High Courts08 Dec 2011
Ashwani Kumar Bhasker Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · (2011) 12 DEL CK 0139
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,423 of 6,778
High Courts08 Dec 2011
RRB Consultants and Engineers Pvt Ltd. Vs Deputy Commissioner of Income Tax
Delhi High Court · (2012) 342 ITR 127 : (2012) 208 TAXMAN 133
Income Tax Act, 1961 — Section 143(3), 147, 148, 151, 80IA
High Courts08 Dec 2011Allowed
Bombay Builders (India) Pvt. Ltd. Vs S.N. Surinder Nath Pvt. Ltd. and Another
Delhi High Court · (2011) 12 DEL CK 0074
New Delhi Municipal Council Act, 1994 — Section 66, 67
High Courts08 Dec 2011Allowed
Pride Constructions Vs Mrs. Suhas Dattar and Others
Delhi High Court · (2012) 3 TAC 576
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Penal Code, 1860 (IPC) — Section 149(2), 149(2)(a)(ii), 279, 304A
High Courts08 Dec 2011
Kartari Devi and Another Vs Sabu and Another
Delhi High Court · (2011) 12 DEL CK 0060
High Courts08 Dec 2011
M/s Subros Limited Vs M/s Glasnost Hydraulic Equipments (India) Pvt. Ltd.
Delhi High Court · (2011) 12 DEL CK 0016
Interest Act, 1978 — Section 3
High Courts08 Dec 2011Dismissed
Kanwar Pal and Others Vs Pankaj Gupta
Delhi High Court · (2012) 1 RCR(Rent) 76
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 14(2), 27Evidence Act, 1872 — Section 114
High Courts07 Dec 2011Dismissed
Union of India Vs M/S Manoj Builders and Another
Delhi High Court · (2011) 12 DEL CK 0448
Arbitration and Conciliation Act, 1996 — Section 34
High Courts07 Dec 2011Disposed Off
Munna Khan and Another Vs State NCT of Delhi
Delhi High Court · (2012) 2 JCC 836
Criminal Procedure Code, 1973 (CrPC) — Section 164, 363
High Courts07 Dec 2011Disposed Off
M/s Everest Kanto Cylinders Ltd. Vs M/s Agro Impex (I) Pvt. Ltd.
Delhi High Court · (2012) 1 AD 449 : (2012) 188 DLT 323
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts07 Dec 2011Allowed
Bhupender Singh and Others Vs State and Another
Delhi High Court · (2011) 12 DEL CK 0389
Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(1)Penal Code, 1860 (IPC) — Section 307, 319, 321, 34, 44
High Courts07 Dec 2011Dismissed
M/s KRBL Ltd Vs M/s PK Overseas Pvt Ltd.
Delhi High Court · (2012) 1 AD 130 : (2011) 185 DLT 336 : (2012) 49 PTC 360
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 104Copyright Act, 1957 — Section 51Trade Marks Act, 1999 — Section 134, 135, 2, 27(2)
High Courts07 Dec 2011Disposed Off
M/s. WD-40 Manufacturing Company Vs M/s. Khemchand Enterprises and Another
Delhi High Court · (2012) 186 DLT 672 : (2013) 53 PTC 523
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Copyright Act, 1957 — Section 14, 55Trade Marks Act, 1999 — Section 134, 135
High Courts07 Dec 2011Dismissed
Bankey Behari Lal Aggarwal and Others Vs Shiv Mandir (Gufawala) and Others
Delhi High Court · (2012) 2 ILR Delhi 80
Civil Procedure Code, 1908 (CPC) — Section 10, 91, 92
High Courts07 Dec 2011Dismissed
Sh. Ramesh Kumar Seth Vs Sh. Makhan Lal Halwai and Others
Delhi High Court · (2011) 12 DEL CK 0361
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 14C, 25B
High Courts07 Dec 2011Dismissed
Kesho Lal Khullar Memorial Society Vs DDA and Others
Delhi High Court · (2011) 12 DEL CK 0352
High Courts07 Dec 2011Disposed Off
Himanshu Garg and Others Vs Faculty of Law and Another
Delhi High Court · (2012) 186 DLT 667
High Courts07 Dec 2011Disposed Off
Neeraj Kumar Sharma and Others Vs State and Another
Delhi High Court · (2012) 1 AD 443
Penal Code, 1860 (IPC) — Section 323, 406, 498A
High Courts07 Dec 2011Dismissed
Ex.SI Lakhwinder Singh Vs Union of India and Others
Delhi High Court · (2012) 1 ILR Delhi 766
Border Security Force Act, 1968 — Section 11, 11(2), 19ABorder Security Force Rules, 1969 — Rule 177, 22Constitution of India, 1950 — Article 226
High Courts07 Dec 2011Allowed
Mahender Koli @ Chiddi and Others Vs State
Delhi High Court · (2012) 1 AD 399 : (2012) 2 JCC 932
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 308, 323, 34, 427, 452