High Courts16 Nov 2011Dismissed
Punjab Bearing Traders Vs Mohammad Jameel Khan Lodhi
Delhi High Court · (2012) 1 ILR Delhi 378 : (2012) 1 RCR(Rent) 80
Delhi Rent Control Act, 1958 — Section 14(1), 25B(5)
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,442 of 6,778
High Courts16 Nov 2011Disposed Off
Commr. of Wealth Tax Delhi-II Vs M/s MG Builders Co.
Delhi High Court · (2011) 185 DLT 659
Income Tax Act, 1961 — Section 24Wealth Tax Act, 1957 — Section 16A, 27A, 46, 46(2), 7
High Courts16 Nov 2011Disposed Off
M/S Parle Agro Pvt Ltd and Another Vs AABAD Food Pvt Ltd and Another
Delhi High Court · (2011) 11 DEL CK 0376
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3Copyright Act, 1957 — Section 2Trade Marks Act, 1999 — Section 2, 29(4)
High Courts16 Nov 2011Dismissed
Iftikhar Kamil and Another Vs DDA and Another
Delhi High Court · (2012) 1 AD 197
High Courts16 Nov 2011Dismissed
Naik Balakrishan Sharma Vs Union of India and Others
Delhi High Court · (2011) 11 DEL CK 0341
Army Act, 1950 — Section 39, 40Constitution of India, 1950 — Article 226
High Courts16 Nov 2011Disposed Off
Neeraj @ Babloo Vs State N.C.T. of Delhi
Delhi High Court · (2012) 1 Crimes 641 : (2011) 185 DLT 236 : (2012) 1 JCC 131
Criminal Procedure Code, 1973 (CrPC) — Section 482Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 35, 7(2)Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 22(5)
High Courts16 Nov 2011Disposed Off
Siddharatha Vashishta Vs State
Delhi High Court · (2011) 11 DEL CK 0302
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts16 Nov 2011Disposed Off
Sanjay Ahuja Vs Givo Limited Givo Ltd. Vs Ahuja Apparels
Delhi High Court · (2011) 185 DLT 129
Arbitration and Conciliation Act, 1996 — Section 11, 12, 12(3), 13, 14
High Courts16 Nov 2011Dismissed
Devender Kumar Bajaj and Others Vs Satish Kumar Bajaj
Delhi High Court · (2011) 11 DEL CK 0290
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 14
High Courts16 Nov 2011Dismissed
Airports Authority of India Vs Shri R.K. Singhal
Delhi High Court · (2011) 10 AD 339 : AIR 2012 Delhi 51 : (2011) 185 DLT 648
Civil Procedure Code, 1908 (CPC) — Section 96Contract Act, 1872 — Section 74
High Courts16 Nov 2011
Delhi High Court Bar Assoc. and Others Vs Union of India
Delhi High Court · (2011) 11 DEL CK 0245
Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 20C, 20D, 20D(2), 20D(3), 20F
High Courts16 Nov 2011Dismissed
Shri Mohd. Sharif and Another Vs Mohd. Shamim and Another
Delhi High Court · (2011) 11 DEL CK 0194
High Courts16 Nov 2011Dismissed
Head Constable Krishan Singh Vs Director General/Border Security Force and Another
Delhi High Court · (2011) 11 DEL CK 0127
High Courts16 Nov 2011Allowed
M/S Adi Hitech Textiles (P) Ltd. Vs M/S Sawhney Brothers
Delhi High Court · (2011) 11 DEL CK 0117
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts16 Nov 2011Allowed
Aneesa and Another Vs State and Another
Delhi High Court · (2011) 11 DEL CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 328, 376, 420, 498A
High Courts16 Nov 2011Allowed
Ashok Kumar Vs State NCT of Delhi
Delhi High Court · (2012) 1 JCC 59
Penal Code, 1860 (IPC) — Section 302
High Courts16 Nov 2011
CIT Vs Genpact India
Delhi High Court · (2012) 186 DLT 299 : (2011) 203 TAXMAN 632
Income Tax Act, 1961 — Section 10A, 10A(2), 10A(3), 10A(4), 260A
High Courts16 Nov 2011
Ashok Argal Vs State
Delhi High Court · (2011) 9 AD 629 : (2011) 185 DLT 124 : (2012) 1 RCR(Criminal) 42
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439, 483Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 12, 13(1), 7, 8
High Courts16 Nov 2011
Sunil Kumar Gupta Vs Govt. of NCT of Delhi and Others Govt. of NCT of Delhi and Another Vs Sunil Kumar Gupta and Another
Delhi High Court · (2011) 11 DEL CK 0034
Administrative Tribunals Act, 1985 — Section 19Delhi Prisons Act, 2000 — Section 6
High Courts15 Nov 2011Dismissed
Pakistan International Airlines Vs Abaskar Constructions Pvt. Ltd.
Delhi High Court · (2011) 11 DEL CK 0476
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 105, 107, 108, 116