Vs Yashraj Films and Another
Delhi High Court · (2012) 49 PTC 1
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 10, 19(1), 19(2)Copyright Act, 1957 — Section 13, 13(1), 14, 2(1), 30(1)
High Courts09 Nov 2011Disposed Off
Oriental Insurance Co. Ltd. Vs Phulo Devi and Others
Delhi High Court · (2012) ACJ 2591 : (2012) 1 AD 3 : (2011) 185 DLT 1 : (2012) 1 RCR(Civil) 660 : (2012) 2 TAC 879
Motor Vehicles Act, 1988 — Section 163A, 167Penal Code, 1860 (IPC) — Section 302, 394, 411
High Courts09 Nov 2011Disposed Off
Vikas @ Sonu Vs State of NCT of Delhi
Delhi High Court · (2011) 10 AD 109 : (2011) 185 DLT 515 : (2011) 4 JCC 3065
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 35Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12
High Courts09 Nov 2011Disposed Off
S.P. Lamba and Another Vs PHJ Securities Pvt. Ltd.
Delhi High Court · (2011) 9 AD 754 : (2011) 184 DLT 283
Arbitration and Conciliation Act, 1996 — Section 8
High Courts09 Nov 2011Disposed Off
Commr. of Income Tax Delhi and Others Vs B.K. Bhagat
Delhi High Court · (2011) 11 DEL CK 0435
Income Tax Act, 1961 — Section 10(3), 260A, 45
High Courts09 Nov 2011Disposed Off
CIT Vs Asha Dalmia
Delhi High Court · (2011) 11 DEL CK 0434
Income Tax Act, 1961 — Section 10(3), 14, 144A, 45, 48Transfer of Property Act, 1882 — Section 106, 116
High Courts09 Nov 2011Dismissed
Anita Meena Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2011) 11 DEL CK 0380
Constitution of India, 1950 — Article 239, 341, 342
High Courts09 Nov 2011Dismissed
Tata Steel Ltd. Vs Union of India and Others
Delhi High Court · (2011) 11 DEL CK 0295
Central Vigilance Commission Act, 2003 — Section 12, 17(2), 17(3), 8(1)Constitution of India, 1950 — Article 226, 227Forest (Conservation) Act, 1980 — Section 2
High Courts09 Nov 2011Partly Allowed
Delhi Development Authority Vs M/S Ram Chand Pruthi and Sons
Delhi High Court · (2011) 11 DEL CK 0270
Arbitration and Conciliation Act, 1996 — Section 28, 34, 4