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Delhi High Court judgments

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High Courts23 Nov 2011

Kamaldin and Others Vs CBI

Delhi High Court · (2011) 184 DLT 692 : (2012) 1 JCC 51

Constitution of India, 1950 — Article 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 173, 197, 258, 306(5), 309Penal Code, 1860 (IPC) — Section 120(B), 420, 467, 468, 471
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High Courts23 Nov 2011Dismissed

Shri Neki Ram Vs Union of India

Delhi High Court · (2012) 127 DRJ 114

Civil Procedure Code, 1908 (CPC) — Section 151, 152Constitution of India, 1950 — Article 141, 142Land Acquisition Act, 1894 — Section 23(2), 28
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High Courts22 Nov 2011Dismissed

Jamia Millia Islamia Vs Sh. Ikramuddin

Delhi High Court · (2011) 10 AD 257 : AIR 2012 Delhi 39 : (2012) 1 ILR Delhi 398

Constitution of India, 1950 — Article 14General Clauses Act, 1897 — Section 3(42)Right to Information Act, 2005 — Section 2(h), 3, 8(1)(j)
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