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Delhi High Court judgments

1,35,544 judgments · page 4,416 of 6,778

High Courts15 Dec 2011Allowed

Rewati Raman Singh Vs State

Delhi High Court · (2012) 127 DRJ 176 : (2012) 1 JCC 297

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 173(8), 196(2), 197Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 12, 13(1), 7, 8
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High Courts15 Dec 2011Dismissed

State Vs Ram Kumar and Others

Delhi High Court · (2012) 1 ILR Delhi 442

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 201, 302, 34
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High Courts15 Dec 2011Dismissed

Manju Rani Vs MCD

Delhi High Court · (2011) 12 DEL CK 0370

Industrial Disputes (Central) Rules, 1957 — Rule 76, 77, 78Industrial Disputes Act, 1947 — Section 10, 10(4A), 25F, 25G, 25H
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High Courts15 Dec 2011Allowed

Mohd. Rafiq and Others Vs State

Delhi High Court · (2011) 12 DEL CK 0173

Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 379, 482Penal Code, 1860 (IPC) — Section 304B, 498A
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High Courts15 Dec 2011Dismissed

Alka Sharma Vs MCD

Delhi High Court · (2011) 12 DEL CK 0159

Industrial Disputes (Central) Rules, 1957 — Rule 76, 77, 78Industrial Disputes Act, 1947 — Section 10, 10(4A), 25F, 25G, 25H
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