COURT ARCHIVE

Delhi High Court judgments

1,35,544 judgments · page 4,424 of 6,778

High Courts07 Dec 2011Disposed Off

Ripun Bora Vs State

Delhi High Court · (2012) 1 ILR Delhi 412

Constitution of India, 1950 — Article 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 155(2), 156, 156(1)Delhi Police Special Establishment Act, 1946 — Section 3

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High Courts07 Dec 2011Disposed Off

Anoop Singh Vs Haryana Financial Corporation Haryana Financial Corporation Vs Anoop Singh

Delhi High Court · (2011) 12 DEL CK 0300

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High Courts07 Dec 2011Dismissed

Punjab National Bank Vs Shri Sita Ram Malik

Delhi High Court · (2012) 5 AD 126 : (2012) 2 BC 302 : (2012) 186 DLT 677

Civil Procedure Code, 1908 (CPC) — Section 96Contract Act, 1872 — Section 12, 72

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High Courts07 Dec 2011Dismissed

Oriental Insurance Co. Ltd. Vs Baladin and Others

Delhi High Court · (2011) 12 DEL CK 0285

Motor Vehicles Act, 1988 — Section 147(1)(b), 163(A)

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High Courts07 Dec 2011Allowed

Chotey Khan Vs Niranjan and Others

Delhi High Court · (2011) 12 DEL CK 0284

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High Courts07 Dec 2011Dismissed

Punjab National Bank Vs Ajit Prasad and Others

Delhi High Court · (2011) 12 DEL CK 0277

Civil Procedure Code, 1908 (CPC) — Section 96

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High Courts07 Dec 2011

Societe Des Produits Nestle Vs Continental Coffee Ltd.

Delhi High Court · (2011) 185 DLT 752 : (2012) 49 PTC 46

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High Courts07 Dec 2011Dismissed

Rural Electrification Corporation Ltd. Vs M/S Capital Building and Furnishing Co.

Delhi High Court · (2011) 12 DEL CK 0202

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High Courts07 Dec 2011

United India Periodicals P. Limited Vs Mahanagar Telephone Nigam Limited and Others Mahanagar Telephone Nigam Limited and Others Vs United India Periodicals P. Limited

Delhi High Court · (2011) 12 DEL CK 0201

Arbitration Act, 1940 — Section 11, 20, 28, 28(1), 33

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High Courts07 Dec 2011Dismissed

Commissioner of Police and Another Vs Sh. Manoj Kumar

Delhi High Court · (2012) 186 DLT 127 : (2012) 3 SLJ 144

Administrative Tribunals Act, 1985 — Section 19Penal Code, 1860 (IPC) — Section 323, 324, 34, 341

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High Courts07 Dec 2011Dismissed

Shri A.N. Bardaiyar and Others Vs Union of India

Delhi High Court · (2011) 12 DEL CK 0169

Administrative Tribunals Act, 1985 — Section 19

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High Courts07 Dec 2011

Surinder Kumar Malhotra Vs The State and Others

Delhi High Court · (2012) 1 AD 454 : (2012) 127 DRJ 314

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Succession Act, 1925 — Section 276

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High Courts07 Dec 2011

HCL Corporation Limited Vs Assistant Commissioner of Income Tax and Another

Delhi High Court · (2012) 1 AD 606 : (2012) 186 DLT 108 : (2012) 205 TAXMAN 104

Evidence Act, 1872 — Section 114Income Tax Act, 1961 — Section 139, 142(1), 143(1), 143(2), 143(3)Income Tax Rules, 1962 — Rule 8D

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High Courts07 Dec 2011Dismissed

Educational Consultants India Ltd. SC/ST Employees Welfare Association Vs Union of India and Others

Delhi High Court · (2011) 12 DEL CK 0078

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High Courts07 Dec 2011Dismissed

New India Assurance Company Ltd. Vs Seema Gupta and Others

Delhi High Court · (2011) 12 DEL CK 0056

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High Courts07 Dec 2011

Amita Pahuja Vs Ved Prakash Pahuja and Others

Delhi High Court · (2011) 12 DEL CK 0020

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151

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High Courts07 Dec 2011Dismissed

Surya Kant Jain Vs Uma Sahay Memorial Trust

Delhi High Court · (2012) 1 RCR(Rent) 81

Delhi Rent Control Act, 1958 — Section 38(3)

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High Courts07 Dec 2011

Padam Kumar Jain and Others Vs Sh. All India Shwetamber Sthanakwasi Jain Conference and Another Sanjiv Jain Vs All India Swetamber Sthanakwasi Jain Conference and Others

Delhi High Court · (2011) 12 DEL CK 0002

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11

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High Courts05 Dec 2011Dismissed

Om Prakash Gupta and Another Decd Thr Lrs Vs Rameshwar Yadav and Another

Delhi High Court · (2012) 3 AD 259 : (2012) 186 DLT 112 : (2012) 127 DRJ 93

Transfer of Property Act, 1882 — Section 53(A)

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High Courts05 Dec 2011Dismissed

Niranjan Lal Gupta and Another Vs Gurmeet Singh Baweja and Others

Delhi High Court · (2012) 2 AD 458 : (2012) 1 ILR Delhi 757

Conduct of Elections Rules, 1961 — Rule 56Representation of the People Act, 1951 — Section 94

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