High Courts02 Dec 2011
Bhanu Pratap and Others Vs State and Another
Delhi High Court · (2012) 1 AD 453
Penal Code, 1860 (IPC) — Section 34, 406, 420, 434, 468
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,427 of 6,778
High Courts02 Dec 2011Dismissed
Sepoy Sunil Kumar Marandi Vs UOI and Others
Delhi High Court · (2012) 187 DLT 328
Army Act, 1950 — Section 40Constitution of India, 1950 — Article 226
High Courts02 Dec 2011Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Somveer Singh and Others
Delhi High Court · (2011) 12 DEL CK 0124
High Courts02 Dec 2011Allowed
Jagdish Prashad Singh Vs Umed and Others
Delhi High Court · (2012) ACJ 2096 : (2011) 184 DLT 717 : (2012) 2 TAC 650
Motor Vehicles Act, 1988 — Section 166
High Courts02 Dec 2011Dismissed
Abhinav Outsourcing Pvt. Ltd. Vs Sunita Seth
Delhi High Court · (2012) 186 DLT 689
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 7 Rule 7, 96Registration Act, 1908 — Section 17(1)Transfer of Property Act, 1882 — Section 106, 107
High Courts02 Dec 2011Allowed
Surender Vs Surender pal Singh and Others
Delhi High Court · (2011) 12 DEL CK 0055
High Courts02 Dec 2011
Amit Dahiya Vs State
Delhi High Court · (2012) 1 AD 598 : (2012) 2 ILR Delhi 73 : (2012) 1 JCC 468
Penal Code, 1860 (IPC) — Section 227, 307, 406, 498A
High Courts01 Dec 2011Disposed Off
Astra Construction Company Pvt. Ltd. Vs Arunodaya Cooperative Group Housing Society Ltd.
Delhi High Court · (2012) 1 ARBLR 160 : (2012) 186 DLT 102
Arbitration Act, 1940 — Section 20, 30, 33Civil Procedure Code, 1908 (CPC) — Section 34
High Courts01 Dec 2011Disposed Off
Vidarbha Paper Mills Vs Union of India
Delhi High Court · (2011) 185 DLT 682
Arbitration Act, 1940 — Section 30, 33Civil Procedure Code, 1908 (CPC) — Section 10Limitation Act, 1963 — Article 119
High Courts01 Dec 2011Allowed
Bala Garg and Anr Vs State and Others
Delhi High Court · (2012) 1 AD 201
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 34, 420, 468, 471
High Courts01 Dec 2011Allowed
T.R. Gupta Vs MCD and Another
Delhi High Court · (2011) 12 DEL CK 0384
Administrative Tribunals Act, 1985 — Section 19
High Courts01 Dec 2011Dismissed
Baljeet Kaur Vs State
Delhi High Court · (2011) 185 DLT 692
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts01 Dec 2011Disposed Off
BLB Limited Vs Assistant Commissioner of Income Tax
Delhi High Court · (2012) 4 AD 632 : (2012) 186 DLT 634 : (2012) 343 ITR 129 : (2012) 206 TAXMAN 37
Income Tax Act, 1961 — Section 115JB, 143(1), 143(3), 147, 148
High Courts01 Dec 2011Allowed
P.C. Sharma and CO. Vs Delhi Development Authority
Delhi High Court · (2012) 1 ARBLR 119
Arbitration Act, 1940 — Section 30, 33Contract Act, 1872 — Section 73, 74
High Courts01 Dec 2011Allowed
Devender Singh and Others Vs State, Govt of NCT of Delhi
Delhi High Court · (2011) 12 DEL CK 0341
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts01 Dec 2011Disposed Off
Varun Kumar and Another Vs State NCT of Delhi and Another
Delhi High Court · (2012) 1 AD 643
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 308, 323, 34
High Courts01 Dec 2011Disposed Off
Mahinder Pal Singh Vs Ali Hussain Khan F+
Delhi High Court · (2012) 187 DLT 379
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 16A
High Courts01 Dec 2011Dismissed
DTC Vs Kartar Singh and Others
Delhi High Court · (2011) 12 DEL CK 0313
High Courts01 Dec 2011Disposed Off
Airport Authority of India Vs Shri Sanjay Bhargava
Delhi High Court · (2012) 2 AD 871 : (2012) 186 DLT 41
Civil Procedure Code, 1908 (CPC) — Section 96