High Courts13 Dec 2011Disposed Off
Ved Prakash Saini Vs State NCT of Delhi
Delhi High Court · (2012) 2 ILR Delhi 153
Criminal Procedure Code, 1973 (CrPC) — Section 362Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,418 of 6,778
High Courts13 Dec 2011Allowed
Kulbir @ Bholi Vs State and Another
Delhi High Court · (2011) 12 DEL CK 0413
Penal Code, 1860 (IPC) — Section 308, 323, 341
High Courts13 Dec 2011Allowed
Pradeep Kumar Vs State and Another
Delhi High Court · (2011) 12 DEL CK 0412
Penal Code, 1860 (IPC) — Section 323, 34, 452, 504, 506
High Courts13 Dec 2011Allowed
Sanjeev Kumar Vs State (NCT of Delhi)
Delhi High Court · (2011) 12 DEL CK 0410
Penal Code, 1860 (IPC) — Section 420
High Courts13 Dec 2011Allowed
Dheeraj Chopra and Others Vs State and Another
Delhi High Court · (2011) 12 DEL CK 0409
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts13 Dec 2011Allowed
Ved Prakash and Others Vs Narayan Pal @ Narayan Singh and Another
Delhi High Court · (2011) 12 DEL CK 0404
High Courts13 Dec 2011Disposed Off
Ram Singh @ Karan Vs State N.C.T. of Delhi Bhagwan Dass @ Bablu Vs State of Delhi
Delhi High Court · (2012) 1 AD 310 : (2012) 2 ILR Delhi 143 : (2012) 2 JCC 1182
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 109, 34, 363, 366, 376
High Courts13 Dec 2011Dismissed
Ashish Verma Vs State and Another
Delhi High Court · (2012) 3 AD 253 : (2012) 1 BC 590 : (2012) 186 DLT 238
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 415, 418, 420, 460, 468
High Courts13 Dec 2011Dismissed
Saguna Sharma @ Guddi and Others Vs Mahesh Chand Tiwari
Delhi High Court · (2011) 12 DEL CK 0367
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 363, 366, 406, 494
High Courts13 Dec 2011Allowed
Hukum Singh Vs State
Delhi High Court · (2011) 12 DEL CK 0349
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts13 Dec 2011Dismissed
Thales Air Systems S.A. Vs Union of India and Others
Delhi High Court · (2012) 128 DRJ 154 : (2012) 2 ILR Delhi 115
Airports Economic Regulatory Authority of India Act, 2008 — Section 2
High Courts13 Dec 2011Dismissed
Syal Auto Carriers (P) Ltd. Vs National Insurance Co. Ltd. and Anr
Delhi High Court · (2011) 12 DEL CK 0318
Carriers Act, 1865 — Section 10, 8Civil Procedure Code, 1908 (CPC) — Section 96
High Courts13 Dec 2011Disposed Off
Mukesh Vs State of Delhi
Delhi High Court · (2012) 1 JCC 394
Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 15(1), 16, 2, 69Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12(3)
High Courts13 Dec 2011Allowed
J.L. Chawla and Another Vs Surya Kanta and Others
Delhi High Court · (2011) 12 DEL CK 0266
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Criminal Procedure Code, 1973 (CrPC) — Section 173Motor Vehicles Act, 1988 — Section 147(1), 149, 149(2), 149(3)
High Courts13 Dec 2011Allowed
Union of India and Others Vs Girish Pal and Others
Delhi High Court · (2012) 127 DRJ 677
Central Civil Services (Pension) Rules, 1972 — Rule 13, 2Railway Services (Pension) Rules, 1993 — Rule 31
High Courts13 Dec 2011Allowed
Iftkhar @ Raju and Another Vs State and Another
Delhi High Court · (2011) 12 DEL CK 0177
Penal Code, 1860 (IPC) — Section 324, 326, 34
High Courts13 Dec 2011Allowed
Suresh Rana and Others Vs State of NCT Delhi and Another
Delhi High Court · (2011) 12 DEL CK 0176
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 308, 34
High Courts13 Dec 2011Dismissed
Bangaru Laxman Vs State and Another
Delhi High Court · (2011) 2 AD 53 : (2012) 2 ILR Delhi 102
Constitution of India, 1950 — Article 14, 19, 19(1), 21Criminal Procedure Code, 1973 (CrPC) — Section 164, 306, 306(1), 306(4), 308Penal Code, 1860 (IPC) — Section 120B
High Courts13 Dec 2011Dismissed
MCD Vs Bhagwan Dass
Delhi High Court · (2011) 12 DEL CK 0127
Central Civil Services (Pension) Rules, 1972 — Rule 6, 9, 9(2)(b)(ii)
High Courts13 Dec 2011
Vikram Kaushik and Another Vs Vivek Kaushik
Delhi High Court · (2011) 12 DEL CK 0105
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14, Order 18 Rule 1, Order 7 Rule 11, Order 7 Rule 14