High Courts09 Nov 2011Dismissed
Thomas Mathai Vs Mrs. Manju Grover
Delhi High Court · (2011) 10 AD 461 : (2012) 1 JCC 91
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 133, 133(1), 144, 482
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,446 of 6,778
High Courts09 Nov 2011
Larsen and Toubro Ltd. and Another Vs NTPC Ltd.
Delhi High Court · (2011) 11 DEL CK 0229
Arbitration and Conciliation Act, 1996 — Section 9
High Courts09 Nov 2011Allowed
Bhuley Singh Vs Khazan Singh and Others
Delhi High Court · (2011) 11 DEL CK 0193
Civil Procedure Code, 1908 (CPC) — Section 96Contract Act, 1872 — Section 74, 92
High Courts09 Nov 2011Allowed
Kamal Kaul Vs Pradeep Kumar and Another
Delhi High Court · (2011) 11 DEL CK 0191
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 21 Rule 32, 96Specific Relief Act, 1963 — Section 23
High Courts09 Nov 2011
Kuku Ram Vs Ram Beti
Delhi High Court · (2011) 10 AD 45 : (2011) 184 DLT 168 : (2011) 3 DMC 723 : (2012) 1 JCC 11 : (2012) 1 RCR(Criminal) 919
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 127, 482
High Courts09 Nov 2011Dismissed
Kathuria Public School Vs Union of India
Delhi High Court · (2011) 10 AD 296 : (2011) 184 DLT 305 : (2012) 1 ILR Delhi 652
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 36, Order 21 Rule 95, Order 21 Rule 96Constitution of India, 1950 — Article 14, 166(2), 77(1), 77(2)Delhi Development Act, 1957 — Section 22, 22(1)
High Courts09 Nov 2011Dismissed
Maya Daryani Vs New Delhi Municipal Council and Others
Delhi High Court · (2011) 11 DEL CK 0183
Constitution of India, 1950 — Article 14Delhi Municipal Corporation Act, 1957 — Section 147, 148New Delhi Municipal Council Act, 1994 — Section 124, 94
High Courts09 Nov 2011
Homi Rajvansh (Through Alka Rajavansh) Vs Central Bureau of Investigation
Delhi High Court · (2011) 185 DLT 774
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 21, 406, 409, 420
High Courts09 Nov 2011
Commissioner of Income Tax Delhi Vs Ms. Alka Dalmia
Delhi High Court · (2011) 11 DEL CK 0104
Income Tax Act, 1961 — Section 10(3), 14, 144A, 45, 48Transfer of Property Act, 1882 — Section 106, 116
High Courts09 Nov 2011
Commissioner of Income Tax Vs Meera Chatterjee
Delhi High Court · (2012) 204 TAXMAN 131
Income Tax Act, 1961 — Section 10(3), 14, 260ATransfer of Property Act, 1882 — Section 116
High Courts09 Nov 2011Dismissed
S.C. Singh Vs Union of India and Another
Delhi High Court · (2011) 10 AD 441
Central Industrial Security Force Rules, 2001 — Rule 34, 34(8)Constitution of India, 1950 — Article 226
High Courts09 Nov 2011
Mohd Asim and Others Vs State and Another
Delhi High Court · (2011) 11 DEL CK 0080
Penal Code, 1860 (IPC) — Section 34, 406, 498, 498A
High Courts09 Nov 2011Dismissed
Bharti Sangam Trust Vs Shri Vidya Charan Shukla and Others
Delhi High Court · (2011) 11 DEL CK 0060
High Courts09 Nov 2011Dismissed
Pradeep Dhingra Vs State and Another
Delhi High Court · (2011) 10 AD 325 : (2011) 184 DLT 533 : (2012) 1 JCC 20 : (2012) 16 RCR(Criminal) 956
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 169, 173, 173(8)Official Secrets Act, 1923 — Section 3Penal Code, 1860 (IPC) — Section 120B, 380, 411
High Courts09 Nov 2011
Prem Kumar Vs State
Delhi High Court · (2012) 1 Crimes 636 : (2011) 185 DLT 662 : (2012) 1 ILR Delhi 681 : (2012) 1 JCC 236
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 16, 19, 2, 20Penal Code, 1860 (IPC) — Section 302
High Courts08 Nov 2011Partly Allowed
Seema Grover Seth Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2011) 11 DEL CK 0494
Constitution Of India, 1950 — Article 226, 227Indian Stamp Act, 1899 — Section 27, 33, 35, 38(2), 40, 47A, 47A(3), 56, 64
High Courts08 Nov 2011Dismissed
Hilton International Co. Vs Mohd. Iqbal Qureshi and Another
Delhi High Court · (2011) 11 DEL CK 0472
High Courts08 Nov 2011Allowed
Shri Vinod Kumar and Others Vs Shri Jai Chand
Delhi High Court · (2011) 11 DEL CK 0459
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 1 Rule 9, 96Hindu Adoptions and Maintenance Act, 1956 — Section 12
High Courts08 Nov 2011Disposed Off
Shri Krishan Lal and Others Vs Shri Alok Kapoor and Others
Delhi High Court · (2011) 11 DEL CK 0458
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 39 Rule 1, Order 39 Rule 2, 96
High Courts08 Nov 2011Disposed Off
Desh Ram Vs The Chief Secretary Govt. of NCT and Others
Delhi High Court · (2011) 11 DEL CK 0399