High Courts28 Nov 2011Dismissed
Sunil Khanna and Another Vs M/s Vodafone Essar Mobile Services Ltd.
Delhi High Court · (2012) 3 AD 473 : (2012) 127 DRJ 125
Arbitration and Conciliation Act, 1996 — Section 11, 34, 8
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,433 of 6,778
High Courts28 Nov 2011Dismissed
Rajender Kumar Jaina Vs Rajesh Puri and Others
Delhi High Court · (2011) 11 DEL CK 0074
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts28 Nov 2011Allowed
Sh. Jugal Kishore Vs Bank of India
Delhi High Court · (2011) 11 DEL CK 0073
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Section 14
High Courts28 Nov 2011Dismissed
CIT Vs Aspentech India Pvt Ltd
Delhi High Court · (2011) 11 DEL CK 0051
Income Tax Act, 1961 — Section 143(1), 143(3), 154, 192, 260A
High Courts28 Nov 2011Dismissed
Sudesh Kumar Bajaj Vs P.C. Khanna and Others
Delhi High Court · (2012) 1 AD 171 : (2012) 188 DLT 673 : (2012) 127 DRJ 117
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 14(10), 39(2)General Clauses Act, 1897 — Section 27
High Courts28 Nov 2011
Suman Vs State and Others
Delhi High Court · (2011) 11 DEL CK 0007
Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34
High Courts25 Nov 2011Dismissed
Gopal Singh and Others Vs Union of India and Another
Delhi High Court · (2011) 126 DRJ 687
High Courts25 Nov 2011Allowed
Devesh Paliwal Vs State and Another
Delhi High Court · (2011) 11 DEL CK 0432
Penal Code, 1860 (IPC) — Section 34, 498A
High Courts25 Nov 2011Allowed
Bishamber Vs State (NCT of Delhi) and Others
Delhi High Court · (2011) 11 DEL CK 0431
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 308, 324, 452
High Courts25 Nov 2011Dismissed
Customs Vs Mohammad Bagour
Delhi High Court · (2012) 275 ELT 513 : (2012) 1 ILR Delhi 711
Customs Act, 1962 — Section 120Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 23, 28, 50, 50(1)
High Courts25 Nov 2011Dismissed
Mewa Ram and Others Vs Smt. Anita and Others
Delhi High Court · (2011) 11 DEL CK 0423
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts25 Nov 2011Allowed
Sh. Balraj Bhasin Vs Sh. Man Mohan Singh and Others
Delhi High Court · (2011) 11 DEL CK 0394
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 27 Rule 5A, 80, 96Delhi Police Act, 1978 — Section 140
High Courts25 Nov 2011Dismissed
Mohd. Shamim Vs Sh. Ram Kishore Sharma and Another
Delhi High Court · (2011) 11 DEL CK 0327
Motor Vehicles Act, 1988 — Section 140, 166Penal Code, 1860 (IPC) — Section 279, 337
High Courts25 Nov 2011Dismissed
K.L. Kadamb Vs UOI and Others
Delhi High Court · (2011) 11 DEL CK 0326
Constitution of India, 1950 — Article 136, 14, 226, 227DANICS Rules, 1971 — Rule 24
High Courts25 Nov 2011Allowed
R.K. Gupta Vs State
Delhi High Court · (2012) 2 AD 861 : (2012) 186 DLT 65
Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 33 Rule 3Criminal Procedure Code, 1973 (CrPC) — Section 320, 482
High Courts25 Nov 2011Dismissed
M/s. National Insurance Co. Ltd. Vs Ranvir Singh and Others
Delhi High Court · (2011) 11 DEL CK 0319
Motor Vehicles Act, 1988 — Section 149(2)
High Courts25 Nov 2011Disposed Off
Kavita and Others Vs Raja Ram and Others
Delhi High Court · (2011) 11 DEL CK 0318
High Courts25 Nov 2011Dismissed
M.P. Dang Vs Rekha Thakur
Delhi High Court · (2011) 11 DEL CK 0314
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 106
High Courts25 Nov 2011
Magicon Impex P. Ltd Vs Commissioner, Trade and Taxes and Others
Delhi High Court · (2012) 47 VST 367
High Courts25 Nov 2011
Maruti Suzuki India Limited Vs Deputy Commissioner of Income Tax
Delhi High Court · (2012) 246 CTR 176 : (2012) 347 ITR 43 : (2012) 204 TAXMAN 48
Income Tax Act, 1961 — Section 143(3), 144C, 220(6), 234B, 234C