High Courts25 Nov 2011
C and C Construction Pvt. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2012) 204 TAXMAN 363
Income Tax Act, 1922 — Section 10(2), 33(4)Income Tax Act, 1961 — Section 260A
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,434 of 6,778
High Courts25 Nov 2011Allowed
Kaushal Raj and Others Vs State and Another
Delhi High Court · (2011) 11 DEL CK 0201
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts25 Nov 2011
Jaheer Ahmed Vs Hari Singh and Others
Delhi High Court · (2011) 11 DEL CK 0138
High Courts25 Nov 2011
Oriental Insurance Co. Ltd. Vs Abdul Rahman and Others
Delhi High Court · (2011) 11 DEL CK 0137
Motor Vehicles Act, 1988 — Section 149(2)
High Courts25 Nov 2011Allowed
Dr. N.P.S. Chawla Vs State and Others
Delhi High Court · (2011) 11 DEL CK 0089
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 2(2)Succession Act, 1925 — Section 266, 267, 268, 295Supreme Court Rules, 1966 — Order 13 Rule 6
High Courts25 Nov 2011Dismissed
Ms. Kalpana Vs Union of India and Others
Delhi High Court · (2011) 11 DEL CK 0075
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts25 Nov 2011Allowed
The Indure Private Limited Vs M/s Ansal Properties and Industries Ltd.
Delhi High Court · (2011) 11 DEL CK 0065
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts25 Nov 2011
Shri Azad Singh Vs Delhi Tourism and Transportation Development Corporation Limited
Delhi High Court · (2012) 2 AD 873 : (2012) 186 DLT 33 : (2012) 3 SLJ 130
Constitution of India, 1950 — Article 226
High Courts25 Nov 2011Dismissed
The Commissioner of Income Tax Vs Rajendra Seclease Ltd.
Delhi High Court · (2011) 11 DEL CK 0040
Income Tax Act, 1961 — Section 143(1), 143(2), 260A, 271(I)(C)
High Courts24 Nov 2011Dismissed
Ashok Kumar Vs Union of India and Others
Delhi High Court · (2011) 11 DEL CK 0409
Central Industrial Security Force Rules, 1969 — Rule 34, 49(1)Constitution of India, 1950 — Article 226, 226(2), 227
High Courts24 Nov 2011Dismissed
Sh. Radhey Mohan Kapur Vs Sarita Pahuja and Others
Delhi High Court · (2011) 11 DEL CK 0395
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts24 Nov 2011Dismissed
Sangam Lal Vs Nirmal Kumar Agrawal and Another
Delhi High Court · (2011) 11 DEL CK 0393
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Article 59Stamp Act, 1899 — Section 36
High Courts24 Nov 2011Allowed
Arpit Singh Vs Guru Gobind Singh Indraprastha University and Another
Delhi High Court · (2011) 184 DLT 763
High Courts24 Nov 2011Dismissed
Balwant Kumar Vs Union of India and Others
Delhi High Court · (2011) 4 ILR Delhi 453
Constitution of India, 1950 — Article 14, 16(1)
High Courts24 Nov 2011Disposed Off
The National Association of The Deaf Vs UOI and Others
Delhi High Court · (2011) 11 DEL CK 0360
Constitution of India, 1950 — Article 21
High Courts24 Nov 2011Dismissed
Satya Prakash Gupta and Another Vs Vikas Gupta and Others
Delhi High Court · (2011) 11 DEL CK 0357
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11Limitation Act, 1963 — Article 56
High Courts24 Nov 2011Disposed Off
Sushil Kumar Vs State of The NCT of Delhi
Delhi High Court · (2012) 1 Crimes 665 : (2012) 1 JCC 9 : (2012) 1 RCR(Criminal) 955
High Courts24 Nov 2011Disposed Off
Babu Ram and Others Vs State
Delhi High Court · (2012) 1 JCC 151
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
High Courts24 Nov 2011Dismissed
SI/RO Avdesh Puri Vs Union of India and Others
Delhi High Court · (2011) 11 DEL CK 0343
Indo-Tibetan Border Police Force Act, 1992 — Section 58, 58(2)(a), 58(2)(c)