High Courts28 Nov 2011Dismissed
Serum Institute of India Ltd. Vs UOI and Another
Delhi High Court · (2012) 48 VST 99
Constitution of India, 1950 — Article 14General Financial Rules, 2005 — Rule 160
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,432 of 6,778
High Courts28 Nov 2011Allowed
Union of India and Another Vs Pravesh Malik
Delhi High Court · (2012) 3 AD 255 : (2012) 186 DLT 174
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Temporary Service) Rules, 1965 — Rule 5, 5(1)
High Courts28 Nov 2011Partly Allowed
Joginder Singh Vs State
Delhi High Court · (2011) 11 DEL CK 0364
Penal Code, 1860 (IPC) — Section 300, 304, 326
High Courts28 Nov 2011Disposed Off
Praveen Kishwan and Others Vs State NCT Of Delhi and Others
Delhi High Court · (2012) 1 AD 129
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts28 Nov 2011Disposed Off
Smt. Usha Gupta Vs Sh. Subash Chand Tyagi
Delhi High Court · (2012) 127 DRJ 27
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Delhi Land Reforms Act, 1954 — Section 185, 6, 84, 84(1)Delhi Municipal Corporation Act, 1957 — Section 507
High Courts28 Nov 2011Disposed Off
Punjab and Sind Bank Vs Vijay Kumar Sharma
Delhi High Court · (2011) 126 DRJ 622 : (2012) LLR 193
High Courts28 Nov 2011Dismissed
Joti Prasad Gongel Vs Chand Bihari Lal (Decd) thru Lrs.
Delhi High Court · (2011) 11 DEL CK 0309
Delhi Municipal Corporation Act, 1957 — Section 126, 131Delhi Rent Control Act, 1958 — Section 14(1)
High Courts28 Nov 2011Allowed
Sharad Kumar Vs CBI
Delhi High Court · (2011) 10 AD 97 : (2011) 184 DLT 193 : (2011) 126 DRJ 525 : (2011) 4 JCC 3078 : (2012) 1 RCR(Criminal) 56
Constitution of India, 1950 — Article 141Penal Code, 1860 (IPC) — Section 120B, 409, 437Prevention of Corruption Act, 1988 — Section 11, 12, 13(1), 13(2), 7
High Courts28 Nov 2011Allowed
Union of India and Others Vs Rajiv Kumar and Others
Delhi High Court · (2011) 11 DEL CK 0252
Administrative Tribunals Act, 1985 — Section 19
High Courts28 Nov 2011
National Co-operative Development Corporation Vs Assistant Commissioner of Income Tax, Circle 13(1)
Delhi High Court · (2012) 204 TAXMAN 6 : (2011) 16 TAXMAN 251
Companies Act, 1956 — Section 80, 80(1), 85Income Tax Act, 1961 — Section 147, 148, 2(7), 260A, 263
High Courts28 Nov 2011
Vigro Frozen Foods P. Ltd. Vs S.K. Gandhi and Another
Delhi High Court · (2012) 127 DRJ 339
High Courts28 Nov 2011Dismissed
Mas Construction Pvt. Ltd. Vs Air Force Naval Housing Board
Delhi High Court · (2011) 11 DEL CK 0209
Arbitration and Conciliation Act, 1996 — Section 34Contract Act, 1872 — Section 28
High Courts28 Nov 2011
Commissioner of Income Tax Vs Amadeus India Pvt Ltd
Delhi High Court · (2012) 246 CTR 333 : (2013) 351 ITR 92 : (2011) 203 TAXMAN 602
Income Tax Act, 1961 — Section 144C, 153, 153B, 260A, 92Income Tax Rules, 1962 — Rule 10EIndustrial Disputes Act, 1947 — Section 11A
High Courts28 Nov 2011
Sai Industries Ltd. Vs Assistant Commissioner of Income Tax
Delhi High Court · (2013) 353 ITR 213
Income Tax Act, 1961 — Section 143(3), 260A, 32
High Courts28 Nov 2011Dismissed
Eveready Industries India Ltd. Vs Sanjay Chadha and Another
Delhi High Court · (2012) 127 DRJ 206 : (2012) 49 PTC 188
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts28 Nov 2011
Eicher Goodearth Ltd. and Another Vs American Automobiles and Others
Delhi High Court · (2012) 49 PTC 480
High Courts28 Nov 2011
Union of India Vs P.A. Rosha
Delhi High Court · (2012) 5 AD 33 : (2012) 187 DLT 272 : (2012) 2 SLJ 231
Administrative Tribunals Act, 1985 — Section 19All India Services (Death-Cum-Retirement Benefits) Rules, 1958 — Rule 8(9)
High Courts28 Nov 2011Dismissed
Rishi Pal Singh Vs The Oriental Insurance Co. Ltd. and Others
Delhi High Court · (2011) 11 DEL CK 0123
Civil Procedure Code, 1908 (CPC) — Section 115Motor Accidents Claims Tribunal Act — Section 163
High Courts28 Nov 2011Dismissed
M/s Desh Bandhu Chittaranjan Memorial Society Vs M/s. Milan Kumar Mondal and Others
Delhi High Court · (2011) 11 DEL CK 0122
Arbitration Act, 1940 — Section 14, 17, 20, 28
High Courts28 Nov 2011
Guru Enterprises Vs Virender Bhatnagar and Others
Delhi High Court · (2011) 11 DEL CK 0121