High Courts24 Nov 2011Dismissed
Dr. R.K. Anand Vs U.O.I. and Others
Delhi High Court · (2011) 11 DEL CK 0337
Land Acquisition Act, 1894 — Section 4
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,435 of 6,778
High Courts24 Nov 2011Allowed
Smithkline and French Laboratories Ltd. and Others Vs M/s. Alliaance Biotech and Others.
Delhi High Court · (2011) 11 DEL CK 0264
High Courts24 Nov 2011Disposed Off
Manju Vs State of NCT Delhi
Delhi High Court · (2011) 11 DEL CK 0255
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 328, 34, 342, 363, 368
High Courts24 Nov 2011Allowed
Dharam Singh Vs State and Another
Delhi High Court · (2011) 11 DEL CK 0254
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 324, 34
High Courts24 Nov 2011
M/s Parkaire Engineering Co. (P) Ltd. Vs M/s Vashmi Chemicals Ltd.
Delhi High Court · (2011) 11 DEL CK 0232
Limitation Act, 1963 — Section 4
High Courts24 Nov 2011Dismissed
Balbir Singh Vats Vs Union of India and Others
Delhi High Court · (2011) 11 DEL CK 0224
Border Security Force Act, 1968 — Section 113Border Security Force Rules, 1969 — Rule 63Constitution of India, 1950 — Article 226
High Courts24 Nov 2011Allowed
Jaspal and Others Vs State NCT of Delhi
Delhi High Court · (2011) 11 DEL CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 308, 34
High Courts24 Nov 2011Dismissed
Satish Kumar Vs Karan Singh and Another
Delhi High Court · (2011) 11 DEL CK 0066
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4, 96Contract Act, 1872 — Section 10, 29
High Courts24 Nov 2011Allowed
Sandeep Kumar Sharma and Others Vs ATMA Ram Trust and Others
Delhi High Court · (2011) 11 DEL CK 0063
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts24 Nov 2011Dismissed
Ganesh Dubey and Others Vs Mrs. Preeti Chandra and Another
Delhi High Court · (2011) 11 DEL CK 0044
High Courts24 Nov 2011Allowed
S. Chand and Co. Vs M/s Bharat Carpets Ltd.
Delhi High Court · (2012) 171 CompCas 367
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 391, 392, 393(1), 394, 428Securities and Exchange Board of India (Delisting of Equity Shares) Regulations, 2009 — Regulation 27(1), 28(1)
High Courts24 Nov 2011
Management Committee of Shiksha Bharti Senior Secondary Public School Vs Director of Education and Another Deepshikha Saxena Vs Management Committee of Shiksha Bharti Senior Secondary Public School and Another
Delhi High Court · (2011) 11 DEL CK 0026
High Courts24 Nov 2011Dismissed
Ram Avtar Vs Union of India
Delhi High Court · (2011) 11 DEL CK 0014
Railway Claims Tribunal Act, 1987 — Section 16, 23
High Courts24 Nov 2011Dismissed
Chander Pal Vs The Cmd, M/s Delhi Transport Corporation
Delhi High Court · (2012) 3 AD 652 : (2012) 186 DLT 36 : (2012) 133 FLR 1 : (2012) 3 LLJ 75 : (2012) 3 SLJ 134
Administrative Tribunals Act, 1985 — Section 14(2)Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C(1)
High Courts23 Nov 2011Allowed
Anghaila Housing Pvt. Ltd. and Others Vs Camaron Finance and Investment Pvt. Ltd. and Others
Delhi High Court · (2011) 11 DEL CK 0466
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Companies Act, 1956 — Section 397, 398Limitation Act, 1963 — Section 14
High Courts23 Nov 2011Dismissed
Bhura Singh Vs State of Delhi
Delhi High Court · (2011) 11 DEL CK 0465
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 313(4), 464Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 323, 325, 326, 342, 354
High Courts23 Nov 2011Allowed
Mohan Lal Kanojia Vs S.K. Jain and Another
Delhi High Court · (2013) ACJ 1342
High Courts23 Nov 2011Allowed
Satish Kumar Vs Praful Kumar and Others
Delhi High Court · (2011) 11 DEL CK 0406
High Courts23 Nov 2011Dismissed
Shri Yudhvir Singh Vs Shri Kartar Singh
Delhi High Court · (2012) 127 DRJ 31
Civil Procedure Code, 1908 (CPC) — Section 96Delhi Land Reforms Act, 1954 — Section 185Evidence Act, 1872 — Section 92
High Courts23 Nov 2011Disposed Off
Raj Kumar Advocate and Another Vs Delhi High Court Bar Association and Others
Delhi High Court · (2011) 11 DEL CK 0379
Court Fees Act, 1870 — Section 16