High Courts01 Dec 2011Dismissed
Canara Bank Vs M.K. Gupta and Another
Delhi High Court · (2011) 12 DEL CK 0294
Civil Procedure Code, 1908 (CPC) — Section 96Transfer of Property Act, 1882 — Section 116
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,428 of 6,778
High Courts01 Dec 2011Dismissed
Sh. Ashok Kumar Vs Smt. Surjeet Kaur and Others
Delhi High Court · (2011) 12 DEL CK 0287
Civil Procedure Code, 1908 (CPC) — Section 96Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12
High Courts01 Dec 2011Dismissed
Ajay Singh Vs State and Another
Delhi High Court · (2012) 3 BC 571 : (2012) 1 Crimes 637
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Dec 2011Dismissed
Shri Gurbax Singh Vs Shri Charan Singh and Others
Delhi High Court · (2011) 12 DEL CK 0215
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 4(2), 151, 96Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts01 Dec 2011
M/S T.P. Pall Vs S. Harisimran Singh and Another
Delhi High Court · (2011) 185 DLT 334
Delhi Rent Control Act, 1958 — Section 14(1), 38
High Courts01 Dec 2011Dismissed
Reserve Bank of India Vs Ms JVG Finance Ltd.
Delhi High Court · (2011) 12 DEL CK 0198
Companies Act, 1956 — Section 237, 441, 528, 529, 536
High Courts01 Dec 2011
Ishrat Ara Vs State of Delhi
Delhi High Court · (2012) 1 AD 253 : (2012) 3 JCC 1694
Penal Code, 1860 (IPC) — Section 284, 285, 304A, 338, 357
High Courts01 Dec 2011Dismissed
Narinder Pal Kaur Chawla Vs Joginder Kaur Chawla and Others
Delhi High Court · (2011) 12 DEL CK 0195
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20
High Courts01 Dec 2011Allowed
State Vs Chander Shekhar and Another Raghubir Singh Yadav Vs The State and Others
Delhi High Court · (2011) 12 DEL CK 0191
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 161, 164, 34, 342, 354
High Courts01 Dec 2011Dismissed
M/s. Aero Club and Another Vs Onkar Travels
Delhi High Court · (2011) 12 DEL CK 0171
Civil Procedure Code, 1908 (CPC) — Section 96Partnership Act, 1932 — Section 69(2)
High Courts01 Dec 2011Dismissed
Virender Yadav Vs Central Board of Secondary Education and Others
Delhi High Court · (2011) 12 DEL CK 0151
High Courts01 Dec 2011Dismissed
Aastha Broadcasting Network Ltd. Vs Thaicom Public Company Ltd.
Delhi High Court · (2012) 2 AD 907 : (2012) 186 DLT 29
Arbitration and Conciliation Act, 1996 — Section 11(6), 34, 37, 37(2), 42
High Courts01 Dec 2011
Kuldeep Singh Hooda Vs Narender Mehlawat and Others
Delhi High Court · (2011) 126 DRJ 685
High Courts30 Nov 2011Dismissed
National Highways Authority of India Vs Hindustan Construction Company Limited
Delhi High Court · (2011) 11 DEL CK 0425
Arbitration and Conciliation Act, 1996 — Section 34
High Courts30 Nov 2011Allowed
Daulat Singh Gosain Vs The Mangt. of S.M.S. Associates P. Ltd.
Delhi High Court · (2011) 11 DEL CK 0422
High Courts30 Nov 2011Dismissed
LG Electronics India Pvt. Ltd. Vs Bharat Bhogilal Patel and Others
Delhi High Court · (2012) 127 DRJ 87 : (2012) 49 PTC 170
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 10, 151Customs Act, 1962 — Section 3Land Acquisition Act, 1894 — Section 18(1)
High Courts30 Nov 2011Allowed
Siya Ram Mehto Vs State (Gnct) of Delhi
Delhi High Court · (2011) 11 DEL CK 0401
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 61
High Courts30 Nov 2011Dismissed
Pankaj Kumar Gupta Vs Prem Prakash Gupta
Delhi High Court · (2011) 11 DEL CK 0389
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 10, 96Hindu Succession Act, 1956 — Section 8
High Courts30 Nov 2011Allowed
M/s. M.S.O. Building Consumer Cooperative Store Limited Vs The Chief Election Commissioner and Others
Delhi High Court · (2011) 11 DEL CK 0388
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5, 96
High Courts30 Nov 2011Allowed
Mohd Aslam and Others Vs State and Another
Delhi High Court · (2012) 1 AD 135
Penal Code, 1860 (IPC) — Section 406, 498A