High Courts21 Nov 2011
CIT Vs MCC Marketing Pvt Ltd.
Delhi High Court · (2012) 343 ITR 350 : (2012) 204 TAXMAN 56
Income Tax Act, 1961 — Section 143(3), 2(22), 260A
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,439 of 6,778
High Courts21 Nov 2011
Trilochan Kaur Vs S Jagat Singh and Others
Delhi High Court · (2011) 11 DEL CK 0217
Civil Procedure Code, 1908 (CPC) — Section 96Transfer of Property Act, 1882 — Section 53
High Courts21 Nov 2011Dismissed
Rajesh Aggarwal and Others Vs State and Another
Delhi High Court · (2011) 185 DLT 68
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154(1), 155(2), 161, 482Penal Code, 1860 (IPC) — Section 107, 306, 34
High Courts21 Nov 2011Dismissed
Mohd Ilyas and Others Vs State and Others
Delhi High Court · (2011) 11 DEL CK 0100
Penal Code, 1860 (IPC) — Section 323, 34, 342, 452, 506
High Courts21 Nov 2011Dismissed
Zahida Begum Vs Akhtar Ali
Delhi High Court · (2012) 1 RCR(Rent) 78
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts21 Nov 2011Dismissed
Vijay Rehal Vs Delhi Development Authority
Delhi High Court · (2011) 11 DEL CK 0032
High Courts18 Nov 2011Allowed
Tara Chand and Another Vs State and Others
Delhi High Court · (2011) 11 DEL CK 0467
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 288, 337, 338
High Courts18 Nov 2011Disposed Off
Jaideep Puri Vs Swaran Malhotra and Others
Delhi High Court · (2011) 11 DEL CK 0445
Civil Procedure Code, 1908 (CPC) — Section 151Delhi High Court (Original Side) Rules, 1967 — Rule 4
High Courts18 Nov 2011Disposed Off
CIT Vs JV Electronics Pvt Ltd.
Delhi High Court · (2012) 204 TAXMAN 17
Income Tax Act, 1961 — Section 10, 12(1A), 56, 57, 6
High Courts18 Nov 2011
M/S G4S Security Services (India) Pvt. Ltd. Vs M/S Group 4 Staff Karamchari Welfare Association and Others
Delhi High Court · (2011) 11 DEL CK 0410
High Courts18 Nov 2011Allowed
Saroj Bala and Others Vs Rajesh Kumar and Another
Delhi High Court · (2011) 11 DEL CK 0405
Motor Vehicles Act, 1988 — Section 166, 168
High Courts18 Nov 2011Dismissed
M/s. Linkers Associates Vs Lalit Fabrics P. Ltd. and Others
Delhi High Court · (2011) 11 DEL CK 0390
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Nov 2011Disposed Off
Manisha Jain Vs M/s JMV Apparels and Ors
Delhi High Court · (2011) 11 DEL CK 0367
Court Fees Act, 1870 — Section 16
High Courts18 Nov 2011Dismissed
Trinity Colonizers Pvt. Ltd. Vs DDA
Delhi High Court · (2012) 1 AD 70
High Courts18 Nov 2011Disposed Off
Mr. Devinder Vs Border Security Force and Another
Delhi High Court · (2011) 11 DEL CK 0342
High Courts18 Nov 2011Disposed Off
Chitra Vs Pankaj Kashyap
Delhi High Court · AIR 2012 Delhi 91 : (2011) 185 DLT 636 : (2012) 1 DMC 104 : (2012) 1 ILR Delhi 382 : (2012) 1 RCR(Civil) 688
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13(1), 24
High Courts18 Nov 2011Dismissed
Ranbaxy Laboratories Ltd. Vs The Commissioner of Income Tax
Delhi High Court · (2012) 250 CTR 33 : (2012) 345 ITR 193 : (2012) 204 TAXMAN 294
Companies Act, 1956 — Section 115JB, 143(3), 263, 92, 92C(3)Constitution of India, 1950 — Article 14, 226, 227Income Tax Act, 1961 — Section 119, 92C, 92CA, 92CA(1), 92CA(4)
High Courts18 Nov 2011Allowed
Hitende Tyagi @ Sintu and Another Vs State and Another
Delhi High Court · (2011) 11 DEL CK 0297
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 325, 34, 365
High Courts18 Nov 2011Dismissed
Commissioner of Income Tax - II Vs Kas Movie Pvt Ltd.
Delhi High Court · (2011) 11 DEL CK 0287
Central Excise Rules, 1944 — Rule 96ZO, 96ZQCentral Excises and Salt Act, 1944 — Section 11ACIncome Tax Act, 1961 — Section 271(1), 276, 80HHF
High Courts18 Nov 2011Dismissed
CIT Vs Sumangal Overseas Ltd.
Delhi High Court · (2011) 11 DEL CK 0286
Income Tax Act, 1961 — Section 271(1), 28, 29, 36(1), 36(2)