COURT ARCHIVE

Delhi High Court judgments

1,35,544 judgments · page 4,430 of 6,778

High Courts29 Nov 2011Disposed Off

Jitender Singh Vs State

Delhi High Court · (2012) 1 AD 1 : (2012) 1 Crimes 685 : (2012) 1 JCC 7 : (2012) 1 RCR(Criminal) 917

Criminal Procedure Code, 1973 (CrPC) — Section 313Motor Vehicles Act, 1988 — Section 133Penal Code, 1860 (IPC) — Section 279, 304A, 337, 379

High Courts29 Nov 2011Disposed Off

Mohd Alim @ Gulab Vs State

Delhi High Court · (2011) 10 AD 557 : (2012) 1 JCC 88

Penal Code, 1860 (IPC) — Section 341, 354, 361, 363, 366

High Courts29 Nov 2011Dismissed

Sarabjit Singh and Another Vs State and Another

Delhi High Court · (2011) 11 DEL CK 0426

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 245, 465, 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 380, 448

High Courts29 Nov 2011Dismissed

Commissioner of Income Tax Vs Doon Valley Rice Ltd.

Delhi High Court · (2012) 205 TAXMAN 47

Income Tax Act, 1961 — Section 271(1), 37

High Courts29 Nov 2011Disposed Off

Puran Singh Vs State

Delhi High Court · (2011) 11 DEL CK 0415

Penal Code, 1860 (IPC) — Section 181, 193, 205, 417, 471

High Courts29 Nov 2011Dismissed

M/S. Pitambar Coated Papers Ltd. Vs Indira Gandhi National Open University

Delhi High Court · (2011) 11 DEL CK 0408

Civil Procedure Code, 1908 (CPC) — Section 96

High Courts29 Nov 2011Disposed Off

Shiva Ram Singh and Another Vs Sudha Rani and Others

Delhi High Court · (2011) 11 DEL CK 0403

High Courts29 Nov 2011Allowed

Mr. Ravindra Nath Sharma and Others Vs Mr. Mohanlal and Others

Delhi High Court · (2011) 11 DEL CK 0402

High Courts29 Nov 2011Dismissed

Road Transport Corporation Pvt. Ltd. Vs National Insurance Co. Ltd. and Another

Delhi High Court · (2011) 11 DEL CK 0387

Carriers Act, 1865 — Section 10, 3Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5, 96Limitation Act, 1963 — Article 10, 113

High Courts29 Nov 2011Dismissed

Anita Jain and Others Vs Rajinder Jain

Delhi High Court · (2011) 11 DEL CK 0386

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11, 96

High Courts29 Nov 2011Disposed Off

Parvez Alam and Others Vs State and Another

Delhi High Court · (2012) 1 AD 187

Penal Code, 1860 (IPC) — Section 34, 384

High Courts29 Nov 2011Disposed Off

Mamta Devi and Others Vs Manager Singh and Others New India Assurance Co Ltd. Vs Mamta Devi and Others

Delhi High Court · (2011) 11 DEL CK 0323

High Courts29 Nov 2011Allowed

Shivpad Mandal Vs The Oriental Insurance Co. Ltd. and Others

Delhi High Court · (2011) 11 DEL CK 0322

Penal Code, 1860 (IPC) — Section 279, 304A, 337

High Courts29 Nov 2011Disposed Off

Sarabjeet Kaur and Others Vs Om Prakash Chandela and Another New India Assurance Company Ltd. Vs Sarabjeet Kaur and Others

Delhi High Court · (2011) 11 DEL CK 0321

Motor Vehicles Act, 1988 — Section 166

High Courts29 Nov 2011Disposed Off

Syed Mohammed Main Nizami (Deceased) represented by Syed Maanzoor Nizami and Others Vs Qasima Khatoon and Others

Delhi High Court · (2011) 11 DEL CK 0310

Delhi Rent Control Act, 1958 — Section 14(1), 27Registration Act, 1908 — Section 17(1), 17(1)

High Courts29 Nov 2011Disposed Off

Commissioner of Income Tax Vs Sangeeta Leasing

Delhi High Court · (2012) 343 ITR 428

Income Tax Act, 1961 — Section 271(1)(c)Penal Code, 1860 (IPC) — Section 421, 468, 471

High Courts29 Nov 2011Disposed Off

Commissioner of Income Tax Vs DLF Power Ltd.

Delhi High Court · (2012) 345 ITR 446 : (2012) 211 TAXMAN 123

Income Tax Act, 1961 — Section 115JB, 263, 80IA

High Courts29 Nov 2011Dismissed

State Vs Ram Palat

Delhi High Court · (2012) 1 ILR Delhi 406

Penal Code, 1860 (IPC) — Section 302

High Courts29 Nov 2011Allowed

Mukesh Kumar Yadav Vs State

Delhi High Court · (2012) 1 Crimes 645 : (2011) 185 DLT 714 : (2012) 1 JCC 4 : (2012) 1 RCR(Criminal) 915

Criminal Procedure Code, 1973 (CrPC) — Section 372Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 16, 2, 7AJuvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12

High Courts29 Nov 2011Allowed

Manoj Kumar and Another Vs State

Delhi High Court · (2011) 10 AD 432 : (2012) 1 JCC 1

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 34, 393, 394, 398