High Courts05 Dec 2011Dismissed
Food Corporation of India Vs Sarvshri Bal Karan Singh and Others
Delhi High Court · (2012) 3 AD 193 : (2012) 186 DLT 97 : (2012) 127 DRJ 224
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 96
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,426 of 6,778
High Courts05 Dec 2011Dismissed
R.D. Sharma Vs Union of India and Others
Delhi High Court · (2011) 12 DEL CK 0009
Central Industrial Security Force Rules, 1969 — Rule 29(A), 35
High Courts03 Dec 2011Dismissed
Rajinder Singh Vs The State NCT of Delhi and Another
Delhi High Court · (2011) 12 DEL CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 34, 341, 380, 427, 457
High Courts02 Dec 2011Allowed
Baljeet Singh @ Bobby Vs State of Delhi
Delhi High Court · (2011) 12 DEL CK 0422
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts02 Dec 2011Disposed Off
Rattan Lal @ Bunty and Others Vs State NCT of Delhi and Another
Delhi High Court · (2011) 12 DEL CK 0419
High Courts02 Dec 2011Dismissed
Sepoy Rajesh Kumar Vs UOI and Others
Delhi High Court · (2011) 12 DEL CK 0388
Army Act, 1950 — Section 40Constitution of India, 1950 — Article 226
High Courts02 Dec 2011Allowed
Hari Om Gupta and Another Vs Jai Kishan and Others
Delhi High Court · (2011) 2 AD 109
Motor Vehicles Act, 1988 — Section 158(6), 166(4), 168
High Courts02 Dec 2011Disposed Off
Sandeep Puri and Another Vs State and Another
Delhi High Court · (2012) 1 AD 489
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts02 Dec 2011Allowed
Sushma Suri and Another Vs Mahamedha Urban Cooperative Bank Ltd. and Another
Delhi High Court · (2012) 1 BC 483 : (2011) 185 DLT 307
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 34
High Courts02 Dec 2011Allowed
Sh. Sudesh Garg Vs Sh. Dipendar Kumar Singhal
Delhi High Court · (2012) 1 BC 221 : (2011) 185 DLT 405
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 19 Rule 3, Order 6 Rule 15(2), Order 8 Rule 3, 96
High Courts02 Dec 2011Dismissed
Sh. Virender Kumar and Others Vs Sh. Ashok Kumar
Delhi High Court · (2011) 12 DEL CK 0296
Civil Procedure Code, 1908 (CPC) — Section 96Hindu Succession Act, 1956 — Section 28
High Courts02 Dec 2011Allowed
Smt. Santosh Vashisht and Others Vs Shri Ram Nath and Another
Delhi High Court · (2011) 12 DEL CK 0281
High Courts02 Dec 2011Allowed
MCG Design Vs Ram Naresh Chauhan
Delhi High Court · (2011) 12 DEL CK 0280
Industrial Disputes Act, 1947 — Section 25F
High Courts02 Dec 2011
Municipal Corporation of Delhi Vs Malti Devi and Ors
Delhi High Court · (2011) 185 DLT 402 : (2012) 2 SLJ 119
Administrative Tribunals Act, 1985 — Section 14Delhi Municipal Corporation Services (Control and Appeal) Regulations, 1959 — Regulation 9(1)Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts02 Dec 2011Dismissed
Mr. S.G. Trivedi Vs Director General, CISF and Others
Delhi High Court · (2011) 12 DEL CK 0204
Central Industrial Security Force Rules, 1969 — Rule 34
High Courts02 Dec 2011Dismissed
Oriental Insurance Co. Ltd. Vs Sunil Sharma and Others
Delhi High Court · (2011) 12 DEL CK 0203
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 149, 166
High Courts02 Dec 2011Dismissed
Siddharth Kaul and Others Vs Guru Gobind Singh Indraprastha University
Delhi High Court · (2011) 12 DEL CK 0197
High Courts02 Dec 2011
MCD Vs Tej Pal Singh and Others
Delhi High Court · (2011) 12 DEL CK 0194
Constitution of India, 1950 — Article 14
High Courts02 Dec 2011Dismissed
State Vs Tera Nam and Another
Delhi High Court · (2011) 12 DEL CK 0172
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 302, 34, 394, 397