High Courts14 Nov 2011Dismissed
Sh. Yashpal Singh Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2011) 11 DEL CK 0479
Industrial Disputes Act, 1947 — Section 25F, 25FFF, 9A
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,444 of 6,778
High Courts14 Nov 2011Dismissed
State (GNCT) of Delhi Vs Akhlaq and Another
Delhi High Court · (2011) 184 DLT 265
Evidence Act, 1872 — Section 106
High Courts14 Nov 2011Dismissed
M/s Chameli Farms Pvt. Ltd. Vs DDA and Another
Delhi High Court · (2011) 11 DEL CK 0373
High Courts14 Nov 2011Dismissed
Suresh Ration Store Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2011) 10 AD 456
High Courts14 Nov 2011Allowed
Raman Mahajan Vs State State Vs Raman Mahajan and Another
Delhi High Court · (2011) 185 DLT 501 : (2012) 1 DMC 55
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 107, 304B, 306, 498A
High Courts14 Nov 2011Allowed
Arti Devi and Another Vs Union of India
Delhi High Court · (2011) 11 DEL CK 0312
Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 123(2)
High Courts14 Nov 2011Disposed Off
Gora Mal Hari Ram Ltd Vs Ashique Exports Pvt. Ltd
Delhi High Court · (2012) 50 PTC 428
Trade Marks Act, 1999 — Section 29
High Courts14 Nov 2011Dismissed
O.P. Dabas Vs State
Delhi High Court · (2011) 10 AD 235 : (2012) 1 JCC 146
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 161, 311, 397, 401, 482Prevention of Corruption Act, 1988 — Section 19(3)
High Courts14 Nov 2011Dismissed
M/S. Delhi U.P.M.P. Transport Company (Regd.) Vs M/S. New India Assurance Company Ltd. and Another
Delhi High Court · (2011) 11 DEL CK 0259
Carriers Act, 1865 — Section 10, 9Civil Procedure Code, 1908 (CPC) — Section 96
High Courts14 Nov 2011Dismissed
D.C. Sahai Vs Indian Airlines
Delhi High Court · (2011) 11 DEL CK 0258
Criminal Procedure Code, 1973 (CrPC) — Section 10, 11, 12, 13, 14Limitation Act, 1963 — Section 3
High Courts14 Nov 2011Dismissed
Ajaypal Singh and Others Vs Shamsher Singh
Delhi High Court · (2011) 11 DEL CK 0257
Civil Procedure Code, 1908 (CPC) — Section 96Contract Act, 1872 — Section 202Limitation Act, 1963 — Article 58, 3
High Courts14 Nov 2011Dismissed
State Vs Jai Singh and Others
Delhi High Court · (2011) 10 AD 321 : (2012) 187 DLT 497
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts14 Nov 2011Allowed
Kanta and Others Vs State
Delhi High Court · (2011) 184 DLT 734
Criminal Procedure Code, 1973 (CrPC) — Section 161, 428Evidence Act, 1872 — Section 113(B)Penal Code, 1860 (IPC) — Section 302, 304(B), 307, 34, 498(A)
High Courts14 Nov 2011Dismissed
M/S Vivek Co-operative Group Housing Society Ltd. Vs A.K. Tiwari
Delhi High Court · (2011) 11 DEL CK 0119
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts14 Nov 2011Allowed
Shiv Kumar Sharma Vs Madhu Aggarwal
Delhi High Court · (2011) 10 AD 273
Civil Procedure Code, 1908 (CPC) — Section 96Transfer of Property Act, 1882 — Section 55(4)
High Courts14 Nov 2011Allowed
Delhi Development Authority Vs M/s Videocon Industries Ltd. and Another
Delhi High Court · (2011) 10 AD 213
Delhi Apartment Ownership Act, 1986 — Section 4(8), 8
High Courts14 Nov 2011
M/s Ambuja Cement India Private Limited Vs M/s Holcim (India) Private Limited
Delhi High Court · (2011) 11 DEL CK 0062
Companies (Court) Rules, 1959 — Rule 80Companies Act, 1956 — Section 391, 394
High Courts14 Nov 2011
Prasar Bharati Vs L.B. Narula
Delhi High Court · (2011) 11 DEL CK 0061
Industrial Disputes Act, 1947 — Section 17B, 25F
High Courts14 Nov 2011Dismissed
State Vs Jitender Kumar @ Pappu
Delhi High Court · (2011) 185 DLT 218
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 307
High Courts14 Nov 2011Dismissed
Prabhu Vs State
Delhi High Court · (2011) 11 DEL CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 161, 82, 83Penal Code, 1860 (IPC) — Section 302