High Courts18 Nov 2011Dismissed
Sandaya Educational Society and Another Vs Union Of India and Others
Delhi High Court · (2011) 10 AD 117 : (2011) 185 DLT 65
Land Acquisition Act, 1894 — Section 17, 17(1), 17(4), 4, 5A
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,440 of 6,778
High Courts18 Nov 2011Allowed
Shri Naresh Chand Jain Vs M/s Mirahul Enterprises and Another
Delhi High Court · (2011) 11 DEL CK 0263
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 1, 2, 96Transfer of Property Act, 1882 — Section 53A
High Courts18 Nov 2011
Mr. Ravinder Kumar Yadav Vs Border Security Force and Another Director General
Delhi High Court · (2011) 11 DEL CK 0225
High Courts18 Nov 2011
Prem Kumar Vs State
Delhi High Court · (2011) 10 AD 493 : (2012) 1 ILR Delhi 693 : (2012) 1 JCC 26
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Penal Code, 1860 (IPC) — Section 34, 379
High Courts18 Nov 2011Dismissed
Rajiv Kumar Sharma Vs Commissioner of Central Excise Adjudication
Delhi High Court · (2012) 276 ELT 321
Customs Act, 1962 — Section 108, 114, 130
High Courts18 Nov 2011Allowed
Commissioner of Income Tax (Central)-II Vs M.P. Mehrotra
Delhi High Court · (2011) 10 AD 450
Civil Procedure Code, 1908 (CPC) — Section 110Income Tax Act, 1961 — Section 45(2), 48
High Courts18 Nov 2011
Kohinoor Foods Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2013) 353 ITR 264 : (2012) 205 TAXMAN 105
Income Tax Act, 1961 — Section 139, 143, 143(1), 143(1)(a), 143(2)
High Courts18 Nov 2011
Microsoft Corporation Vs Mr. David Raju Polamuri and Another
Delhi High Court · (2011) 10 AD 314 : (2011) 184 DLT 687
Copyright Act, 1957 — Section 13(1), 14, 17, 2, 40
High Courts18 Nov 2011
Ram Krishan Gupta Thr. L.Rs.. Vs Rani Gupta and Others
Delhi High Court · (2011) 11 DEL CK 0128
Criminal Procedure Code, 1973 (CrPC) — Section 151Partition Act, 1893 — Section 2, 3, 6
High Courts18 Nov 2011Allowed
Pushpa Devi Etc. Vs Bhagirathi Yadav and Others
Delhi High Court · (2011) 11 DEL CK 0113
High Courts18 Nov 2011Allowed
Roopa Rani and Others Vs Harsh Kumar Mehta and Another
Delhi High Court · (2011) 11 DEL CK 0112
High Courts18 Nov 2011Dismissed
Mrs. Jitender Kaur Vs Mrs. Surinder Kaur and Others
Delhi High Court · (2011) 184 DLT 661
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11Limitation Act, 1963 — Article 113, 2, 3
High Courts18 Nov 2011
Aniruddha Dutta and Others Vs Bhawani Shankar Basu and Others Ira Dutta Vs Bhawani Shankar Basu and Others
Delhi High Court · (2012) 127 DRJ 70
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 9 Rule 13, 151
High Courts18 Nov 2011Dismissed
Ramzani Vs Nizamuddin and Another
Delhi High Court · (2012) 1 JCC 408
Criminal Procedure Code, 1973 (CrPC) — Section 204, 397(3), 482Penal Code, 1860 (IPC) — Section 307, 323, 34, 356, 365
High Courts18 Nov 2011Allowed
United India Insurance Co. Ltd. Vs Kamini Khanna and Others Kamini Khanna and Others Vs Pradeep Kumar and Others
Delhi High Court · (2011) 11 DEL CK 0056
Motor Vehicles Act, 1988 — Section 112, 3, 92APenal Code, 1860 (IPC) — Section 279, 304A, 338
High Courts18 Nov 2011Allowed
Mohini Srivastava and Others Vs Radha Kishan and Others
Delhi High Court · (2011) 11 DEL CK 0055
High Courts18 Nov 2011Dismissed
Shri I.P. Dhawan Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2011) 184 DLT 682 : (2012) 2 SLJ 83
High Courts18 Nov 2011
The Commissioner of Income Tax - II New Delhi Vs Moderate Leasing and Capital Services Ltd.
Delhi High Court · (2011) 185 DLT 673 : (2012) 1 ILR Delhi 684 : (2012) 206 TAXMAN 15
Income Tax Act, 1961 — Section 143(3)
High Courts18 Nov 2011Disposed Off
Hindoe Technologies Pvt. Ltd. Vs Deputy Commissioner of Income Tax
Delhi High Court · (2011) 11 DEL CK 0048
Income Tax Act, 1961 — Section 260A, 40A(2)
High Courts18 Nov 2011Dismissed
Ajanta Offset and Packagings Ltd Vs Kintetsu World Express
Delhi High Court · (2011) 11 DEL CK 0045
Contract Act, 1872 — Section 74Limitation Act, 1963 — Section 14