High Courts23 Nov 2011Dismissed
Dalmia Brothers Private Limited Vs Commissioner of Income Tax Delhi 10 and Another
Delhi High Court · (2012) 204 TAXMAN 83 : (2011) 16 TAXMAN 336
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,436 of 6,778
High Courts23 Nov 2011Allowed
Varun Bhambri Vs State and Another
Delhi High Court · (2011) 11 DEL CK 0350
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 324, 354, 452, 506, 511
High Courts23 Nov 2011Dismissed
Gopal Awasthi Vs State and Others
Delhi High Court · (2012) 1 JCC 77
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(4), 173(5), 173(8), 207A(3)Penal Code, 1860 (IPC) — Section 120B, 420, 463, 464, 468
High Courts23 Nov 2011Dismissed
Bhagwati Devi Vs The Govt of NCT of Delhi and Anr
Delhi High Court · (2011) 11 DEL CK 0335
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 136, 226Land Acquisition Act, 1894 — Section 11, 16, 18, 4, 48
High Courts23 Nov 2011Dismissed
N.K. Singhal Vs Syndicate Bank and Others
Delhi High Court · (2011) 11 DEL CK 0333
Syndicate Bank Officer Employees (Discipline and Appeal) Regulations, 1976 — Rule 19
High Courts23 Nov 2011Dismissed
Shri Jasrath and Others Vs Union of India
Delhi High Court · (2011) 11 DEL CK 0308
Constitution of India, 1950 — Article 141, 142Land Acquisition Act, 1894 — Section 18, 28
High Courts23 Nov 2011Dismissed
Shri Hem Chander Vs Union of India
Delhi High Court · (2012) 1 AD 202
Constitution of India, 1950 — Article 141, 142Land Acquisition Act, 1894 — Section 18, 28
High Courts23 Nov 2011Dismissed
Shri Rampat Vs Union of India
Delhi High Court · (2011) 11 DEL CK 0306
Constitution of India, 1950 — Article 141, 142Land Acquisition Act, 1894 — Section 18
High Courts23 Nov 2011Dismissed
Shri Ram Narain and Others Vs Union of India and Another
Delhi High Court · (2011) 11 DEL CK 0305
Constitution of India, 1950 — Article 141, 142Land Acquisition Act, 1894 — Section 18
High Courts23 Nov 2011Disposed Off
The Commissioner of Income Tax Vs M/s Fizz Drinks Ltd
Delhi High Court · (2011) 184 DLT 654
Income Tax Act, 1961 — Section 23, 23(1), 260A
High Courts23 Nov 2011
Nivedita Sharma Vs Delhi High Court Bar Association and Others
Delhi High Court · (2012) 186 DLT 745
Delhi High Court Bar Association Rules — Rule 19
High Courts23 Nov 2011
Dalmia Brothers (P.) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2012) 204 TAXMAN 83 : (2011) 16 TAXMAN 336
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 41(1)
High Courts23 Nov 2011
Ravinder Goyal Vs MCD
Delhi High Court · (2011) 11 DEL CK 0231
Delhi Municipal Corporation Act, 1957 — Section 349
High Courts23 Nov 2011
G/Captain J.C. Sen Gupta (Retd) Vs Appro. Authority Income Tax
Delhi High Court · (2011) 11 DEL CK 0219
Delhi Rent Control Act, 1958 — Section 269UA, 269UD, 269UD(1), 269UE
High Courts23 Nov 2011Dismissed
S.V. Electricals Ltd. Vs Sylvania and Laxman Ltd.
Delhi High Court · (2011) 11 DEL CK 0196
High Courts23 Nov 2011Allowed
Gyanander Singh Vs Rakesh and Others
Delhi High Court · (2011) 11 DEL CK 0139
High Courts23 Nov 2011
Ram Rati Goyal and Others Vs Harmeet and Others
Delhi High Court · (2011) 11 DEL CK 0114
Income Tax Act, 1961 — Section 80C
High Courts23 Nov 2011Allowed
Rajender Kumar @ Santosh Kumar Vs Vijender Singh and Others
Delhi High Court · (2011) 11 DEL CK 0111
High Courts23 Nov 2011
Satnam Singh Vs State
Delhi High Court · (2011) 11 DEL CK 0098
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts23 Nov 2011Dismissed
Umasankar Tripathy Vs Intex Technologies (India) Ltd.
Delhi High Court · (2011) 11 DEL CK 0097
Negotiable Instruments Act, 1881 (NI) — Section 138