High Courts08 Dec 2011Dismissed
National Insurance Co. Ltd. Vs Pinki Sharma and Others
Delhi High Court · (2013) ACJ 1116
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 6 Rule 17, 151
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,422 of 6,778
High Courts08 Dec 2011Allowed
M/s Genpact India Vs Asst. Commissioner of Income Tax
Delhi High Court · (2012) 2 AD 904 : (2012) 192 DLT 141 : (2012) 205 TAXMAN 51
Income Tax Act, 1961 — Section 10A, 143(1), 148, 245
High Courts08 Dec 2011Partly Allowed
Delhi Development Authority Vs A.S. Sachdeva and Sons Pvt. Ltd.
Delhi High Court · (2011) 12 DEL CK 0386
High Courts08 Dec 2011Dismissed
B.S. Verma Vs Municipal Corporation of Delhi
Delhi High Court · (2011) 12 DEL CK 0385
High Courts08 Dec 2011Disposed Off
R K Jain Vs Union of India and Another
Delhi High Court · (2012) 279 ELT 16 : (2012) 34 STT 231
Right to Information Act, 2005 — Section 11, 11(1), 8(1)
High Courts08 Dec 2011Dismissed
Employees State Insurance Corporation and Another Vs M/s Gold Star Hotel Pvt. Ltd.
Delhi High Court · (2012) 186 DLT 286 : (2012) 133 FLR 34 : (2012) 3 LLJ 182
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, Order 9 Rule 9, 11Employees State Insurance Act, 1948 — Section 75, 75(3), 82
High Courts08 Dec 2011Dismissed
Angoori Devi (Deceased) Through L.Rs. Vs Sarswati Devi
Delhi High Court · (2011) 12 DEL CK 0363
Delhi Rent Control Act, 1958 — Section 14(1)Specific Relief Act, 1963 — Section 6
High Courts08 Dec 2011Dismissed
CIT Vs Expeditors International India Pvt Ltd.
Delhi High Court · (2011) 2 AD 94 : (2012) 186 DLT 240 : (2012) 205 TAXMAN 107
Income Tax Act, 1961 — Section 147, 148, 254, 260A
High Courts08 Dec 2011Disposed Off
Roopvinder Singh Sethi Vs Tan Print (India) Pvt Ltd and Another
Delhi High Court · (2011) 12 DEL CK 0345
High Courts08 Dec 2011Allowed
Sanjay Allen Cocker Vs Anees Allen Cocker
Delhi High Court · (2011) 12 DEL CK 0337
Criminal Procedure Code, 1973 (CrPC) — Section 397Hindu Marriage Act, 1955 — Section 9
High Courts08 Dec 2011Allowed
Shimla Devi and Others Vs The Oriental Insurance Co. and Others
Delhi High Court · (2011) 12 DEL CK 0289
High Courts08 Dec 2011Allowed
Manju and Others Vs Azeemuddin and Others
Delhi High Court · (2013) ACJ 1023
High Courts08 Dec 2011Allowed
Bhopal Singh Vs Vijay Bir Singh and Others
Delhi High Court · (2011) 12 DEL CK 0286
High Courts08 Dec 2011Dismissed
Hindon River Mills Ltd. Vs IFCI Ltd. and Another
Delhi High Court · (2012) 173 CompCas 264
Constitution of India, 1950 — Article 14, 226Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 17(3), 3(1)
High Courts08 Dec 2011
Arjun Sahlot Vs UOI and Others
Delhi High Court · (2011) 184 DLT 749
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 111, 112Foreign Trade (Development and Regulation) Act, 1992 — Section 5
High Courts08 Dec 2011Dismissed
CIT Vs Siddartha Trade Links Pvt. Ltd.
Delhi High Court · (2012) 206 TAXMAN 92
Income Tax Act, 1961 — Section 145, 145A, 260A, 271(1)(C), 37
High Courts08 Dec 2011
Atsushi Yoshida and Others Vs Assistant Commissioner of Income Tax
Delhi High Court · (2012) 205 TAXMAN 45
Income Tax Act, 1961 — Section 133(6), 143, 143(1), 143(2), 143(3)
High Courts08 Dec 2011Dismissed
Bhola Ram Sharma and Another Vs Hari Ram Oil Co. ETC.
Delhi High Court · (2011) 12 DEL CK 0153
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts08 Dec 2011Allowed
National Insurance Co. Ltd. Vs Prem Singh and Others
Delhi High Court · (2011) 12 DEL CK 0152
High Courts08 Dec 2011
Raj Singh and Others Vs State
Delhi High Court · (2011) 12 DEL CK 0149
Penal Code, 1860 (IPC) — Section 34, 448Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3