High Courts13 Dec 2011Dismissed
Ankit Shah and Anr Vs State and Anr
Delhi High Court · (2011) 12 DEL CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 155, 155(2), 155(4), 190, 190(1)(a)Penal Code, 1860 (IPC) — Section 183, 186, 189, 332, 34
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,419 of 6,778
High Courts13 Dec 2011Dismissed
Suresh Kumar Pathrella Vs Central Bureau of Investigation
Delhi High Court · (2011) 12 DEL CK 0081
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 173, 227, 228, 239, 240
High Courts13 Dec 2011Dismissed
Badruddin (Sub Inspector (S.I.)) Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2011) 12 DEL CK 0064
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 14, 311(2)Penal Code, 1860 (IPC) — Section 380
High Courts13 Dec 2011Dismissed
Sarita and Others Vs Birju and Others
Delhi High Court · (2011) 12 DEL CK 0058
High Courts13 Dec 2011Dismissed
Bimla Mehta and Others Vs Pushpa Devi and Another
Delhi High Court · (2011) 12 DEL CK 0033
Specific Relief Act, 1963 — Section 15
High Courts13 Dec 2011
Rakesh Basra Vs Satsagar Gupta
Delhi High Court · (2012) 3 AD 73 : (2012) 186 DLT 129
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 151Transfer of Property Act, 1882 — Section 106
High Courts12 Dec 2011Allowed
AK Singh Vs State
Delhi High Court · (2012) 2 ILR Delhi 88 : (2012) 2 JCC 838
Delhi Police Act, 1978 — Section 66(2), 66(B)
High Courts12 Dec 2011Allowed
Shailender Kumar Virwani and Another Vs State and Another
Delhi High Court · (2011) 12 DEL CK 0407
Penal Code, 1860 (IPC) — Section 498A
High Courts12 Dec 2011Allowed
The Federal Bank Limited Vs M/s. Riwaz Creations and Others
Delhi High Court · (2011) 12 DEL CK 0390
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Section 3
High Courts12 Dec 2011Allowed
Virender Singh Vs State Bank of India
Delhi High Court · (2011) 185 DLT 407 : (2012) 127 DRJ 54
Delhi Rent Control Act, 1958 — Section 2Slum Areas (Improvement and Clearance) Act, 1956 — Section 19, 19(1), 37Transfer of Property Act, 1882 — Section 106
High Courts12 Dec 2011Dismissed
Customs Vs Konan Jean
Delhi High Court · (2012) 1 AD 179 : (2012) 186 DLT 379 : (2012) 127 DRJ 61 : (2012) 1 ILR Delhi 776
Criminal Procedure Code, 1973 (CrPC) — Section 313, 437ACustoms Act, 1962 — Section 102, 103Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 22, 23, 28, 50
High Courts12 Dec 2011Dismissed
Sepoy (Barber) Ranjit Kumar Vs Union of India and Others
Delhi High Court · (2011) 12 DEL CK 0373
High Courts12 Dec 2011Disposed Off
Joycee Satinder Makhani Vs MP Singh and Others
Delhi High Court · (2011) 12 DEL CK 0371
High Courts12 Dec 2011Disposed Off
Ideal Exports Vs Commissioner Customs ICD TKD
Delhi High Court · (2012) 1 AD 612
Customs Act, 1962 — Section 130
High Courts12 Dec 2011Dismissed
The Oriental Insurance Co. Ltd. Vs Subhash Chander and Others
Delhi High Court · (2011) 12 DEL CK 0338
Motor Vehicles Act, 1988 — Section 166, 173
High Courts12 Dec 2011Dismissed
M/s Kalatex Vs Col. B.L. Tandon
Delhi High Court · (2011) 12 DEL CK 0317
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, 96
High Courts12 Dec 2011Disposed Off
Master Navneet Singh and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2011) 12 DEL CK 0310
High Courts12 Dec 2011Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Kalawati and Others
Delhi High Court · (2011) 12 DEL CK 0293
Motor Vehicles Act, 1988 — Section 149(2A), 4, 7
High Courts12 Dec 2011
Union Public Service Commission Vs N Sugathan
Delhi High Court · (2012) 2 ILR Delhi 93
Right to Information Act, 2005 — Section 8(1)(e), 8(1)(j)
High Courts12 Dec 2011Dismissed
Delhi Administration Vs Narayan Dass
Delhi High Court · (2012) 1 JCC 536
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Limitation Act, 1963 — Section 5Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 7