High Courts05 Dec 2011Disposed Off
In The Matter of Surrender Singh and Others Vs Ramjas School and Others
Delhi High Court · (2011) 12 DEL CK 0444
Delhi School Education Act, 1973 — Section 17(3)
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,425 of 6,778
High Courts05 Dec 2011Dismissed
Tarit Ranjan Roy Vs Union of India and Others
Delhi High Court · (2011) 12 DEL CK 0424
Border Security Force Act, 1968 — Section 23Border Security Force Rules, 1969 — Rule 143, 143(2), 48(3)Constitution of India, 1950 — Article 226
High Courts05 Dec 2011Dismissed
Jaswinder Pal Singh Vs Raminder Singh (Titoo)
Delhi High Court · (2011) 12 DEL CK 0421
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)
High Courts05 Dec 2011Allowed
Ram Sewak Vs State
Delhi High Court · (2011) 12 DEL CK 0382
Penal Code, 1860 (IPC) — Section 363
High Courts05 Dec 2011Allowed
Rakesh and Others Vs State and Another
Delhi High Court · (2011) 12 DEL CK 0344
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts05 Dec 2011Allowed
Anand Kumar @ Beeru and Others Vs State
Delhi High Court · (2012) 2 AD 162 : (2012) 2 Crimes 437
Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice Act, 1986 — Section 15, 15(1), 20, 7A, 7A(2)
High Courts05 Dec 2011Dismissed
Shri Satya Narain Garg through his Legal Heirs Vs DCM Ltd. and Others
Delhi High Court · (2012) 187 DLT 25 : (2012) 127 DRJ 216
Civil Procedure Code, 1908 (CPC) — Section 96Companies Act, 1956 — Section 630Contract Act, 1872 — Section 23, 73
High Courts05 Dec 2011Allowed
Prahlad Vs Ramesh Kumar and Others
Delhi High Court · (2011) 12 DEL CK 0283
High Courts05 Dec 2011Allowed
Shri Bakshish Sobti Vs Shri Ashok Kumar and Others
Delhi High Court · (2011) 12 DEL CK 0282
High Courts05 Dec 2011Dismissed
State Vs Shailender Kadyan
Delhi High Court · (2012) 2 JCC 1273
Penal Code, 1860 (IPC) — Section 186, 307, 34, 353
High Courts05 Dec 2011
Continental Construction Ltd Vs National Hydroelectric Power Corporation Ltd. and Another
Delhi High Court · (2012) 1 ARBLR 495
Arbitration Act, 1940 — Section 14, 17
High Courts05 Dec 2011Dismissed
Vinay Kumar Malhotra and Ors Vs Vashist Malhotra
Delhi High Court · (2011) 185 DLT 535
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 96
High Courts05 Dec 2011Dismissed
Bansi Ram Vs Union of India and Others
Delhi High Court · (2011) 12 DEL CK 0200
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Central Reserve Police Force Act, 1949 — Section 11(1)Central Reserve Police Force Rules, 1955 — Rule 27
High Courts05 Dec 2011
Rajendra Shanker Vs Devendra Shanker Devendra Shanker Vs State and Another
Delhi High Court · (2012) 5 AD 394 : (2012) 127 DRJ 101
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Evidence Act, 1872 — Section 73
High Courts05 Dec 2011
Ahuja Refrigeration P. Ltd. Vs Life Insurance Corporation and Another
Delhi High Court · (2011) 12 DEL CK 0190
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2, 9Transfer of Property Act, 1882 — Section 106
High Courts05 Dec 2011
Sangita Vs State NCT of Delhi
Delhi High Court · (2011) 12 DEL CK 0179
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts05 Dec 2011Dismissed
Signalman Kripa Shankar Tiwari Vs Union of India and Others
Delhi High Court · (2012) 186 DLT 69
Army Act, 1950 — Section 14, 4, 6, 64Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 84
High Courts05 Dec 2011Dismissed
Munshi Lal Vs Sumitra Devi and Others
Delhi High Court · (2011) 12 DEL CK 0150
Delhi Rent Control Act, 1958 — Section 14(1), 14(4)
High Courts05 Dec 2011
Vinita and Another Vs State N.C.T. of Delhi
Delhi High Court · (2012) 1 JCC 340
Criminal Procedure Code, 1973 (CrPC) — Section 161, 428Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113A
High Courts05 Dec 2011Allowed
New India Assurance Co. Ltd. Vs Munnavar Sultana and Others
Delhi High Court · (2011) 12 DEL CK 0057