High Courts09 Dec 2011Disposed Off
Manjeet Singh and Others Vs Commissioner, MCD and Others
Delhi High Court · (2012) 1 AD 610
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,421 of 6,778
High Courts09 Dec 2011Dismissed
Sh. Madan Lal Vs Sh. Sunder Lal
Delhi High Court · (2012) 2 ILR Delhi 83
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts09 Dec 2011Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs Smt. Varisha and Others
Delhi High Court · (2011) 12 DEL CK 0292
High Courts09 Dec 2011Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Rajwati and Others
Delhi High Court · (2011) 12 DEL CK 0291
High Courts09 Dec 2011Dismissed
Deepak Vs Surender Kumar and Others
Delhi High Court · (2011) 12 DEL CK 0290
High Courts09 Dec 2011Dismissed
M/S. Delhi Assam Roadways Corporation Ltd. Vs The Oriental Insurance Company Ltd.
Delhi High Court · (2011) 12 DEL CK 0279
Carriers Act, 1865 — Section 6, 8, 9Civil Procedure Code, 1908 (CPC) — Section 96
High Courts09 Dec 2011Allowed
Sh. Ashok Bhatia Vs Sh. Om Prakash Malhotra
Delhi High Court · (2011) 12 DEL CK 0278
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3, Order 2 Rule 4, 96Delhi Rent Control Act, 1958 — Section 50
High Courts09 Dec 2011Dismissed
Sunil Kumar Vs UOI and Others
Delhi High Court · (2011) 12 DEL CK 0189
Railways Act, 1989 — Section 71Railways Board Act, 1905 — Section 2
High Courts09 Dec 2011Dismissed
Union of India and Others Vs Sh. Rattan Lal
Delhi High Court · (2011) 12 DEL CK 0168
Administrative Tribunals Act, 1985 — Section 19
High Courts09 Dec 2011Dismissed
CIT Vs Narang Industries Pvt Ltd.
Delhi High Court · (2011) 12 DEL CK 0163
Income Tax Act, 1961 — Section 260A, 28, 36(1)
High Courts09 Dec 2011Dismissed
Raj Singh and Ors Vs Sudesh Gupta
Delhi High Court · (2011) 12 DEL CK 0154
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts09 Dec 2011
Shivam Chhabra Vs Guru Gobind Singh Indraprastha University and Another
Delhi High Court · (2011) 185 DLT 628
High Courts09 Dec 2011Allowed
Manjit Singh Vs The Oriental Insurance Co. Ltd. and Others
Delhi High Court · (2011) 12 DEL CK 0107
High Courts09 Dec 2011Dismissed
Khatema Fibres Ltd. Vs M/s NK Paper Tube Industries and Another
Delhi High Court · (2012) 2 Crimes 339 : (2011) 185 DLT 710 : (2012) 1 RCR(Civil) 643 : (2012) 1 RCR(Criminal) 389
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Negotiable Instruments Act, 1881 (NI) — Section 138Partnership Act, 1932 — Section 31, 4, 42, 5
High Courts09 Dec 2011Dismissed
Sushil Kumar Jain and Others Vs CBI and Others
Delhi High Court · (2012) 186 DLT 229 : (2012) 1 JCC 286
Central Excise Rules, 2002 — Rule 26Central Excises and Salt Act, 1944 — Section 11A(1), 37(2), 8, 9, 9(1)CENVAT (Credit) Rules, 2004 — Rule 14
High Courts09 Dec 2011Dismissed
M/s. A.S. Patel Trust Vs Shri Shiv Shankar Gupta
Delhi High Court · (2011) 12 DEL CK 0022
Delhi Rent Control Act, 1958 — Section 14(1)Evidence Act, 1872 — Section 116
High Courts09 Dec 2011
Jawaid Rahmani and Another Vs UOI and Others
Delhi High Court · (2011) 12 DEL CK 0015
Constitution of India, 1950 — Article 16
High Courts09 Dec 2011Dismissed
Bycell Telecommunications India Pvt. Ltd. and Another Vs Union of India and Others
Delhi High Court · (2011) 185 DLT 494
High Courts08 Dec 2011Allowed
Jane Alam Daud and Ors Vs State and Anr
Delhi High Court · (2012) 1 AD 312
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts08 Dec 2011Dismissed
Vinita Vs Denesh Singh and Others
Delhi High Court · (2011) 12 DEL CK 0420