CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments

1,35,544 judgments · page 4,441 of 6,778

High Courts18 Nov 2011Dismissed

Rajiv Kumar and Another Vs State and Others

Delhi High Court · (2012) 2 JCC 834

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 120B, 409, 419, 420, 465
Read judgment
High Courts18 Nov 2011

Anil Kumar and Others Vs State and Others

Delhi High Court · (2012) 1 JCC 153

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 120B, 409, 419, 420, 465
Read judgment
High Courts17 Nov 2011Dismissed

Budh Singh and Sons and Others Vs Sangeeta Kedia

Delhi High Court · (2011) 185 DLT 580 : (2012) 1 RCR(Rent) 82

Constitution of India, 1950 — Article 14Delhi Rent Control Act, 1958 — Section 14(1), 14A, 25BSlum Areas (Improvement and Clearance) Act, 1956 — Section 19
Read judgment
High Courts17 Nov 2011Allowed

Anil Kumar Sunil Kumar Vs Asha Rastogi

Delhi High Court · (2011) 11 DEL CK 0047

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 96Contract Act, 1872 — Section 59, 60, 61Limitation Act, 1963 — Article 113, 19, 19
Read judgment