COURT ARCHIVE

Delhi High Court judgments

1,35,544 judgments · page 4,443 of 6,778

High Courts15 Nov 2011Dismissed

Vijender Singh and Others Vs Narinder Singh and Others

Delhi High Court · (2011) 11 DEL CK 0475

Delhi Municipal Corporation Act, 1957 — Section 2(52), 507Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Delhi Development Act, 1957 — Section 11

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High Courts15 Nov 2011Disposed Off

Commissioner of Income Tax (Central)-I Vs Manish Build Well Pvt. Ltd.

Delhi High Court · (2011) 10 AD 481 : (2011) 245 CTR 397 : (2011) 184 DLT 611 : (2012) 204 TAXMAN 106

Income Tax Act, 1961 — Section 250, 260A, 68Income Tax Rules, 1962 — Rule 46A

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High Courts15 Nov 2011Dismissed

Rajender Lal Meena Vs Union of India and Another

Delhi High Court · (2011) 11 DEL CK 0443

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High Courts15 Nov 2011Dismissed

SRM Advertising and Marketing and Others Vs Anjani Hospitality Socieity

Delhi High Court · (2011) 11 DEL CK 0436

Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts15 Nov 2011

The Commissioner of Income Tax Vs M/s. Sardar Exhibitors P. Ltd.

Delhi High Court · (2011) 203 TAXMAN 640

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High Courts15 Nov 2011Disposed Off

Baljit Kaur Vs Shri Yogesh Kumar and Another

Delhi High Court · (2011) 11 DEL CK 0339

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High Courts15 Nov 2011Dismissed

Delhi Subordinate Services Selection Board and Another Vs Preeti Rathi and Others

Delhi High Court · (2011) 11 DEL CK 0332

Constitution of India, 1950 — Article 14

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High Courts15 Nov 2011Dismissed

Kartar Singh Vs State and Others

Delhi High Court · (2011) 10 AD 15 : (2011) 184 DLT 175

Criminal Procedure Code, 1973 (CrPC) — Section 456, 456(1), 456(2)Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 34, 448

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High Courts15 Nov 2011Disposed Off

National Insurance Co. Ltd. Vs Purshottam Swaroop and Others

Delhi High Court · (2011) 11 DEL CK 0272

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High Courts15 Nov 2011

Sh. Saeed Vs Sh. Hema Kant and others

Delhi High Court · (2011) 11 DEL CK 0192

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High Courts15 Nov 2011Dismissed

Sh. Shish Ram Vs Delhi Transport Corporation and Another

Delhi High Court · (2011) 10 AD 277 : (2011) 184 DLT 232

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 33, 33(2), 33(3)

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High Courts15 Nov 2011Dismissed

Oriental Insurance Company Ltd. Vs Pushpendra Kumar Sharma and Others

Delhi High Court · (2011) 11 DEL CK 0134

Income Tax Act, 1961 — Section 80C

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High Courts15 Nov 2011Allowed

Lajpat Rai Madan Vs MCD and Others

Delhi High Court · (2012) 186 DLT 201

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 7 Rule 11, 2(2), 96Delhi Rent Control Act, 1958 — Section 50Slum Areas (Improvement and Clearance) Act, 1956 — Section 19

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High Courts15 Nov 2011Dismissed